Tribunals and Commissions25 Jun 1993Appeal dismissed
K. SIKKA Vs K.S. SRIVASTAVA
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1611
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,305 of 1,397
Tribunals and Commissions25 Jun 1993Complaint allowed
SOHDRDA GUPTA Vs L.I.C.
National Consumer Disputes Redressal Commission · 1994 1 CPJ 495 : 1994 2 CPC 69
Tribunals and Commissions25 Jun 1993Complaint allowed with costs
PARAS LUBRICANTS (P) LTD. Vs AMTREX AMBIENCE LTD.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1520 : 1994 1 CLT 79 : 1994 1 CPC 71
Tribunals and Commissions25 Jun 1993Complaint allowed with costs
GEETA KOHLI Vs RAJENDRA JAINA
National Consumer Disputes Redressal Commission · 1994 1 CPJ 332
Tribunals and Commissions24 Jun 1993Complaint disposed of
CHARULATA MOHAPATRA Vs orissa STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1994 1 CPJ 102
Tribunals and Commissions24 Jun 1993
VISHNU RICE And PULSE MILLS Vs NEW INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 1993 3 CPR 600 : 1994 1 CPJ 57
Tribunals and Commissions23 Jun 1993Complaint dismissed
DISTRICT JUDGE, JAIPUR CITY Vs RAJASTHAN STATE
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1460 : 1994 2 CPR 152
Tribunals and Commissions22 Jun 1993Allowed
DISTRICT ENGINEER, TELECOMMUNICATION Vs PRASANTA KUMAR RATH
National Consumer Disputes Redressal Commission · 1994 2 CPJ 215
Tribunals and Commissions22 Jun 1993Appeal dismissed
Life Insurance Corporation of India Vs SWARNALATA SONA
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1652
Tribunals and Commissions22 Jun 1993Complaint dismissed
KARAMJEET SINGH SETHI Vs Urban Improvement Trust
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1338 : 1994 2 CPR 182
Tribunals and Commissions22 Jun 1993O.P. directed to replace machine
MEHUL J.BHATT Vs INDCHEM ELECTRONICS LTD.
National Consumer Disputes Redressal Commission · 1994 1 CPJ 105
Tribunals and Commissions22 Jun 1993Complaint decided
Mohan Singh Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1659
Tribunals and Commissions22 Jun 1993Appeal dismissed
ADMINISTRATOR, CIDCO Vs SHAIKH MOH. MUSTAQ AHAMAD
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1798 : 1993 3 CPR 382
Tribunals and Commissions22 Jun 1993
KANAKPURI GANGAPURI GOSWAMI Vs MEHSANA AGRO MACHINERY PVT. LTD
National Consumer Disputes Redressal Commission · 1993 3 CPR 611 : 1994 1 CPJ 24
Tribunals and Commissions21 Jun 1993Disposed Of
MAGNE And MINERALS LTD. Vs U.P. RAJYA VIDUT PARISAD
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1603
Tribunals and Commissions21 Jun 1993Appeal dismissed with costs
GANGA PROSAD JAISWAL Vs KAMAL SITT
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1273 : 1993 3 CPR 37
Tribunals and Commissions21 Jun 1993Complaint allowed
SITABEN PRAVINBHAI PATEL Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 3 CPR 573 : 1994 1 CPJ 139
Tribunals and Commissions21 Jun 1993Appeal decided with modification
DIVISIONAL ENGINEER, TELEPHONE Vs DEVENDRA KUMAR VARSHNEY
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1574
Tribunals and Commissions18 Jun 1993Complaint dismissed
R.S.MANI Vs SINGAPORE AIRLINES
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1439
Tribunals and Commissions18 Jun 1993Appeal dismissed with costs
UNITED INDIA INSURANCE CO.LTD Vs BALSANGJI SOMAJI THAKORE
National Consumer Disputes Redressal Commission · 1994 1 CPJ 11 : 1994 1 CPR 1