Tribunals and Commissions02 Apr 1993Appeal partly allowed
PRINCIPAL, SBRTM LAW COLLEGE Vs S.MD.HABEEBULLAH
National Consumer Disputes Redressal Commission · 1993 2 CPR 474 : 1994 1 CPJ 141
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,319 of 1,397
Tribunals and Commissions02 Apr 1993Order set aside
MANAGER, BANK OF INDIA Vs RANKANIDHIOJHA
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1306
Tribunals and Commissions02 Apr 1993Complaint allowed
PRIO RANJAN ROY Vs Bihar State Housing Board
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1005
Tribunals and Commissions02 Apr 1993Appeal dismissed with costs
HARYANA STATE ELECTRICITY BOARD OF AMBALA CANTT.-/O.P. Vs VIDYAWANTI
National Consumer Disputes Redressal Commission · 1993 0 CPC 608 : 1993 2 CPJ 751
Tribunals and Commissions02 Apr 1993Complaint dismissed
NORTHERN INDIA AGENCIES Vs CARGO MOVERS OF INDIA
National Consumer Disputes Redressal Commission · 1993 2 CPJ 948
Tribunals and Commissions02 Apr 1993Proceeding dropped of request
SUBASH CHANDRA PRUSTY Vs SUB-POSTMATER, BELPAHED
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1531
Tribunals and Commissions02 Apr 1993Complaint returned
DELHI STEEL TUBES INDL. LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1206
Tribunals and Commissions02 Apr 1993Appeal dismissed
Usha Rectifier Corpn. (I) Ltd. Vs S.CHITTI TALLI
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1478
Tribunals and Commissions02 Apr 1993Appeal partly allowed
ANAMIKA INDANE Vs AWADH BIHARI PANDEY
National Consumer Disputes Redressal Commission · 1994 2 CPJ 415 : 1994 2 CPR 641
Tribunals and Commissions01 Apr 1993Complaint allowed with costs
D.G. RAJAN Vs K.B.SUBRAMANIAN And ASSOCIATES
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1070
Tribunals and Commissions01 Apr 1993
J Swaraj Vs Stic Travels
National Consumer Disputes Redressal Commission · 1993 2 CPJ 969
Tribunals and Commissions31 Mar 1993Complaint dismissed
Manjit Singh Vs DHARAM PAL GUPTA
National Consumer Disputes Redressal Commission · 1993 0 CPC 426 : 1993 1 CLC 336 : 1993 2 CLT 635 : 1993 2 CPJ 939 : 1993 2 CPR 162
Tribunals and Commissions31 Mar 1993Complaint withdrawn
PUNJAB STATE ELECTRICITY BOARD Vs KAPURTHALA FLOUR OIL And GENERAL MILLS
National Consumer Disputes Redressal Commission · 1993 0 CPC 449 : 1993 2 CLT 510 : 1993 2 CPJ 894 : 1993 2 CPR 165
Tribunals and Commissions31 Mar 1993Appeal disposed of
Accounts Officer Vs SAI INTERNATIONAL TRAVELS
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1244
Tribunals and Commissions31 Mar 1993Complaint dismissed
P.PATTU KONE Vs SPECIAL OFFICER, CHENGAM CO-OPERATIVE PRIMARY LAND DEVELOPMENT BANK LIMITED
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1105
Tribunals and Commissions31 Mar 1993Complaint allowed with costs
DINESHBHAI DAHYABHAI PATEL Vs GANESH HOUSING CORPORATION
National Consumer Disputes Redressal Commission · 1993 2 CPR 432 : 1993 3 CPJ 1627
Tribunals and Commissions31 Mar 1993Appeal partly allowed
Department of Posts Vs J.K. DAIGNOSTICS
National Consumer Disputes Redressal Commission · 1993 2 CPR 591 : 1994 1 CPJ 291
Tribunals and Commissions31 Mar 1993Complaint allowed with costs
CALCUTTA AHMEDABAD CARRIERS Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1994 1 CPJ 330
Tribunals and Commissions30 Mar 1993Appeal dismissed
SOMPALLI VISWESWARA NAIDU Vs MANAGER, STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 1993 2 CPR 406 : 1994 1 CPJ 473
Tribunals and Commissions30 Mar 1993Complaint allowed with costs
A.BASHEER Vs SECRETARY, NAGALAND STATE LOTTERY
National Consumer Disputes Redressal Commission · 1993 2 CPJ 921