Tribunals and Commissions17 Aug 1993Dismissed
INDU VIDEO FILMS (P) LTD. Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1993 1 CLT 624 : 1993 2 CPJ 238 : 1993 3 CPR 271 : 1994 1 CPC 152
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,300 of 1,397
Tribunals and Commissions17 Aug 1993Complaint dismissed
RADHEY SHYAM SODANI Vs RAJASTHAN TOURISM DEVELOPMENT CORP.LTD
National Consumer Disputes Redressal Commission · 1994 2 CPJ 6
Tribunals and Commissions17 Aug 1993Complaint dismissed
B. SURESH NAYAK Vs Chairman, Karnataka Electricity Board
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1575
Tribunals and Commissions17 Aug 1993Appeal dismissed
ORIENTAL INSURANCE CO.LTD Vs KRISHNAVENI LAKSHMANAN
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1690
Tribunals and Commissions17 Aug 1993Complaint dismissed
Pavitar Singh Vs State of Punjab
National Consumer Disputes Redressal Commission · 1994 1 CPJ 397 : 1994 1 CPR 367
Tribunals and Commissions16 Aug 1993Appeal dismissed
S.K.ABDUL Vs IRA GHOSH
National Consumer Disputes Redressal Commission · 1994 1 CPJ 253
Tribunals and Commissions16 Aug 1993Petition disposed of
MOTIBHUSAN MISHRA Vs BASANTLAL VERMA
National Consumer Disputes Redressal Commission · 1993 0 CPC 824 : 1993 3 CPJ 304 : 1993 3 CPR 137 : 1995 2 CLT 286
Tribunals and Commissions16 Aug 1993Appeal dismissed
JAIN VISHWA BHARTI Vs SHRI CEMENT LTD
National Consumer Disputes Redressal Commission · 1994 3 CPJ 52
Tribunals and Commissions16 Aug 1993Appeal dismissed
MANAGER, U.B.I. Vs PARIMAL PRAMANIK
National Consumer Disputes Redressal Commission · 1994 1 CPC 629 : 1994 1 CPJ 320 : 1994 3 CPR 222
Tribunals and Commissions14 Aug 1993Appeal allowed
ASHOK GAS SERVICE Vs PARAMESH CHANDRA MUKHARJEE
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1707
Tribunals and Commissions13 Aug 1993Complaint accepted
Anjali Gupta Vs K.M.Enterprises
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1377
Tribunals and Commissions12 Aug 1993Appeals dismissed
BOARD OF SCHOOL EDUCATION HARYANA Vs VIKAS KUMAR GARG
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1440
Tribunals and Commissions12 Aug 1993Appeal allowed with costs
GNENDRA MOHAN DEY Vs CALCUTTA TELEPHONE
National Consumer Disputes Redressal Commission · 1994 1 CPJ 275
Tribunals and Commissions11 Aug 1993Appeal dismissed
LAKHI RAM Vs CHATTERJEE BROTHERS
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1458 : 1994 1 CLT 48
Tribunals and Commissions11 Aug 1993Petition disposed of as directed
SHUSAMA RANI CHAKRABORTY Vs DIVISIONAL MANAGER, NATIONAL INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1698
Tribunals and Commissions11 Aug 1993Appeal dismissed with costs
ORIENTAL INSURANCE CO.LTD Vs Raghbir Singh
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1742 : 1994 1 CPC 180
Tribunals and Commissions09 Aug 1993Appeal dismissed with costs
MAN-JOG ASSOCIATES Vs D.SHEKANTA RAO
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1692
Tribunals and Commissions06 Aug 1993Appeal allowed
BRANCH MANAGER, ALLAHABAD BANK Vs ANIL KUMAR SINHA.
National Consumer Disputes Redressal Commission · 1993 3 CPR 582 : 1994 1 CPC 298 : 1994 2 CPJ 584
Tribunals and Commissions06 Aug 1993Complaint allowed
BANSHI RAM MODI Vs NEW INDIA ASSURANCE CO.
National Consumer Disputes Redressal Commission · 1993 3 CPR 572 : 1994 1 CPJ 493
Tribunals and Commissions05 Aug 1993Appeal allowed
Indian Oil Corporation Vs V.Ramakrishnan
National Consumer Disputes Redressal Commission · 1994 3 CPJ 224