Tribunals and Commissions11 Feb 1994
SURAJ BHAN Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 10 : 1994 1 CPJ 199
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,279 of 1,397
Tribunals and Commissions10 Feb 1994Complaint disposed of
GILL RICE AND GENERAL MILLS Vs SAGGU AGRICULTURAL INDUSTRIES
National Consumer Disputes Redressal Commission · 1994 2 CPJ 272
Tribunals and Commissions10 Feb 1994Dismissed
Chief Post Master, Kanpur Vs P.K. SARRAF
National Consumer Disputes Redressal Commission · 1994 1 CPC 622 : 1994 1 CPJ 205
Tribunals and Commissions10 Feb 1994Appeal allowed
Life Insurance Corporation of India Vs K.A. CHALEY
National Consumer Disputes Redressal Commission · 1995 1 CPJ 496 : 1995 2 CLT 232
Tribunals and Commissions10 Feb 1994
K.P. LEELA, ADVOCATE Vs ANEJA FINANCIAL CONSULTANCY SERVICES
National Consumer Disputes Redressal Commission · 1994 2 CPC 651 : 1994 2 CPJ 640 : 1994 3 CPR 186 : 1995 1 CLT 307
Tribunals and Commissions09 Feb 1994Allowed
National Insurance Co. Ltd. , RATHI ROADWAYS Vs Venus Traders
National Consumer Disputes Redressal Commission · 1994 1 CLT 583 : 1994 1 CPC 470 : 1994 1 CPJ 210 : 1994 1 CPR 468
Tribunals and Commissions09 Feb 1994Allowed
JAGDISH SINGH Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 1 CLT 568 : 1994 1 CPC 468 : 1994 1 CPJ 172 : 1994 1 CPR 467
Tribunals and Commissions09 Feb 1994Allowed
Premier Automobiles Ltd. Vs S.B. GHOSH
National Consumer Disputes Redressal Commission · 1994 1 CLT 581 : 1994 1 CPC 462 : 1994 1 CPJ 165 : 1994 1 CPR 460
Tribunals and Commissions09 Feb 1994Appeal allowed
LTD. Vs K.V. BHARATHAN
National Consumer Disputes Redressal Commission · 1995 1 CPJ 477 : 1995 2 CLT 217
Tribunals and Commissions09 Feb 1994Petition disposed of
DIWAN SINGH Vs NEW INDIA ASSURANCE CO.
National Consumer Disputes Redressal Commission · 1995 1 CPJ 435 : 1995 2 CLT 212
Tribunals and Commissions09 Feb 1994
D.C.M.DATA PRODUCTS Vs HANUMAN PRASAD PODDAR CANCER HOSPITAL, GORAKHPUR
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 11 : 1994 1 CLT 712 : 1994 1 CPJ 200
Tribunals and Commissions08 Feb 1994Complaint allowed
KHURSID R.BHARUCHA Vs St.DIVISIONAL MANAGER, LIC OF INDIA
National Consumer Disputes Redressal Commission · 1994 2 CPJ 309 : 1994 2 CPR 604
Tribunals and Commissions08 Feb 1994Appeal allowed
C. NARASIMHA RAO Vs K.R. NEELAKANDAN
National Consumer Disputes Redressal Commission · 1994 1 CLT 580 : 1994 1 CPC 460 : 1994 1 CPJ 160 : 1994 1 CPR 459
Tribunals and Commissions08 Feb 1994Allowed
Life Insurance Corporation of India Vs NALINI JOSHI
National Consumer Disputes Redressal Commission · 1994 1 CLT 572 : 1994 1 CPC 466 : 1994 1 CPJ 152 : 1994 1 CPR 465
Tribunals and Commissions08 Feb 1994Appeal dismissed
L. Ramachandran Vs SPACE EMPLOYEES C.H.B.S. LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 309
Tribunals and Commissions08 Feb 1994Appeal allowed in part
G.S.BHAGWAT Vs Asst. Executive Engineer
National Consumer Disputes Redressal Commission · 1994 1 CPR 880 : 1994 2 CPJ 37
Tribunals and Commissions08 Feb 1994Complaint allowed
INAYAT HIDAYATULLA SHEIKH Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1994 2 CPC 643 : 1994 2 CPJ 393 : 1994 3 CPR 98 : 1995 1 CLT 304
Tribunals and Commissions07 Feb 1994Allowed
SULTANPUR KSHETRIYA GRAMINE BANK Vs CHIEF POST MASTER
National Consumer Disputes Redressal Commission · 1994 1 CCC 293 : 1994 1 CLT 709 : 1994 1 CPJ 201
Tribunals and Commissions07 Feb 1994Appeal allowed
COMMISSIONER, CORPORATION OF THIRUVANANTHAPURAM Vs M.KRISHNAN NAIR
National Consumer Disputes Redressal Commission · 1995 3 CPJ 468
Tribunals and Commissions07 Feb 1994Complaint dismissed with costs
SHANTEE ENTERPRISES Vs HERMES TRAVEL And CARGO PVT. LTD.
National Consumer Disputes Redressal Commission · 1994 1 CPR 538 : 1994 2 CPJ 144