Tribunals and Commissions17 Sept 1993Appeal allowed
SENIOR SUPERINTENDENT POST OFFICES Vs BALBIR SINGH
National Consumer Disputes Redressal Commission · 1994 1 CPJ 81
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,297 of 1,397
Tribunals and Commissions17 Sept 1993Appeal allowed with costs
PFIZER LTD Vs HANSSAF SINGH
National Consumer Disputes Redressal Commission · 1993 0 CPC 815 : 1993 3 CPJ 1721
Tribunals and Commissions17 Sept 1993Complaint allowed
BRIGADIER V.N.CHANNA Vs SENIOR DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 3 CPR 487 : 1994 1 CPJ 209
Tribunals and Commissions16 Sept 1993Appeal dismissed
Mahanagar Telephone Nigam Ltd Vs M.R. CHHEDA
National Consumer Disputes Redressal Commission · 1993 3 CPJ 297 : 1993 3 CPR 245 : 1995 2 CLT 290
Tribunals and Commissions16 Sept 1993Complaint dismissed
BAM DEV Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1994 2 CPJ 599 : 1994 3 CPR 175
Tribunals and Commissions15 Sept 1993Appeal allowed
RAMDAS G.RAMTEKE Vs ASST. ENG. O And M., MSEB,RAMTEKE
National Consumer Disputes Redressal Commission · 1994 2 CPJ 43
Tribunals and Commissions15 Sept 1993Appeal dismissed with costs
HOUSING BOARD, HARYANA Vs Dharam Pal
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1639 : 1994 1 CLT 749 : 1994 1 CPC 41 : 1994 1 CPR 203
Tribunals and Commissions15 Sept 1993Appeal allowed
VIDYA MONGIA Vs PUNJAB NATIONAL BANK, AMBALA CITY
National Consumer Disputes Redressal Commission · 1994 1 CPC 179 : 1994 1 CPJ 343 : 1994 2 CPR 471
Tribunals and Commissions14 Sept 1993Complaint dismissed
JAYANTILAL KESHAVLAL CHAUHAN Vs National Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1994 1 CPR 396 : 1994 3 CPJ 64
Tribunals and Commissions14 Sept 1993Allowed
SATYENDRA SINGH JAIN Vs Union of India
National Consumer Disputes Redressal Commission · 1994 2 CPJ 621 : 1994 3 CPR 608 : 1995 1 CPC 147
Tribunals and Commissions14 Sept 1993Allowed
DELKON (INDIA) PVT. LTD. Vs Oriental Insurance Company Ltd
National Consumer Disputes Redressal Commission · 1993 3 CPJ 313 : 1993 3 CPR 372
Tribunals and Commissions14 Sept 1993Complaint allowed
BARODA CENTRAL CO-OP. BANK LTD. Vs Branch Manager, New India Assurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1994 1 CPR 332 : 1994 3 CPJ 449
Tribunals and Commissions14 Sept 1993
H.R. DARVESH Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1994 3 CPR 325 : 1995 1 CLT 9 : 1995 1 CPC 506 : 1995 1 CPJ 294
Tribunals and Commissions14 Sept 1993
HARYANA STATE ELECTRICITY BOARD Vs PIRTHI SINGH
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 90 : 1993 3 CPJ 270
Tribunals and Commissions13 Sept 1993Complaint dismissed without costs
JAI SINGH Vs HARYANA AGRO INDUSTRIES CORPORATION LTD.
National Consumer Disputes Redressal Commission · 1994 1 CPJ 350 : 1994 2 CPR 513
Tribunals and Commissions09 Sept 1993Revision Petition accepted
Tata Timken Ltd. Vs MRS. SAROJ GUPTAS
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1783 : 1993 3 CPR 539 : 1994 1 CPC 251
Tribunals and Commissions09 Sept 1993Complaint dismissed
MAHABIR PRASAD Vs D.D.A.
National Consumer Disputes Redressal Commission · 1993 3 CPR 543 : 1994 1 CPC 294 : 1994 1 CPJ 214
Tribunals and Commissions08 Sept 1993Complaint dismissed
RAJINDER SINGH Vs M.T.N.L.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1808 : 1993 3 CPR 477 : 1994 1 CPC 234
Tribunals and Commissions08 Sept 1993
Y.P.DAS Vs SHIMLA DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1993 0 CPC 849 : 1993 0 NCDRC 91 : 1993 1 CTJ 846 : 1993 3 CPJ 286 : 1993 3 CPR 310 : 1995 2 CLT 323
Tribunals and Commissions07 Sept 1993Appeals allowed
South Eastern Roadways Vs STATE HANDLOOM SOCIETY
National Consumer Disputes Redressal Commission · 1994 1 CPR 118 : 1994 2 CPJ 417