Tribunals and Commissions06 Jul 1993Appeal allowed
KRISHI MACHINERIES Vs RANA SINGH
National Consumer Disputes Redressal Commission · 1994 1 CPJ 358 : 1994 1 CPR 15
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,304 of 1,397
Tribunals and Commissions06 Jul 1993Complaint dismissed
K.K.KHANNA Vs DIRECTOR TOWN And COUNTRY PLANNING-CUM-CHIEF ADMINISTRATOR, HUDA
National Consumer Disputes Redressal Commission · 1993 0 CPC 566 : 1993 3 CPJ 1313 : 1993 3 CPR 41
Tribunals and Commissions02 Jul 1993Appeal dismissed
DIVISIONAL ENGINEER OPERATION, APSEB, KHAMMAM Vs KAILASAPU ADINARAYANA
National Consumer Disputes Redressal Commission · 1994 1 CPJ 116
Tribunals and Commissions30 Jun 1993Appeal dismissed
M.S. ANAND Vs D.P. CHOPRA And OTHERS
National Consumer Disputes Redressal Commission · 1994 1 CPJ 448
Tribunals and Commissions30 Jun 1993Appeal partly allowed
M.L.AGGARWAL Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1993 2 CLT 429 : 1993 3 CPJ 1275
Tribunals and Commissions30 Jun 1993Appeal dismissed
RAJ SINGH Vs MUNICIPAL CORPORATION OF DELHI
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1368 : 1994 1 CLT 18
Tribunals and Commissions30 Jun 1993Complaint dismissed
GREEN FIELD DIARY MEAT And MILK PRODUCTS Vs Muthuramalingam
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1425 : 1993 3 CPR 655
Tribunals and Commissions30 Jun 1993Complaints dismissed
REAVATHY AKKUR Vs THIRUVALLUVAR TRANSPORT CORP. LTD.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1446
Tribunals and Commissions30 Jun 1993Complaint allowed with costs
KAMAL STEEL CORPORATION Vs SINDURI CHIT FUNDS PVT.LTD
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1661
Tribunals and Commissions29 Jun 1993Appeal dismissed with costs
KARNATAKA VYAVASAYA VARTHAKA SANGHA Vs B.KRISHNA RAI
National Consumer Disputes Redressal Commission · 1993 2 CPR 666 : 1993 3 CPJ 1352
Tribunals and Commissions29 Jun 1993Appeal allowed in part with costs
A.V.HUILGOL Vs Union of India
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1355 : 1993 3 CPR 18 : 1994 1 CPC 95
Tribunals and Commissions29 Jun 1993Complaint partly allowed with costs
SATISH CHANDER SAINI Vs CHAIRMAN, NATIONAL INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1994 1 CPJ 322
Tribunals and Commissions28 Jun 1993Appeal partly allowed
N.K. ROHATGI Vs GENERAL MANAGER, DESU (MCD)
National Consumer Disputes Redressal Commission · 1993 2 CPR 481 : 1993 3 CPJ 1494 : 1994 1 CLT 68 : 1994 1 CPC 66
Tribunals and Commissions28 Jun 1993Complaint allowed with costs
Thilagavathy Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1993 3 CPR 122 : 1994 3 CPJ 86
Tribunals and Commissions28 Jun 1993Complaint allowed
STANDARD MOTOR PRODUCTS Vs VIJAJSHRI PRIVATE LIMITED
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1562 : 1993 3 CPR 544 : 1994 1 CLT 106
Tribunals and Commissions28 Jun 1993Application rejected
JOSODA DEVI LAKHOTIA Vs CHIEF GENERAL MANAGER, CALCUTTA TELEPHONES
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1367
Tribunals and Commissions26 Jun 1993Appeal dismissed with costs
MAN-JOG Vs LATHA PARTHASARATHY
National Consumer Disputes Redressal Commission · 1993 2 CPR 678 : 1993 3 CPJ 1671
Tribunals and Commissions26 Jun 1993Appeal dismissed
UNIVERSAL PRINTERS Vs EXECUTIVE MEMBER, KARNATAKA INDL.AREA DEVELOPMENT BOARD
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1751 : 1993 3 CPR 87
Tribunals and Commissions26 Jun 1993
A P M Industries Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1993 3 CPR 529 : 1994 1 CPJ 151
Tribunals and Commissions25 Jun 1993Appeal dismissed
NANAK CHAND Vs GURSHANT MOTORS LTD.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1525 : 1994 1 CLT 83 : 1994 1 CPC 72