Tribunals and Commissions18 Jun 1993Appeal partly allowed
TELECOM DISTRICT MANAGER Vs AUTO SERVICE
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1290
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,306 of 1,397
Tribunals and Commissions18 Jun 1993Appeal allowed with costs
PREM PAL SAINI Vs S.D.O., H.S.E.B.
National Consumer Disputes Redressal Commission · 1993 0 CPC 517 : 1993 2 CLT 351 : 1993 3 CPJ 1490 : 1994 1 CPR 511
Tribunals and Commissions17 Jun 1993Appeal allowed
SUBHASH BANSAL Vs WHEELS WORLD
National Consumer Disputes Redressal Commission · 1994 1 CPJ 310 : 1994 3 CPR 179
Tribunals and Commissions17 Jun 1993Complaint dismissed with costs
THUKARAM NEURO DIAGNOSTIC CENTRE Vs NICCO CORPORATION LTD
National Consumer Disputes Redressal Commission · 1994 1 CPJ 47
Tribunals and Commissions17 Jun 1993Appeals No. 118 & 136 dismissed with costs
ESTATE OFFICER, HUDA Vs MADAN MOHAN GANDHI
National Consumer Disputes Redressal Commission · 1993 0 CPC 541 : 1993 2 CLT 329 : 1993 2 CPJ 1219
Tribunals and Commissions17 Jun 1993Appeal dismissed
GITA AGARWAL Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 1993 3 CPR 30 : 1995 2 CPC 414 : 1995 2 CPJ 291
Tribunals and Commissions17 Jun 1993
BANK OF INDIA Vs H.C.L.LIMITED
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 102 : 1993 1 CLT 641 : 1993 2 CPJ 257 : 1993 3 CPJ 305 : 1993 3 CPR 206 : 1994 1 CPC 146
Tribunals and Commissions16 Jun 1993Appeal dismissed with costs
NORTON MOTORS Vs SUBHASH JINDAL
National Consumer Disputes Redressal Commission · 1993 0 CPC 533 : 1993 2 CLT 324 : 1993 2 CPJ 1198
Tribunals and Commissions16 Jun 1993Appeal allowed
H.S.E.B. Vs CHITTAR SINGH
National Consumer Disputes Redressal Commission · 1993 2 CLT 332 : 1993 2 CPJ 1150 : 1993 3 CPR 242
Tribunals and Commissions16 Jun 1993Complaint dismissed
YAGYA PAUL DUGGAL Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 0 CPC 640 : 1993 2 CLT 412 : 1993 3 CPJ 1400 : 1993 3 CPR 34
Tribunals and Commissions16 Jun 1993Appeal dismissed
ABBASBHAI KASAMBHAI KHORANI Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1994 1 CPJ 281
Tribunals and Commissions15 Jun 1993Appeal dismissed with costs
H.S.E.B., REWARI Vs RAM SINGH
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1213
Tribunals and Commissions15 Jun 1993Complaint allowed with costs
S.K. LAKHOTIA Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1160 : 1994 1 CPR 43
Tribunals and Commissions15 Jun 1993Appeal No. 186 allowed
Municipal Committee Vs Harish Kumar
National Consumer Disputes Redressal Commission · 1993 0 CPC 537 : 1993 2 CLT 326 : 1993 3 CPJ 1526
Tribunals and Commissions15 Jun 1993Complaint decided
BHARAT APPLIANCES CORPORATION Vs Syndicate Bank
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1555
Tribunals and Commissions15 Jun 1993Complaint dismissed
SATISH ARORA Vs DHANALAKSHMI CONSOLIDATES FINANCE And INDUSTRIAL INVESTMENTS-O.P.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1264
Tribunals and Commissions14 Jun 1993Appeal dismissed with costs
H.U.D.A.,HISSAR Vs CHUNI LAL MALHOTRA
National Consumer Disputes Redressal Commission · 1993 2 CPJ 967
Tribunals and Commissions12 Jun 1993Complaint allowed
SURESH KUMAR AGARWAL Vs ALLAHABAD BANK
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1730
Tribunals and Commissions11 Jun 1993Appeal dismissed
C.P. ARYA Vs VIJAY KUMAR, PARCEL SUPERVISOR, NORTHERN RAILWAY
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1217
Tribunals and Commissions11 Jun 1993Complaint dismissed
G.D.MALHOTRA Vs LIZU BARBARA
National Consumer Disputes Redressal Commission · 1993 2 CLT 434 : 1993 3 CPJ 1282