Tribunals and Commissions21 Jul 1993Complaint disposed of
Banamali Mohanty Vs State of orissa
National Consumer Disputes Redressal Commission · 1993 3 CPR 350 : 1994 1 CPJ 490
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,303 of 1,397
Tribunals and Commissions21 Jul 1993Appeal dismissed with costs
DELHI DEVELOPMENT AUTHORITY Vs GANGA DEVI
National Consumer Disputes Redressal Commission · 1993 2 CLT 425 : 1993 3 CPJ 1262
Tribunals and Commissions21 Jul 1993Complaint partly accepted
NATHU SINGH Vs HOUSING COMMISSIONER OF D.D.A.
National Consumer Disputes Redressal Commission · 1993 2 CLT 463 : 1993 3 CPJ 1360
Tribunals and Commissions21 Jul 1993Complaint dismissed
HARIBHAI LAGHARBHAI SOLANKI Vs SURESH PARIKH
National Consumer Disputes Redressal Commission · 1994 1 CPJ 373 : 1994 2 CPR 414
Tribunals and Commissions20 Jul 1993Appeal allowed
H.S.E.B. GURGAON Vs RAM AVTAR SINGH CHAUHAN
National Consumer Disputes Redressal Commission · 1993 2 CLT 444 : 1993 3 CPJ 1323 : 1994 1 CPC 368
Tribunals and Commissions20 Jul 1993Complaint allowed
RAJ KISHORE SAHOO Vs Favourite Small Investment Ltd.
National Consumer Disputes Redressal Commission · 1993 3 CPR 86 : 1994 1 CPC 101 : 1994 1 CPJ 377
Tribunals and Commissions19 Jul 1993Complaint allowed with costs
B.V.NAGARAJU Vs Oriental Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1640 : 1993 3 CPR 212
Tribunals and Commissions17 Jul 1993Ordered accordingly
CHARU MAHANTA Vs FOOD And CIVIL SUPPLIES, GOVT.OF ASSAM
National Consumer Disputes Redressal Commission · 1994 2 CPC 370 : 1994 2 CPJ 408 : 1994 2 CPR 669 : 1995 1 CLT 146
Tribunals and Commissions17 Jul 1993Complaint allowed with costs
M.J.Rodrigues Vs CYMA EXPORTS PVT. LTD.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1760 : 1993 3 CPR 314
Tribunals and Commissions16 Jul 1993Dismissed
SHABINA MOTORS Vs HERO HONDA MOTOR CYCLES LTD
National Consumer Disputes Redressal Commission · 1993 0 CPC 829 : 1993 3 CPR 205 : 1994 2 CPJ 60
Tribunals and Commissions12 Jul 1993Complaint dismissed with costs
G.A.MOHAMMED RAH SAIT Vs SHRIRAM CHIT AND INVESTMENTS PVT.LTD
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1340
Tribunals and Commissions12 Jul 1993Appeal allowed with costs
GANGA DATT GUPTA Vs KEWAL KRISHAN CHHABRA
National Consumer Disputes Redressal Commission · 1993 2 CLT 431 : 1993 3 CPJ 1280
Tribunals and Commissions12 Jul 1993Appeal dismissed
YASHWANT AMBADAS DABEER Vs SENIOR BRANCH MANAGER, L.I.C. OF INDIA
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1632 : 1993 3 CPR 224
Tribunals and Commissions08 Jul 1993Order set aside
Vinod Jain Vs MANAGER, RAVI FROSTREFRIGERATION INDUSTRIES
National Consumer Disputes Redressal Commission · 1993 2 CPR 537 : 1993 3 CPJ 1430 : 1994 1 CLT 35
Tribunals and Commissions08 Jul 1993Appeal dismissed
SR.DIVISIONAL COMMERCIAL SUPERINTENDENT Vs A.C.MAHAJAN
National Consumer Disputes Redressal Commission · 1993 0 CPC 562 : 1993 2 CLT 342 : 1993 3 CPJ 1696 : 1993 3 CPR 94
Tribunals and Commissions08 Jul 1993Complaint dismissed
KIRAN STEEL SALES Vs RATNAKAR BANK LTD
National Consumer Disputes Redressal Commission · 1993 3 CPR 231 : 1994 1 CPJ 37 : 1994 2 CPC 591 : 1995 1 CLT 282
Tribunals and Commissions07 Jul 1993Appeal No. 44/92 allowed
ROSHAN STUDIOS Vs P.D.Sharma
National Consumer Disputes Redressal Commission · 1993 0 CPC 679 : 1993 2 CLT 450 : 1993 3 CPJ 1300 : 1993 3 CPR 9
Tribunals and Commissions07 Jul 1993Appeal dismissed
General Manager, Northern Railway Vs G.C.SHARMA
National Consumer Disputes Redressal Commission · 1993 0 CPC 564 : 1993 2 CLT 344 : 1993 3 CPJ 1307 : 1993 3 CPR 126
Tribunals and Commissions07 Jul 1993Complaint dismissed
R. SETHURAMAN Vs Manager, Indian Overseas Bank
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1614
Tribunals and Commissions07 Jul 1993
V. JAMES Vs CHAIRMAN And MANAGING DIRECTOR, TAMIL NADU HOUSING BOARD
National Consumer Disputes Redressal Commission · 1994 1 CPJ 30