Tribunals and Commissions26 Aug 1993Complaint allowed with costs
Karamjit Kaur Vs DIRECTORATE PERSONNEL, PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1993 3 CPR 450 : 1994 1 CPC 22 : 1994 1 CPJ 487
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,299 of 1,397
Tribunals and Commissions26 Aug 1993Appeal partly allowed
MANOJ ELECTRONICS LTD Vs U.C. BANSAL
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1718
Tribunals and Commissions26 Aug 1993Complaint allowed
ROLLATAINERS LTD. PAPER BOARD DIVISION, KUNDLI Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 1993 0 CPC 782 : 1996 2 CPJ 374
Tribunals and Commissions25 Aug 1993Appeal allowed with costs
PAWAN EXPORTS (PVT.) LTD Vs Oriental Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1622
Tribunals and Commissions25 Aug 1993
Vijay Kumar Joshi Vs CHIEF EXECUTIVE OFFICER-CUM-CHIEF ENGINEER, SHIMLA DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1993 0 CPC 777 : 1993 3 CPJ 1662 : 1994 1 CPR 188
Tribunals and Commissions25 Aug 1993Appeal disposed of
DHANPAT SINGH JAIN Vs DALMIA RESORT INTERNATIONAL
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1709
Tribunals and Commissions23 Aug 1993Complaint dismissed
SOUTH INDIA SURGICAL CO. LTD. Vs PUNJAB AND SIND BANK
National Consumer Disputes Redressal Commission · 1994 3 CPJ 257
Tribunals and Commissions21 Aug 1993Appeal dismissed without cost
DISTRICT ENGINEER TELECOM Vs MANIKA MUKHERJEE
National Consumer Disputes Redressal Commission · 1993 3 CPR 548 : 1994 1 CPJ 134
Tribunals and Commissions21 Aug 1993Complaint send to District Forum
STANISLAUS SUARES Vs HOYSALA BUILDING DEVELOPMENT CO. PVT. LTD.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1604 : 1994 2 CPR 75
Tribunals and Commissions20 Aug 1993Appeal dismissed
Divisional Manager, Oriental Insurance Co. Ltd. Vs SHRIKANT PANDHARINATH YEOLE
National Consumer Disputes Redressal Commission · 1994 3 CPJ 462 : 1994 3 CPR 488
Tribunals and Commissions20 Aug 1993Complaint allowed with costs
O.P.BAHRI Vs VICE-CHAIRMAN, DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1648
Tribunals and Commissions20 Aug 1993Appeal allowed
S.Venkatraman Vs M.CHANDRASEKARAN
National Consumer Disputes Redressal Commission · 1994 3 CPJ 219 : 1995 2 CPR 482
Tribunals and Commissions19 Aug 1993Appeal allowed
KARTHIK AGENCIES , BHARAT PETROLEUM CORPORATION LTD Vs K. RAJKUMARI
National Consumer Disputes Redressal Commission · 1993 0 CPC 831 : 1993 3 CPJ 278 : 1995 2 CLT 276
Tribunals and Commissions19 Aug 1993Complaint allowed
UNNI KODERY MENON Vs CYMA EXPORTS PVT. LTD.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1588
Tribunals and Commissions19 Aug 1993Complaint dismissed
TELECORD ELEKTRONIKS Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1805
Tribunals and Commissions18 Aug 1993Petition allowed
GENERAL MANAGER, TELECOM, RAJKOT Vs JAYANTILAL HEMCHAND GANDHI
National Consumer Disputes Redressal Commission · 1993 2 CLT 374 : 1993 3 CPJ 273 : 1993 3 CPR 135 : 1994 1 CPC 140
Tribunals and Commissions18 Aug 1993Complaint allowed with costs
AMRIT DEVI Vs TRILOCHAN SINGH DAWAR
National Consumer Disputes Redressal Commission · 1994 1 CLT 431 : 1994 1 CPJ 123
Tribunals and Commissions18 Aug 1993Complaint allowed with costs
SATSANDH COTTON FACTORY Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1781 : 1993 3 CPR 390 : 1994 1 CPC 222
Tribunals and Commissions18 Aug 1993Appeals dismissed
RAJ KAMAL MOTORS Vs P.S.SUBRAMANIAM
National Consumer Disputes Redressal Commission · 1994 3 CPJ 234
Tribunals and Commissions17 Aug 1993Appeal disposed of
HINDUSTAN MOTORS LTD Vs RAJENDRA KUMAR GANESHBHAI PRAJAPATI
National Consumer Disputes Redressal Commission · 1993 3 CPJ 275 : 1993 3 CPR 274 : 1995 2 CLT 266