Tribunals and Commissions15 Apr 1993Allowed
BYFORD Vs S.S. SRIVASTAVA
National Consumer Disputes Redressal Commission · 1993 1 CLT 422 : 1993 1 CTJ 357 : 1993 2 CPJ 155 : 1993 2 CPR 83
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,316 of 1,397
Tribunals and Commissions15 Apr 1993Complaint allowed with costs
KUSUMBEN VALJI MOHD. KOHAR Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1993 3 CPR 375 : 1994 1 CPJ 149
Tribunals and Commissions15 Apr 1993Complaint allowed with costs
M.L.DHAWAN Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1083
Tribunals and Commissions15 Apr 1993Complaint dismissed
AMRIK SINGH Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 0 CPC 432 : 1993 2 CLT 640 : 1993 2 CPJ 1144 : 1993 2 CPR 203
Tribunals and Commissions15 Apr 1993
UNION OF INDIA Vs M.ADAIKALAM
National Consumer Disputes Redressal Commission · 1993 0 CPC 676 : 1993 0 NCDRC 2 : 1993 1 CLT 550 : 1993 2 CPJ 145 : 1993 2 CPR 94
Tribunals and Commissions15 Apr 1993
UNITED INDIA INSURANCE CO. LTD. Vs BHARAT KUMAR C.PATEL
National Consumer Disputes Redressal Commission · 1993 0 CPC 458 : 1993 0 NCDRC 3 : 1993 1 CLT 659 : 1993 1 CTJ 673 : 1993 2 CPJ 143
Tribunals and Commissions15 Apr 1993
L.I.C.OF INDIA Vs BIMALA ROUTRAY
National Consumer Disputes Redressal Commission · 1993 0 CPC 468 : 1993 0 NCDRC 4 : 1993 1 CLT 676 : 1993 1 CTJ 472 : 1993 2 CPJ 146 : 1993 2 CPR 98
Tribunals and Commissions15 Apr 1993
NEW INDIA ASSURANCE CO. LTD. Vs COMPLETE INSULATIONS (P) LTD.
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 6 : 1993 1 CLT 432 : 1993 1 CTJ 369 : 1993 2 CPJ 163 : 1993 2 CPR 101
Tribunals and Commissions15 Apr 1993
JIT RAM SHIV KUMAR Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 7 : 1993 2 CPR 87 : 1993 3 CPR 438 : 1994 1 CLT 451 : 1994 1 CPJ 179
Tribunals and Commissions15 Apr 1993
AZAD BHARAT TOBACCO FACTORY Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 118 : 1993 1 CTJ 377 : 1993 2 CPJ 152
Tribunals and Commissions15 Apr 1993
Jagannath Meher Vs BRANCH MANAGER STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 1993 1 CLC 76 : 1993 1 CLT 553 : 1993 1 CTJ 670 : 1993 2 CPJ 147 : 1993 2 CPR 95
Tribunals and Commissions13 Apr 1993Revision allowed
SHADI RAM RAGHUBIR SHARAN Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 150 : 1993 2 CPR 111
Tribunals and Commissions13 Apr 1993Complaint dismissed
S.Palanisamy Vs General Manager, Southern Railway
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1089
Tribunals and Commissions13 Apr 1993Appeal dismissed without costs
United India Insurance Co. Ltd. Vs AJOY KUMAR NANDI
National Consumer Disputes Redressal Commission · 1994 3 CPJ 386
Tribunals and Commissions13 Apr 1993Complaint allowed
B.L.GOYAL Vs G.D.A.
National Consumer Disputes Redressal Commission · 1994 1 CPJ 442 : 1994 2 CPC 67 : 1994 2 CPR 479
Tribunals and Commissions13 Apr 1993Appeal dismissed with costs
MONALISA GAS SERVICE Vs RAJESHKUMAR PUNAMCHAND SHAH
National Consumer Disputes Redressal Commission · 1994 1 CPJ 478
Tribunals and Commissions13 Apr 1993Complaint allowed with costs
Consumer Education and Research Society Vs General Manager, Western Railway
National Consumer Disputes Redressal Commission · 1993 2 CPR 499 : 1993 3 CPJ 1771
Tribunals and Commissions13 Apr 1993
AJMER SINGH COTTON AND GENERAL MILLS Vs UNITED INDIA INSURANCE
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 8 : 1993 1 CLT 426 : 1993 1 CTJ 469 : 1993 2 CPJ 160 : 1993 2 CPR 115 : 1995 2 CPC 430
Tribunals and Commissions13 Apr 1993
UNION OF INDIA Vs K.THIRUVENGADAM
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 9 : 1993 2 CPJ 242 : 1993 2 CPR 85
Tribunals and Commissions13 Apr 1993
BANK OF MAHARASHTRA Vs MANOHAR SITARAM NANDANWA
National Consumer Disputes Redressal Commission · 1993 2 CPJ 158 : 1993 2 CPR 109