Tribunals and Commissions27 Sept 1993
VINAY MOTOR COMPANY Vs GARIB SINGH NARANG
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 83 : 1993 3 CPJ 318 : 1994 1 CLT 45
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,296 of 1,397
Tribunals and Commissions27 Sept 1993
CHANDIGARH HOUSING BOARD Vs RAJ KUMAR BAJAJ
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 85 : 1993 3 CPJ 315 : 1993 3 CPR 615 : 1994 1 CLT 40 : 1994 1 CPC 300
Tribunals and Commissions27 Sept 1993
M.G.RAVINARAYANA Vs PROFESSIONAL COURIERS
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 89 : 1993 3 CPJ 364 : 1993 3 CPR 376 : 1994 1 CLT 389
Tribunals and Commissions27 Sept 1993
VISHNU AGENCIES Vs INDIAN OVERSEAS BANK
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 84 : 1993 3 CPJ 362 : 1993 3 CPR 388 : 1994 2 CPC 611 : 1994 2 CTJ 126 : 1995 1 CLT 239
Tribunals and Commissions27 Sept 1993
DISTRICT ENGINEER TELECOM Vs SUNIL KUMAR
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 87 : 1993 3 CPJ 325 : 1993 3 CPR 619 : 1995 2 CLT 248
Tribunals and Commissions25 Sept 1993Appeal allowed
POSTMASTER, DAKGHAR, T.T. NAGAR Vs RAVINDRA PRASAD TIWARI
National Consumer Disputes Redressal Commission · 1994 2 CPJ 234
Tribunals and Commissions23 Sept 1993Appeal dismissed
S. JAMBULINGAM Vs MOHAMMAD ABDUL QADER
National Consumer Disputes Redressal Commission · 1995 1 CPJ 468 : 1995 2 CLT 118 : 1995 2 CPR 431
Tribunals and Commissions22 Sept 1993Appeal dismissed with costs
Enfield India Ltd. Vs N.P. Singh
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1801 : 1994 1 CPC 372
Tribunals and Commissions22 Sept 1993Appeal allowed with costs
D.P.MOHINDROO Vs S.D. OFFICER (PHONES) TELEPHONE
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1617 : 1994 1 CLT 745
Tribunals and Commissions22 Sept 1993Appeal allowed
ZAMINDARA TRACTORS Vs Oriental Fire and General Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 1 CLT 446 : 1994 1 CPJ 173 : 1994 3 CPR 227
Tribunals and Commissions22 Sept 1993Appeal dismissed with costs
CHIEF COMMERCIAL SUPERINTENDENT, NEW DELHI Vs RAJINDER SINGH
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1779
Tribunals and Commissions21 Sept 1993Appeal allowed with costs
MARIO R. PAREIRA Vs ELESBAO PAREIRA
National Consumer Disputes Redressal Commission · 1994 1 CPJ 446 : 1994 1 CPR 178
Tribunals and Commissions20 Sept 1993Complaint dismissed without costs
SUBRATA DUTTA Vs PEARLESS HOTEL TRAVELS
National Consumer Disputes Redressal Commission · 1994 1 CPJ 225 : 1994 1 CPR 58
Tribunals and Commissions20 Sept 1993Complaint dismissed
COROMANDEL ENGINEERING CO. LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1994 2 CPJ 437 : 1994 3 CPR 664
Tribunals and Commissions20 Sept 1993Appeal fails without cost
ONIDA SAKA LTD. Vs Debabrata Dutta
National Consumer Disputes Redressal Commission · 1994 1 CPJ 237 : 1994 3 CPR 237 : 1995 1 CPC 72
Tribunals and Commissions20 Sept 1993Complaint allowed
ABDUL AZEEZ RASHEED Vs DIRECTOR OF INSURANCE
National Consumer Disputes Redressal Commission · 1995 2 CPC 415 : 1995 2 CPJ 266
Tribunals and Commissions20 Sept 1993Complaint dismissed
KRISHAN KUMAR JAIN Vs VICE CHAIRMAN, D.D.A.
National Consumer Disputes Redressal Commission · 1994 1 CLT 388 : 1994 1 CPJ 329
Tribunals and Commissions18 Sept 1993Complaints allowed
MANOJ KUMAR ADHIKARY Vs COMMISSIONER, ASSAM STATE HOUSING BOARD, GUWAHATI
National Consumer Disputes Redressal Commission · 1994 1 CPJ 427 : 1995 1 CPC 15
Tribunals and Commissions18 Sept 1993Petition allowed
NATHMAL HANSARIA Vs Union of India
National Consumer Disputes Redressal Commission · 1994 1 CPJ 406
Tribunals and Commissions18 Sept 1993Review Petitions dismissed
MUKUL MAHANTA Vs Telecom District Manager
National Consumer Disputes Redressal Commission · 1994 1 CPJ 327