Tribunals and Commissions10 Mar 1993Complaint dismissed
E.L.KRISHNAMOORTHY CHETTIAR Vs COMMISSIONER, TINDIVANAM MUNICIPALITY
National Consumer Disputes Redressal Commission · 1993 2 CPJ 925
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,323 of 1,397
Tribunals and Commissions10 Mar 1993Complaint allowed with costs
O.P.Gauba Vs Vice Chairman, Delhi Development Authority
National Consumer Disputes Redressal Commission · 1993 0 CPC 288 : 1993 1 CPR 538 : 1993 2 CLT 418 : 1993 3 CPJ 1229
Tribunals and Commissions10 Mar 1993Appeal succeeds
ASSISTANT DIRECTOR, STATE INSURANCE And G.P.F. Vs Sagarmal
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1809
Tribunals and Commissions09 Mar 1993Complaint allowed with costs
N.K.GUPTA Vs ANAND CONSTRUCTIONS (DELHI) PVT. LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1064
Tribunals and Commissions09 Mar 1993Appeal dismissed
Divisional Manager, New India Assurance Co. Ltd. Vs PONNURU SATYA NARAYANA
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1169
Tribunals and Commissions09 Mar 1993Appeal dismiFssed
Union of India Vs A.SITA
National Consumer Disputes Redressal Commission · 1993 3 CPR 320 : 1994 1 CPC 87 : 1994 1 CPJ 240
Tribunals and Commissions06 Mar 1993Preliminary objections disposed of
PRADIP INDUSTRIES Vs GOYAL MOTOR FINANCIERS
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1403
Tribunals and Commissions06 Mar 1993Appeal allowed
ASST. ENGINEER, APSEB THE CHAIRMAN, APSEB HYDERABAD Vs A. Narayana Reddy
National Consumer Disputes Redressal Commission · 1993 2 CPJ 742
Tribunals and Commissions06 Mar 1993Complaint allowed with costs
DIPALI BARUAH Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 1993 1 CPR 719 : 1993 3 CPJ 1371
Tribunals and Commissions05 Mar 1993Appeal dismissed
DEPOT MANAGER, A.P.S.R.T.C. ZAHEERABAD Vs P. SURENDER
National Consumer Disputes Redressal Commission · 1993 2 CPJ 753
Tribunals and Commissions05 Mar 1993Appeal dismissed
SAVANI TRANSPORT LTD. And OTHERS-s/O.Ps. Vs NIRUP SYNCROME LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 755 : 1993 2 CPR 118
Tribunals and Commissions05 Mar 1993Appeal allowed with costs
UMA KHANNA Vs AGGRELLIOUS
National Consumer Disputes Redressal Commission · 1993 0 CPC 727 : 1993 1 CPR 647 : 1993 2 CPJ 963
Tribunals and Commissions05 Mar 1993Complaint allowed with costs
AMIR SINGH Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1993 1 CPR 541 : 1993 2 CPJ 782
Tribunals and Commissions05 Mar 1993Complaint dismissed
INTERNATIONAL LABOUR ORGANISATION (I.L.O.) Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 1993 0 CPC 341 : 1993 1 CPR 539 : 1993 2 CPJ 1022
Tribunals and Commissions05 Mar 1993
A. NARAIN RAO Vs G. Ramakrishna Reddy
National Consumer Disputes Redressal Commission · 1993 0 CPC 667 : 1993 1 CLT 536 : 1993 1 CPJ 110 : 1994 1 CPR 687
Tribunals and Commissions04 Mar 1993Complaint dismissed
SYED NOOR AHMED Vs PANDURANGAIAH, CHAIRMAN, THENGO's CO-OP HOUSE BUILDING SOCIETY LTD.
National Consumer Disputes Redressal Commission · 1993 2 CPJ 769
Tribunals and Commissions04 Mar 1993Appeals dismissed with costs
INDIAN OIL CORPORATION LTD.-/O.P. Vs BAKSHISH RAI SHARMA
National Consumer Disputes Redressal Commission · 1993 0 CPC 281 : 1993 2 CLT 9 : 1993 2 CPJ 663
Tribunals and Commissions04 Mar 1993Appeal allowed
LIFE INSURANCE CORPORATION OF INDIA-/O.P. Vs AMBALAL MADHAVLAL PATEL
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1118
Tribunals and Commissions03 Mar 1993Appeal dismissed with costs
United India Insurance Co. Ltd. Vs ISHWARDAS ZABARMAL TRUST
National Consumer Disputes Redressal Commission · 1993 2 CPJ 809 : 1993 2 CPR 145
Tribunals and Commissions03 Mar 1993Complaint allowed with costs
SURESH RAMBHAU KARADE Vs ASHOK RAMBHAU ADGULWAR
National Consumer Disputes Redressal Commission · 1994 1 CPJ 131