Tribunals and Commissions27 Jul 1993Appeal allowed
United India Assurance Co. Ltd. Vs VESHNAVA INDUSTRIES
National Consumer Disputes Redressal Commission · 1993 3 CPR 509 : 1994 1 CPJ 268
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,302 of 1,397
Tribunals and Commissions27 Jul 1993Appeal allowed
DIVISIONAL ENGINEER TELEGRAPH, GAYA Vs S.K.DALMIA
National Consumer Disputes Redressal Commission · 1994 1 CPJ 354 : 1994 2 CPC 273 : 1994 2 CPR 426
Tribunals and Commissions26 Jul 1993Allowed
20TH CENTURY FINANCE CORPORATION LTD. Vs CIVIL AND CONSUMER WELFARE AND GENERAL SERVICE SOCIETY
National Consumer Disputes Redressal Commission · 1993 3 CPJ 284 : 1994 1 CPC 155 : 1994 2 CPR 53
Tribunals and Commissions26 Jul 1993Allowed
National Insurance Co. Ltd. Vs
National Consumer Disputes Redressal Commission · 1993 3 CPJ 358 : 1993 3 CPR 180
Tribunals and Commissions26 Jul 1993
VINAY KUMAR KUCHRULAL ABAD Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 0 CPC 827 : 1993 0 NCDRC 95 : 1993 3 CPJ 282 : 1993 3 CPR 139 : 1995 2 CLT 288
Tribunals and Commissions26 Jul 1993
B.K.SETHI, MANAGING DIRECTOR INDU VIDEO FILMS (P) LTD. Vs DELHI FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 99 : 1993 3 CPJ 327 : 1993 3 CPR 188 : 1995 2 CLT 333
Tribunals and Commissions26 Jul 1993
HIMACHAL WEAVERS PVT. LTD. Vs HIMACHAL PRADESH FINANCIAL CORPN.
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 98 : 1993 2 CLT 36 : 1993 3 CPJ 267 : 1993 3 CPR 285
Tribunals and Commissions26 Jul 1993
SETH MOHAN LAL HIRALAL , K.MOHAN PANNIKAR Vs PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 1993 0 CPC 835 : 1993 0 NCDRC 96 : 1993 3 CPJ 264 : 1993 3 CPR 209
Tribunals and Commissions26 Jul 1993
ANAND CANE CRUSHER Vs U.P.STATE ELECTRICITY BOARD AND U.P.STATE ELECTRICITY
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 94 : 1993 1 CTJ 1047 : 1993 3 CPJ 365 : 1993 3 CPR 198 : 1994 1 CPC 129
Tribunals and Commissions26 Jul 1993
NATIONAL INSURANCE CO. LTD. Vs J.J.749, PATTARAI PERUMBANDUR, PRIMARE AGRICULTURAL CO.OP.BANK
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 100
Tribunals and Commissions26 Jul 1993
MADRAS TELEPHONES Vs C.V.BALAKRISHNAN
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 101 : 1993 3 CPR 201 : 1995 1 CLT 597 : 1995 1 CPJ 63
Tribunals and Commissions26 Jul 1993
Killick Air Couriers And Forwarders Ltd Vs Meena Vythilingam
National Consumer Disputes Redressal Commission · 1993 3 CPR 183 : 1994 1 CPC 131 : 1998 2 CPJ 13
Tribunals and Commissions26 Jul 1993
Blue Dart Courier Service Vs Modern Wool Ltd
National Consumer Disputes Redressal Commission · 1993 3 CPJ 308 : 1993 3 CPR 185 : 1994 1 CPC 137
Tribunals and Commissions24 Jul 1993Appeal allowed
SECRETARY, GRAMIN CONSUMERS LABOURERS ASSOCIATION Vs Managing Director, Orissa State Financial Corporation
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1686
Tribunals and Commissions24 Jul 1993Complaint dismissed
PRAVAT MANJARI SAMANTRAY Vs Hindustan Petroleum
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1693
Tribunals and Commissions24 Jul 1993Direction set aside
Branch Manager, New India Assurance Co. Ltd. Vs RADHA GOVINDA BARAI
National Consumer Disputes Redressal Commission · 1994 2 CPC 638 : 1994 2 CPJ 394 : 1994 3 CPR 77 : 1995 1 CLT 295
Tribunals and Commissions23 Jul 1993Complaint disposed of
SOCIETY FOR INTERNATIONAL CHILD WELFARE Vs BANK OF BARODA, KEONJHAR
National Consumer Disputes Redressal Commission · 1994 1 CPJ 376 : 1994 2 CPC 275 : 1994 2 CPR 450
Tribunals and Commissions22 Jul 1993Complaint allowed with costs
SEPPLE RALLY OY Vs Union Bank of India
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1569 : 1994 1 CLT 111 : 1994 1 CPC 75
Tribunals and Commissions22 Jul 1993Appeal dismissed with costs
Telecom District Engineer Vs C.L. ARORA
National Consumer Disputes Redressal Commission · 1993 0 CPC 677 : 1993 2 CLT 447 : 1993 3 CPJ 1667 : 1993 3 CPR 283
Tribunals and Commissions21 Jul 1993Complaint disposed of
CAPT.C.P.GUPTA Vs JOINT SECRETARY, DEPARTMENT OF LOCAL GOVT.
National Consumer Disputes Redressal Commission · 1993 3 CPR 397 : 1994 1 CPC 546 : 1994 1 CPJ 93