Tribunals and Commissions12 Apr 1993Appeal allowed
MITRA AGENCIES Vs KATARI PANAKALA RAO
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1114
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,317 of 1,397
Tribunals and Commissions12 Apr 1993Appeal allowed
MALHAN GARMENTS Vs S.D.O., P.S.E.B.
National Consumer Disputes Redressal Commission · 1993 0 CPC 525 : 1993 1 CTJ 568 : 1993 2 CLT 318 : 1993 2 CPJ 1132 : 1993 2 CPR 228
Tribunals and Commissions12 Apr 1993Appeal allowed
KHERA ELECTRONICS Vs BRANCH MANAGER, H.C.L. LIMITED
National Consumer Disputes Redressal Commission · 1993 2 CLT 454 : 1993 3 CPJ 1344
Tribunals and Commissions12 Apr 1993Appeal dismissed
P.S.E.B. Vs Gopal
National Consumer Disputes Redressal Commission · 1993 2 CLT 638 : 1993 2 CPR 188 : 1993 3 CPJ 1508
Tribunals and Commissions12 Apr 1993Order modified
Hindustan Petroleum Corporation Ltd. Vs P.P. NARSINGA RAO
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1796
Tribunals and Commissions09 Apr 1993Appeal allowed in part
TUBATI RANGARAO Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1765
Tribunals and Commissions08 Apr 1993Appeal dismissed
DY. GENERAL MANAGER, A.N.L. PERCEL SERVICE Vs D. AKKI RAJU
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1047
Tribunals and Commissions08 Apr 1993Complaint rejected
WEBB SHIRLEY Vs CITI BANK CARD CENTRE
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1224
Tribunals and Commissions08 Apr 1993Appeal dismissed
BHAMY V.SHENOY Vs MANAGING DIRECTOR, MYSORE MILK UNION LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPR 256 : 1993 3 CPJ 1465
Tribunals and Commissions08 Apr 1993
K.N. SOMAN NAIR Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1503
Tribunals and Commissions07 Apr 1993Appeal allowed with costs
V.Balasubramanian Vs Branch Manager, United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1486
Tribunals and Commissions07 Apr 1993Complaint allowed with costs
FEEL FRESH Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 993
Tribunals and Commissions07 Apr 1993Appeal dismissed
BIMAL PARSHAD JAIN Vs CHAIRMAN, HARYANA STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1993 2 CLT 632 : 1993 2 CPJ 711 : 1993 3 CPR 39
Tribunals and Commissions07 Apr 1993Appeal dismissed with costs
HARYANA STATE ELECTRICITY BOARD Vs S.KAILASH YADAV.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 826 : 1994 2 CPC 557 : 1995 1 CLT 182
Tribunals and Commissions07 Apr 1993Order set aside
TELECOM DISTRICT ENGINEER, HOSHIARPUR Vs Bhupinder Pal Singh
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1081 : 1994 2 CPC 405
Tribunals and Commissions07 Apr 1993Appeal allowed
Life Insurance Corporation of India Ltd. Vs GORDHANBHAI S.DOBARIYA
National Consumer Disputes Redressal Commission · 1994 1 CPJ 148 : 1994 3 CPR 302
Tribunals and Commissions06 Apr 1993Revision petition allowed
TARSEM LAL GOYAL Vs Union of India
National Consumer Disputes Redressal Commission · 1993 0 CPC 472 : 1993 2 CPJ 956 : 1993 2 CPR 191
Tribunals and Commissions06 Apr 1993Appeal disposed of
DEPUTY DIVISIONAL ENGINEER, A.P.S.E.B. Vs S. RAMULA
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1421 : 1993 3 CPR 674
Tribunals and Commissions06 Apr 1993Appeal dismissed
KRISHAN KUMAR Vs GENERAL MANAGER, M.T.N.L.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 792
Tribunals and Commissions06 Apr 1993Appeal dismissed
SHIV GRINDING INDUSTRIES Vs EXECUTIVE ENGINEER (OP) H.S.E.B, REWARI
National Consumer Disputes Redressal Commission · 1993 2 CPJ 794