Tribunals and Commissions22 Mar 1993Appeal dismissed
MANDIYALA MANAGER, LIFE INSURANCE CORPN. Vs Sunita Sharma
National Consumer Disputes Redressal Commission · 1993 0 CPC 796 : 1993 2 CPJ 929
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,321 of 1,397
Tribunals and Commissions22 Mar 1993
Telecom District Engineer Vs SATPAL BHANDARI, ADVOCATE
National Consumer Disputes Redressal Commission · 1993 0 CPC 568 : 1993 2 CLT 347 : 1993 2 CPJ 1062 : 1993 2 CPR 552
Tribunals and Commissions22 Mar 1993Appeal partly allowed with costs
KUSUMBEN JITENDRABHAI Vs GUJARAT STATE TRANSPORT CORPORATION
National Consumer Disputes Redressal Commission · 1993 2 CPR 430 : 1993 3 CPJ 1379
Tribunals and Commissions22 Mar 1993Appeal dismissed
THOTAKURA SUBBA RAO Vs V.Sudhakar
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1470
Tribunals and Commissions22 Mar 1993Appeal allowed with costs
ARVINDBHAI CHUNILAL DAVE Vs DIVISIONAL CONTROLLER, GUJARAT STATE ROAD TRANSPORT CORPORATION
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1608
Tribunals and Commissions22 Mar 1993Appeals dismissed with costs
INDRAVADAN CHOKSY Vs HITESH DINESHCHANDRA MALI
National Consumer Disputes Redressal Commission · 1993 2 CPR 463 : 1994 1 CPJ 304
Tribunals and Commissions20 Mar 1993Appeal dismissed
FAKROUDINE ADAMJEE Vs YUSUFF ABDULLA
National Consumer Disputes Redressal Commission · 1993 2 CPJ 941
Tribunals and Commissions20 Mar 1993Appeal allowed
PREMIER CLIMATE CONTROLS PVT.LTD Vs M.PAIS And SONS, GENERAL ENGINEER WORKS
National Consumer Disputes Redressal Commission · 1993 1 CPR 688 : 1994 1 CPJ 308
Tribunals and Commissions20 Mar 1993Appeal dismissed
KAPPAGAL NABISAB Vs BRANCH MANAGER, STATE BANK OF MYSORE
National Consumer Disputes Redressal Commission · 1993 1 CPR 693 : 1993 2 CPJ 983
Tribunals and Commissions20 Mar 1993
Subhalakshmi Devidas Vs Chairman Man Jog Group Of Companies
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1014 : 1993 2 CPR 257
Tribunals and Commissions19 Mar 1993Appeal partly allowed
SAWHNEY EXPORT HOUSE Vs Apparel Export Promotion Council
National Consumer Disputes Redressal Commission · 1993 2 CPJ 748
Tribunals and Commissions19 Mar 1993Appeal dismissed with costs
National Insurance Co. Ltd. Vs NAGENDRA P.D. SINGH
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1030
Tribunals and Commissions18 Mar 1993Appeal dismissed
D.V.SATYANARAYANA Vs GENERAL MANAGER, HYDERABAD TELECOM DISTRICT
National Consumer Disputes Redressal Commission · 1993 2 CPJ 928
Tribunals and Commissions18 Mar 1993
SUPERINTENDENT ENGINEER M.E.D.CIRCLE Vs EASTERN ORE CORPORATION
National Consumer Disputes Redressal Commission · 1993 0 CPC 422 : 1993 1 CLT 689 : 1993 1 CPJ 138 : 1993 1 CPR 704 : 1993 1 CTJ 379 : 1993 2 CLC 314
Tribunals and Commissions17 Mar 1993Appeal allowed
Maruti Udyog Ltd. Vs RANI AGARWAL
National Consumer Disputes Redressal Commission · 1993 2 CPJ 701 : 1993 3 CPR 217
Tribunals and Commissions17 Mar 1993Revision dismissed
DIVISIONAL MANAGER, UNITED INSURANCE CO. LTD. Vs NALLAVARAM PULLAIAH
National Consumer Disputes Redressal Commission · 1993 2 CPJ 707
Tribunals and Commissions17 Mar 1993Appeal dismissed
CHEETHIRALA PULLAIAH SONS Vs ALAVALAPATI CHANDRA REDDY
National Consumer Disputes Redressal Commission · 1993 2 CPJ 784
Tribunals and Commissions17 Mar 1993Appeal dismissed
KONAPALLE NARASIMHLU NAIDU-/ Vs MANAGING DIRECTOR, THE CHITTOOR CO-OPERATIVE SUGAR FACTORY-/
National Consumer Disputes Redressal Commission · 1993 2 CPJ 1068 : 1993 2 CPR 19
Tribunals and Commissions17 Mar 1993Appeal allowed
South Central Railway Vs M.VISHNU MURTHY
National Consumer Disputes Redressal Commission · 1993 2 CPR 470 : 1993 3 CPJ 1294
Tribunals and Commissions17 Mar 1993Appeal dismissed
DIGVIJAY TEXTILE MILLS Vs State Bank of India
National Consumer Disputes Redressal Commission · 1993 3 CPJ 1595