Tribunals and Commissions17 Mar 1993Complaint allowed
AMIYA KUMAR MONDAL Vs W.B.Financial Corporation
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1654
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,322 of 1,397
Tribunals and Commissions15 Mar 1993Appeal dismissed
S.Krishna Vs Indian Overseas Bank
National Consumer Disputes Redressal Commission · 1993 0 CPC 838 : 1993 2 CPJ 736 : 1993 2 CPR 45
Tribunals and Commissions15 Mar 1993Appeal allowed
J.BALARAMI REDDY Vs Secretary, Regional Transport Authority
National Consumer Disputes Redressal Commission · 1993 2 CPR 112 : 1993 3 CPJ 1230
Tribunals and Commissions15 Mar 1993Appeal dismissed
S.N.WAKHALOO Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1993 0 CPC 452 : 1993 2 CLT 516 : 1993 2 CPJ 622 : 1993 2 CPR 625
Tribunals and Commissions15 Mar 1993Appeal dismissed with costs
DELHI DEVELOPMENT AUTHORITY Vs RAM CHANDER
National Consumer Disputes Redressal Commission · 1994 1 CPJ 491
Tribunals and Commissions15 Mar 1993Complaint allowed with costs
RESIDENT WELFARE ASSOCIATION Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1993 0 CPC 324 : 1993 1 CPR 546 : 1993 2 CPJ 915
Tribunals and Commissions15 Mar 1993
KALPANA SANYAL Vs SUJATA BUILDERS And PROMOTERS (I) PVT. LTD
National Consumer Disputes Redressal Commission · 1994 1 CPJ 279
Tribunals and Commissions15 Mar 1993
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 1993 0 CPC 417 : 1993 0 NCDRC 16 : 1993 1 CLT 685 : 1993 1 CPJ 128 : 1993 1 CTJ 382 : 1993 2 CLC 322 : 1993 2 CPR 129
Tribunals and Commissions15 Mar 1993
TELECOM DISTT.MANAGER, BHUBANESHWAR Vs UMESH CHANDRA PATNAIK
National Consumer Disputes Redressal Commission · 1993 0 CPC 455 : 1993 0 NCDRC 14 : 1993 1 CPJ 118 : 1993 1 CPR 703 : 1995 2 CLT 464
Tribunals and Commissions15 Mar 1993
PARAS TEXTILE Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 0 CPC 414 : 1993 0 NCDRC 15 : 1993 1 CPJ 126 : 1993 1 CPR 713 : 1993 1 CTJ 300
Tribunals and Commissions15 Mar 1993
ABDUL AZIZ SULEMAN Vs GENERAL MANAGER TELECOM
National Consumer Disputes Redressal Commission · 1993 0 CPC 456 : 1993 0 NCDRC 13 : 1993 1 CLT 692 : 1993 1 CTJ 289 : 1994 1 CPJ 138 : 1995 2 CPJ 95
Tribunals and Commissions13 Mar 1993
SULOCHANA KAUR Vs Union of India
National Consumer Disputes Redressal Commission · 1993 1 CPR 686 : 1995 1 CPJ 486 : 1995 2 CLT 227
Tribunals and Commissions12 Mar 1993Complaint dismissed
P.MUNIASAMY GOUNDER Vs DISTRICT COLLECTOR And PRESIDENT, NORTH ARCOT DISTRICT FISHERIES DEVELOPMENT CORPORATION
National Consumer Disputes Redressal Commission · 1993 2 CPJ 923
Tribunals and Commissions12 Mar 1993Complaint dismissed
RAMSINGH A. PARMAR Vs SAMPATRAJ C. SHAH
National Consumer Disputes Redressal Commission · 1993 2 CPJ 869 : 1993 2 CPR 496 : 1993 2 CPR 869
Tribunals and Commissions12 Mar 1993Appeal dismissed
Depot Manager, A.P.S.R.T.C. Vs K. Ramesh
National Consumer Disputes Redressal Commission · 1993 2 CPJ 759
Tribunals and Commissions12 Mar 1993Appeal allowed
RAJ KUMAR TEXTILE MILL Vs CHAIRMAN MANAGING DIRECTOR, UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1552 : 1994 2 CPR 179
Tribunals and Commissions11 Mar 1993Dismissed
GOVIND ELECTRODES PVT. LTD. Vs GENERAL MANAGER, UNITED COMMERCIAL BANK
National Consumer Disputes Redressal Commission · 1993 0 CPC 464 : 1993 1 CLT 669 : 1995 2 CPJ 86
Tribunals and Commissions11 Mar 1993Complaint allowed with costs
AKHIL BHARTIYA GRAHAK PANCHAYAT Vs MEGHNA METALS
National Consumer Disputes Redressal Commission · 1993 3 CPR 442 : 1994 1 CPJ 113
Tribunals and Commissions11 Mar 1993
AIRPAK COURIERS (INDIA) PVT. LTD. Vs S.SURESH
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 20 : 1993 1 CPR 718 : 1994 1 CLT 500 : 1994 1 CPJ 52 : 1995 2 CPJ 90
Tribunals and Commissions11 Mar 1993
STANDARD MOTOR PRODUCTS OF INDIA LTD. Vs M.ATHITHAN
National Consumer Disputes Redressal Commission · 1993 0 CPC 700 : 1993 0 NCDRC 17 : 1993 1 CLC 586 : 1993 1 CLT 547 : 1993 1 CPJ 134 : 1993 2 CPR 106