Tribunals and Commissions30 Sept 1993Appeal allowed with costs
KULBHUSHAN MALHOTRA Vs LOHIA MACHINES LTD.
National Consumer Disputes Redressal Commission · 1994 1 CLT 535 : 1994 2 CPC 285 : 1994 2 CPJ 160
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,295 of 1,397
Tribunals and Commissions30 Sept 1993Complaint dismissed
BABU S.RANGANATHAN Vs MANAGER, STATE BANK OF SAURASHTRA
National Consumer Disputes Redressal Commission · 1994 2 CPJ 608 : 1994 3 CPR 149
Tribunals and Commissions29 Sept 1993Dismissed
SAWHENY EXPORT HOUSE PVT. LIMITED , SAWHNEY BROTHERS Vs NOIDA
National Consumer Disputes Redressal Commission · 1993 3 CPJ 337 : 1993 3 CPR 407 : 1994 1 CLT 74
Tribunals and Commissions29 Sept 1993Appeal dismissed
SECRETARY, SAHITHYA PRAVARTHAKA CO-OPERATIVE SOCIETY LTD. Vs N.K.NARAYANA PILLAI
National Consumer Disputes Redressal Commission · 1994 3 CPJ 135 : 1994 3 CPR 537 : 1995 1 CPC 122
Tribunals and Commissions29 Sept 1993Petition dismissed
JOINT SECRETARY, GUJARAT SECONDARY EDUCATION BOARD Vs BHARAT NAROTTAM THAKKAR
National Consumer Disputes Redressal Commission · 1994 1 CPJ 187 : 1995 2 CPC 433
Tribunals and Commissions29 Sept 1993Dismissed
SAWHNEY EXPORT HOUSE PVT. LTD. , SAWHNEY BROTHERS Vs UNION OF INDIA, CHIEF CONTROLLER OF IMPORTS And EXPORTS
National Consumer Disputes Redressal Commission · 1993 3 CPJ 339 : 1993 3 CPR 385 : 1995 2 CLT 250
Tribunals and Commissions29 Sept 1993Appeal allowed
MRS. KALAISELVI Vs SENIOR BRANCH MANAGER, L.I.C. OF INDIA
National Consumer Disputes Redressal Commission · 1994 2 CPJ 176
Tribunals and Commissions29 Sept 1993
UNION OF INDIA Vs ASHOK KUMAR GUPTA
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 80 : 1993 3 CPJ 367 : 1993 3 CPR 383 : 1994 1 CLT 396
Tribunals and Commissions28 Sept 1993Appeal dismissed with costs
H.S.E.B. Vs Sham Sunder
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1596
Tribunals and Commissions28 Sept 1993Appeals allowed
USHA RACTIFIER CORPORATION (I) LTD. Vs SURINDER KUMAR
National Consumer Disputes Redressal Commission · 1993 0 CPC 854 : 1994 1 CPJ 438 : 1994 1 CPR 386
Tribunals and Commissions27 Sept 1993Allowed
John Joseph Vs General Manager, Northern Railway
National Consumer Disputes Redressal Commission · 1993 0 CPC 763 : 1993 3 CPJ 321 : 1993 3 CPR 618 : 1995 2 CLT 369
Tribunals and Commissions27 Sept 1993Dismissed
BUNNY'S GIFT And NOVELTY CENTRE Vs PUNJAB AND SIND BANK
National Consumer Disputes Redressal Commission · 1993 3 CPJ 322
Tribunals and Commissions27 Sept 1993Appeal allowed with costs
GABDU RAM Vs H.S.E.B.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1583 : 1994 1 CLT 742 : 1994 1 CPC 43
Tribunals and Commissions27 Sept 1993Appeal allowed
OSWAL BALMANDIR And KINDERGARTEN SCHOOL Vs NARSI NANJIBHAI
National Consumer Disputes Redressal Commission · 1994 1 CPC 493 : 1994 1 CPJ 347 : 1994 1 CPR 322
Tribunals and Commissions27 Sept 1993Dismissed
S. Lakshmanan Vs CHAIRMAN And MANAGING DIRECTOR INDIAN BANK
National Consumer Disputes Redressal Commission · 1993 3 CPJ 311 : 1993 3 CPR 613 : 1994 1 CPC 13 : 1995 2 CLT 251
Tribunals and Commissions27 Sept 1993Dismissed
CENTRAL BANK OF INDIA Vs DIL BAHADUR SINGH
National Consumer Disputes Redressal Commission · 1993 3 CPJ 319 : 1994 1 CLT 46 : 1994 1 CPC 15
Tribunals and Commissions27 Sept 1993Complaint dismissed
R.K.INDUSTRIES Vs DIRECTOR OF INDUSTRIES
National Consumer Disputes Redressal Commission · 1994 1 CPC 447 : 1994 1 CPR 516 : 1994 3 CPJ 325
Tribunals and Commissions27 Sept 1993
UNION OF INDIA Vs KLM ABOO BUCKER
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 81 : 1993 3 CPJ 323 : 1993 3 CPR 333 : 1994 1 CLT 57
Tribunals and Commissions27 Sept 1993
UNION OF INDIA, SECRETARY, DEPARTMENT OF TELECOM Vs SATYA NARAIN LAL
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 82 : 1993 3 CPJ 335 : 1993 3 CPR 365 : 1995 2 CLT 332
Tribunals and Commissions27 Sept 1993
CONSUMER PROTECTION COUNCIL, TAMIL NADU Vs THIRUVALLUVAR TRANSPORT CORPN
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 88 : 1993 3 CPJ 341 : 1993 3 CPR 379 : 1994 1 CLT 80