Tribunals and Commissions18 May 1993Appeal dismissed
Oriental Insurance Co. Ltd. Vs RAMESH MARUTRAO JADHAV
National Consumer Disputes Redressal Commission · 1993 3 CPR 203 : 1994 1 CLT 521 : 1994 1 CPJ 67
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,310 of 1,397
Tribunals and Commissions18 May 1993Appeal 21/1993 Partly allowed
LAXMIKANT Vs SATYENDRANATH C.TAVAKARI
National Consumer Disputes Redressal Commission · 1993 2 CPR 605 : 1993 3 CPJ 1395
Tribunals and Commissions18 May 1993
STANDARD MOTOR PRODUCTS OF INDIA LTD., PERUNGALTHUR, MADRAS Vs S.JAYAKUMAR
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 109
Tribunals and Commissions18 May 1993
SUDHIR DESHPANDE Vs ELBEE SERVICES LTD.BOMBAY
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 107 : 1993 3 CPR 32 : 1994 1 CPC 135 : 1994 1 CPJ 140
Tribunals and Commissions17 May 1993Complaint allowed with costs
KALEESWARI INDUSTRIES Vs MATHER And PLATT (INDIA) LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 950 : 1993 2 CPR 601
Tribunals and Commissions17 May 1993Appeal allowed
BRANCH MANAGR, CANARA BANK Vs MAKARA PRUSTY
National Consumer Disputes Redressal Commission · 1993 2 CPR 372 : 1993 3 CPJ 1331
Tribunals and Commissions16 May 1993Complaint dismissed
MAHESH CHANDRA DAS Vs TAHSILDAR, ATHGARH, CUTTACK
National Consumer Disputes Redressal Commission · 1994 2 CPJ 484
Tribunals and Commissions15 May 1993
SUNDER KASHYAP Vs N.PALTA
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 110 : 1995 2 CLT 637 : 1995 2 CPC 48 : 1995 2 CPJ 223 : 1995 2 CPR 211
Tribunals and Commissions14 May 1993Case disposed of
REPLICA Vs Calcutta Telephones
National Consumer Disputes Redressal Commission · 1993 2 CPJ 910
Tribunals and Commissions14 May 1993Appeal dismissed
RITA DAS Vs SUDHINDRA NATH CHOWDHURY
National Consumer Disputes Redressal Commission · 1993 2 CPJ 924
Tribunals and Commissions14 May 1993Complaint disposed of
UTTAM BANERJEE Vs GENERAL MANAGER, S.B.I
National Consumer Disputes Redressal Commission · 1993 2 CPR 478 : 1993 3 CPJ 1359
Tribunals and Commissions13 May 1993Matter disposed of
EX.HAVILDAR BALBIR SINGH Vs Union of India
National Consumer Disputes Redressal Commission · 1993 2 CPJ 889
Tribunals and Commissions12 May 1993Appeal Dismissed
ESTATE OFFICER, H.U.D.A Vs IOTA INDUSTRIES
National Consumer Disputes Redressal Commission · 1993 2 CPJ 953 : 1993 2 CPR 642
Tribunals and Commissions12 May 1993Appeal allowed
ACCOUNTANT GENERAL Vs District Consumer Forum
National Consumer Disputes Redressal Commission · 1993 2 CPJ 905
Tribunals and Commissions12 May 1993Complaint allowed with costs
A.Mohammed Yasin Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 903 : 1993 2 CPR 679
Tribunals and Commissions12 May 1993Complaint allowed
G.T.SUBRAMANIAN Vs V.S.C. AGENCIES
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1528 : 1993 3 CPR 15 : 1994 1 CPC 94
Tribunals and Commissions12 May 1993Order accordingly
JOTHI ENGINEERING WORKS Vs STATE BANK OF BIKANER
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1234 : 1993 3 CPR 22 : 1994 2 CPC 608 : 1995 1 CLT 249
Tribunals and Commissions12 May 1993Appeal allowed
SAVITA KIRAN RANA Vs Bank of India
National Consumer Disputes Redressal Commission · 1993 0 CPC 495 : 1993 2 CLT 428 : 1993 2 CPR 661 : 1993 3 CPJ 1272
Tribunals and Commissions12 May 1993Complaint allowed
FAMILY PLANNING And MEDICAL AID TRUST Vs POONA CO-OP.BANK LTD
National Consumer Disputes Redressal Commission · 1993 0 CPC 845 : 1993 3 CPJ 1318 : 1993 3 CPR 370
Tribunals and Commissions12 May 1993Appeal allowed
Senior Regional Manager, Food Corporation of India Vs KISHARI LAL SHAM LAL
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1417