Tribunals and Commissions30 Mar 1993Complaint dismissed
A.N.RAJU Vs INDIAN BANK
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1250
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,320 of 1,397
Tribunals and Commissions29 Mar 1993Appeal allowed
Dharam Chand Vs MANDEEP GAS SERVICE
National Consumer Disputes Redressal Commission · 1993 0 CPC 599 : 1993 1 CTJ 587 : 1993 2 CLT 507 : 1993 2 CPJ 985 : 1993 2 CPR 192
Tribunals and Commissions29 Mar 1993Appeal dismissed with costs
MUNICIPAL CORPORATION OF DELHI (W.D. And D.V.) Vs NARINDER KUMAR ROHTAGI
National Consumer Disputes Redressal Commission · 1993 0 CPC 439 : 1993 1 CPR 715 : 1993 2 CPJ 811
Tribunals and Commissions29 Mar 1993Application dismissed
O.P.GUPTA Vs M.T.N.L.
National Consumer Disputes Redressal Commission · 1993 0 CPC 660 : 1993 1 CPR 388 : 1993 2 CLT 430 : 1993 2 CPJ 942
Tribunals and Commissions29 Mar 1993Appeal dismissed with costs
COMMITTEE OF TRUSTEES, STATE BANK OF INDIA Vs ANIL VIJ
National Consumer Disputes Redressal Commission · 1993 2 CPJ 763
Tribunals and Commissions29 Mar 1993Complaint allowed with costs
BOUTIQUE INTERNATIONAL Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1254
Tribunals and Commissions29 Mar 1993Complaint dismissed with costs
P.N.Rangaswamy Vs RUPERT J.BARNABAS
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1258
Tribunals and Commissions29 Mar 1993
MOTI LAL JAIN Vs MARUDHAR SERVICE LIMITED
National Consumer Disputes Redressal Commission · 1993 2 CPJ 713
Tribunals and Commissions27 Mar 1993Complaint dismissed
VISWALAKSHMI SASIDHARAN And OTHERS Vs BRANCH MANAGER, SYNDICATE BANK
National Consumer Disputes Redressal Commission · 1993 1 CPR 681 : 1993 2 CPJ 1092
Tribunals and Commissions27 Mar 1993Complaint allowed
BANJARA CONSTRUCTION COMPANY Vs P.R.SIVA PRAKASH
National Consumer Disputes Redressal Commission · 1993 2 CPR 33 : 1994 1 CPJ 231
Tribunals and Commissions27 Mar 1993
S P DHAVASKAR Vs HOUSING COMMISSIONER KARNATAKA HOUSING BOARD
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1241
Tribunals and Commissions26 Mar 1993Appeals partly allowed
Union of India Vs Basant Kumar
National Consumer Disputes Redressal Commission · 1994 1 CPR 484 : 1994 2 CPJ 467
Tribunals and Commissions24 Mar 1993Complaint allowed with costs
KAMAL INDIA PVT.LTD. Vs MUNICIPAL CORPORATION OF DELHI
National Consumer Disputes Redressal Commission · 1993 0 CPC 594 : 1993 2 CPJ 931
Tribunals and Commissions24 Mar 1993Complaint allowed with cost
B.L.KUMAR Vs INTERNATIONAL ENGINEERS
National Consumer Disputes Redressal Commission · 1993 0 CPC 664 : 1993 2 CPJ 799
Tribunals and Commissions24 Mar 1993Appeal dismissed
Union of India Vs NADHU SHAH KAPOOR And SONS
National Consumer Disputes Redressal Commission · 1993 2 CLT 570 : 1993 2 CPJ 1044
Tribunals and Commissions23 Mar 1993Appeal dismissed with costs
Life Insurance Corporation of India Vs HARI CHAND
National Consumer Disputes Redressal Commission · 1993 0 CPC 358 : 1993 2 CLT 606 : 1993 2 CPJ 631
Tribunals and Commissions23 Mar 1993Appeal partly allowed
Life Insurance Corporation of India Vs SUNITA MITTAL
National Consumer Disputes Redressal Commission · 1993 2 CPJ 803 : 1993 2 CPR 607
Tribunals and Commissions23 Mar 1993Appeal dismissed with costs
S.D.O, H.S.E.B, REWARI Vs RAM SARUP
National Consumer Disputes Redressal Commission · 1993 0 CPC 374 : 1993 2 CLT 609 : 1993 2 CPJ 699
Tribunals and Commissions23 Mar 1993Appeal dismissed with costs
DELHI DEVELOPMENT AUTHORITY Vs RAM CHANDER
National Consumer Disputes Redressal Commission · 1993 0 CPC 333 : 1993 1 CPR 545 : 1993 2 CPJ 1096
Tribunals and Commissions22 Mar 1993Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs J.N.LUTHRA
National Consumer Disputes Redressal Commission · 1993 2 CPJ 934