Tribunals and Commissions06 Apr 1993Complaint allowed with costs
GANESH LAL BAGRI Vs Union of India
National Consumer Disputes Redressal Commission · 1993 2 CPR 136 : 1993 3 CPJ 1246
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,318 of 1,397
Tribunals and Commissions06 Apr 1993Dismissed
MANUFACTURING CO. LTD. Vs A.P.State Electricity Board
National Consumer Disputes Redressal Commission · 1993 2 CPJ 874 : 1993 2 CPR 363
Tribunals and Commissions06 Apr 1993Complaint dismissed
United India Insurance Co. Vs CHADDA GENERAL STORE
National Consumer Disputes Redressal Commission · 1993 0 CPC 797 : 1993 2 CPJ 973
Tribunals and Commissions06 Apr 1993Appeal partly allowed
VICE-CHAIRMAN And HOUSING COMMISSIONER, A.P. HOUSING BOARD Vs T. SATYANARAYANA MURTHY
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1187
Tribunals and Commissions06 Apr 1993Appeal dismissed
UPBHOKTA SANRAKSHAN PARISHAD Vs GHARAUNDA GAS SERVICE
National Consumer Disputes Redressal Commission · 1993 0 CPC 792 : 1993 2 CPJ 778
Tribunals and Commissions06 Apr 1993Appeal dismissed
UNITED INDIA INSURACE CO. LTD. Vs SREE SREENIVASA RICE MILL
National Consumer Disputes Redressal Commission · 1993 2 CPJ 851 : 1993 2 CPR 407
Tribunals and Commissions06 Apr 1993Complaint dismissed
Bimal Kumar Vs Maruti Udyog Ltd.
National Consumer Disputes Redressal Commission · 1993 0 CPC 570 : 1993 2 CLT 348 : 1993 2 CPJ 913 : 1993 2 CPR 223
Tribunals and Commissions06 Apr 1993Complaint dismissed
DOCTOR SIMRITA Vs G.N.SALES
National Consumer Disputes Redressal Commission · 1993 0 CPC 428 : 1993 2 CLT 637 : 1993 2 CPJ 919 : 1993 2 CPR 164
Tribunals and Commissions06 Apr 1993Complaint allowed
S.PUSHPA DEVI JAMAD Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1053
Tribunals and Commissions05 Apr 1993Appeal allowed with costs
BIMAN KRISHNA BOSE Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1087
Tribunals and Commissions05 Apr 1993Appeal allowed
TELECOM ASSISTANT ENGINEER Vs C. REDDEPPA M.D.
National Consumer Disputes Redressal Commission · 1993 2 CPR 373 : 1993 3 CPJ 1256
Tribunals and Commissions04 Apr 1993Complaint disposed of
KEDAR NATH SWAIN Vs New India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1100 : 1993 2 CPR 366
Tribunals and Commissions04 Apr 1993Complaint allowed
NIRMAL PANDA Vs Post Master General
National Consumer Disputes Redressal Commission · 1993 2 CPJ 988 : 1993 2 CPR 368
Tribunals and Commissions03 Apr 1993Petition partly allowed
ASSOCIATED GASES (ASSAM) PVT. LTD. Vs GREAVES COTTON And CO. LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPR 236 : 1993 3 CPJ 1536
Tribunals and Commissions03 Apr 1993Complaint dismissed
ALFA TRANSFORMERS PVT. LTD. Vs ELECTRONICS SYSTEMS
National Consumer Disputes Redressal Commission · 1994 2 CPJ 338
Tribunals and Commissions03 Apr 1993Appeal allowed
GURDEV SINGH Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 806 : 1993 2 CPR 385
Tribunals and Commissions03 Apr 1993Appeal allowed
RAMAKANTA MOHAPATRA Vs EXECUTIVE OFFICER, MUNICIPALITY, JEYPORE
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1292
Tribunals and Commissions03 Apr 1993Appeal allowed
GANESWAR MOHANTY Vs DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1309
Tribunals and Commissions03 Apr 1993Complaint disposed of
SUBASH CHANDRA SAHOO Vs General Manager, District Industries Centre
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1505
Tribunals and Commissions03 Apr 1993Appeal allowed
SUDERSHAN NAIK Vs SANTOSH KUMAR GIRI
National Consumer Disputes Redressal Commission · 1994 2 CPJ 365