Tribunals and Commissions05 Aug 1993Disposed Of
CHAMAN LAL GROVER Vs AREA GENERAL MANAGER, NEW BANK OF INDIA
National Consumer Disputes Redressal Commission · 1993 2 CLT 398 : 1993 3 CPJ 290 : 1993 3 CPR 558 : 1994 1 CPC 389
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,301 of 1,397
Tribunals and Commissions05 Aug 1993Complaint allowed
SUBRATA BANERJEE Vs STATE CO-OPERATIVE BANK
National Consumer Disputes Redressal Commission · 1994 1 CPJ 112
Tribunals and Commissions04 Aug 1993Petition dismissed without costs
JOSEPH SEBASTIAN ALIAS S.JOGEPH Vs Union of India
National Consumer Disputes Redressal Commission · 1994 1 CPJ 63
Tribunals and Commissions03 Aug 1993Complaint dismissed with costs
MULAKH RAJ Vs Central Bank of India
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1683 : 1993 3 CPR 394 : 1994 1 CPC 214
Tribunals and Commissions02 Aug 1993Complaint dismissed
VENKAT TUBE INDUSTRIES Vs State Bank of India
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1777
Tribunals and Commissions01 Aug 1993Review petition dismissed
MUKUL MAHANTA Vs Telecom District Manager
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1669
Tribunals and Commissions30 Jul 1993Complaint dismissed
Rash Bihari Singh Vs NEW INDIA ASSURANCE CO.
National Consumer Disputes Redressal Commission · 1993 3 CPR 677 : 1994 3 CPJ 463
Tribunals and Commissions30 Jul 1993Complaint allowed with costs
RAJENDER PERSAD GUPTA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1363
Tribunals and Commissions30 Jul 1993Complaint partly accepted with costs
DEVINDER KUMAR JAIN Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1381 : 1994 1 CLT 23
Tribunals and Commissions30 Jul 1993Appeal dismissed
GENESIS TELECOMMUNICATION LTD. Vs K.K. ENTERPRISE
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1438 : 1993 3 CPR 445
Tribunals and Commissions30 Jul 1993Appeals allowed
Premier Automobiles Ltd. Vs KAMLA PRASAD SINGH
National Consumer Disputes Redressal Commission · 1993 3 CPR 685 : 1995 2 CPJ 177
Tribunals and Commissions30 Jul 1993Appeal allowed
HARI MOHAN And COMPANY Vs KAILASHPATI PANDEY
National Consumer Disputes Redressal Commission · 1994 1 CPJ 344 : 1994 2 CPR 423
Tribunals and Commissions30 Jul 1993Complaint allowed
KESARIA CORPORATION Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1994 1 CPJ 368 : 1994 2 CPR 447
Tribunals and Commissions30 Jul 1993Appeal allowed
COATED ABRASIVE NR.GUJCOMASOL FACTORY Vs DEPUTY ENGINEER, GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1994 3 CPJ 398
Tribunals and Commissions28 Jul 1993Complaint dismissed
GURMEET KAUR Vs REGIONAL OFFICER, T.T.LIMITED
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1650 : 1993 3 CPR 402 : 1994 1 CPC 220
Tribunals and Commissions28 Jul 1993Revision Petition disposed of-Appeal dismissed
RANDHIR KUMAR MOHEY Vs INDUSTRIAL DISTRIBUTION
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1387
Tribunals and Commissions28 Jul 1993Order modified
Rajasthan Housing Board Vs Ram Kishore
National Consumer Disputes Redressal Commission · 1993 3 CPR 551 : 1994 1 CPJ 170
Tribunals and Commissions27 Jul 1993Appeals partially allowed
CHANDUBHAI D. CHHAG Vs GOPALAN K.P.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 341
Tribunals and Commissions27 Jul 1993Complaint allowed with cost
JUPITER PAPER And ALLIED INDUSTRY Vs ELECTRO-PLAST AUTOMATIONS
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1800
Tribunals and Commissions27 Jul 1993Appeal allowed
MAU AIMA SAHKARI KATAI MILLS LTD. Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1993 3 CPJ 375 : 1994 1 CPC 133