Tribunals and Commissions07 Sept 1993Complaint allowed with costs
RAGHBIR SINGH Vs ZIMINDARA ENGINEERING CO.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 348 : 1994 3 CPR 355
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,298 of 1,397
Tribunals and Commissions04 Sept 1993Petition dismissed
Sadananda Das Vs U.O.I.
National Consumer Disputes Redressal Commission · 1994 1 CPJ 77
Tribunals and Commissions04 Sept 1993Appeal allowed
DIVISIONAL RAILWAY MANAGER Vs UMESH PRASAD SINGH, ADVOCATE
National Consumer Disputes Redressal Commission · 1994 3 CPJ 282
Tribunals and Commissions03 Sept 1993Revision allowed
PERTECH COMPUTERS LTD. Vs UNITED DISTRIBUTORS
National Consumer Disputes Redressal Commission · 1994 1 CPJ 506
Tribunals and Commissions03 Sept 1993Order modified
MAHANAGAR TELEPHONE NIGAM LTD. Vs NARENDER KUMAR ROHTAGI
National Consumer Disputes Redressal Commission · 1994 2 CPJ 532
Tribunals and Commissions02 Sept 1993Complaint dismissed
JAGDISHCHAND Vs DIRECTOR, SIKKIM STATE LOTTERY
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1702 : 1994 1 CPR 213 : 1995 1 CPC 439
Tribunals and Commissions01 Sept 1993Complaint dismissed without cost
T.KRISHNASWAMY VANDAYAR Vs VARUNA CONSTRUCTION And DESIGN CO
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1737
Tribunals and Commissions31 Aug 1993Appeal dismissed with costs
H.S.E.B. Vs Krishan Dev
National Consumer Disputes Redressal Commission · 1994 1 CLT 417 : 1994 1 CPJ 74 : 1994 2 CPC 475
Tribunals and Commissions30 Aug 1993Complaint allowed
TAHERALI NAZIRALI SAIYED Vs ALLABAKSH N. SHAIKH
National Consumer Disputes Redressal Commission · 1994 3 CPJ 159 : 1995 2 CLT 431
Tribunals and Commissions30 Aug 1993Complaint allowed with costs
KUSUM BAKHSHI AHLAWAT Vs M.P.UNI-MAGNA-TECH LTD
National Consumer Disputes Redressal Commission · 1994 1 CPJ 65
Tribunals and Commissions30 Aug 1993Appeal dismissed without cost
AJOY TRADING CO. Vs ALLAHABAD BANK
National Consumer Disputes Redressal Commission · 1993 3 CPR 478 : 1994 1 CPC 235 : 1994 1 CPJ 247
Tribunals and Commissions30 Aug 1993Complaint partly allowed
ILABEN KIRITBHAI SHETH Vs Oriental Insurance Co
National Consumer Disputes Redressal Commission · 1994 3 CPJ 296
Tribunals and Commissions30 Aug 1993Appeal allowed
BANK OF BARODA, RAJKOT MAIN BRANCH Vs KAITHADI ABRAHAM SAMUEL
National Consumer Disputes Redressal Commission · 1994 3 CPJ 312
Tribunals and Commissions27 Aug 1993Appeal allowed
Telecom District Engineer Vs PARMILA PRASAD
National Consumer Disputes Redressal Commission · 1994 1 CPR 12 : 1995 2 CPJ 26
Tribunals and Commissions27 Aug 1993Appeal dismissed
Vinod Grover Vs NIRMALA BHARDWAJ
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1713
Tribunals and Commissions27 Aug 1993Appeal dismissed
Videocon International Ltd. Vs BINNY ARORA
National Consumer Disputes Redressal Commission · 1994 1 CPC 621
Tribunals and Commissions27 Aug 1993Appeal allowed
SUB-DIVISIONAL OFFICER, TELEPHONE Vs MANOJ KUMAR HASARIA
National Consumer Disputes Redressal Commission · 1993 3 CPR 623 : 1995 1 CPJ 448 : 1995 2 CLT 64
Tribunals and Commissions26 Aug 1993Complaint allowed
BHAV HANDBHAI MANJIBHAI LAKHANI Vs BHUPENDRA D.SAGAR
National Consumer Disputes Redressal Commission · 1994 1 CPJ 361
Tribunals and Commissions26 Aug 1993Revision Petition dismissed
NEELA VASANTRAJE Vs AMOGH INDUSTRIES
National Consumer Disputes Redressal Commission · 1993 3 CPJ 261 : 1993 3 CPR 343 : 1994 1 CPC 149
Tribunals and Commissions26 Aug 1993Dismissed
MEMORY SOFTWARE LTD. Vs STATE BANK OF BIKANER and JAIPUR
National Consumer Disputes Redressal Commission · 1993 3 CPJ 343 : 1993 3 CPR 666 : 1994 1 CLT 84 : 1994 1 CPC 158