Tribunals and Commissions31 Jan 1994Appeal dismissed
C.E.S.C. Ltd. Vs LARICA HOLIDAY RESORT
National Consumer Disputes Redressal Commission · 1994 2 CPJ 246 : 1994 2 CPR 122
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,281 of 1,397
Tribunals and Commissions31 Jan 1994Complaint partly allowed
HAPPY HOME Vs RAWAL BUILDERS And REAL ESTATE DEVELOPERS
National Consumer Disputes Redressal Commission · 1994 1 CPR 759 : 1994 2 CPJ 262
Tribunals and Commissions31 Jan 1994Complaint allowed
SHAKTI TRANSPORT CO. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1994 1 CPR 866 : 1994 2 CPJ 334
Tribunals and Commissions31 Jan 1994
C.L. RAIZADA Vs DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 1994 2 CPJ 57
Tribunals and Commissions31 Jan 1994
ORIENTAL INSURANCE CO. LTD. Vs ROHIT KUMAR GUPTA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 17 : 1994 1 CLT 651 : 1994 1 CPJ 196
Tribunals and Commissions27 Jan 1994Revision Petition dismissed
MAHANAGAR TELEPHONE NIGAM LTD. Vs OM PARKESH GARG
National Consumer Disputes Redressal Commission · 1994 2 CPJ 143
Tribunals and Commissions27 Jan 1994Appeal allowed
URMILABEN CHANDRAKANT PATEL Vs MANAGING DIRECTOR
National Consumer Disputes Redressal Commission · 1994 2 CPC 224 : 1995 2 CPJ 294
Tribunals and Commissions27 Jan 1994Appeal partly allowed
P.A.MARIANATHAN Vs TELECOM DISTRICT ENGINEER, PONDICHERRY
National Consumer Disputes Redressal Commission · 1994 3 CPJ 367 : 1995 2 CPR 350
Tribunals and Commissions22 Jan 1994
V.R. REGHUTHAMAN Vs Kerala Automobiles Ltd.
National Consumer Disputes Redressal Commission · 1995 2 CPC 309 : 1995 2 CPJ 273 : 1995 3 CPR 20
Tribunals and Commissions22 Jan 1994Appeal disposed of
CHIEF DIVISIONAL MANAGER, BHARAT PETROLIUM Vs PAUL THOMAS
National Consumer Disputes Redressal Commission · 1995 2 CPJ 284 : 1995 3 CPR 27
Tribunals and Commissions21 Jan 1994Appeal allowed
MARUTHI UDYOG LIMITED Vs T.V.BABU
National Consumer Disputes Redressal Commission · 1994 3 CPJ 366
Tribunals and Commissions21 Jan 1994Appeal disposed of accordingly
CHAIRMAN, A.P.S.E. BOARD Vs KOTI VIJAYALAKSHMI
National Consumer Disputes Redressal Commission · 1994 3 CPJ 217
Tribunals and Commissions21 Jan 1994Complaint allowed with costs
SOLIDAIRE INDIA LTD Vs International Airports Authority of India
National Consumer Disputes Redressal Commission · 1994 3 CPJ 29 : 1995 2 CPR 65
Tribunals and Commissions21 Jan 1994Appeal allowed
ISHVARBHAI PRABHUBHAI BEJANWALA Vs Bajaj Auto Ltd.
National Consumer Disputes Redressal Commission · 1994 2 CPJ 349
Tribunals and Commissions21 Jan 1994
VOLTAS LTD Vs D R Chavda
National Consumer Disputes Redressal Commission · 1994 1 CPR 814 : 1994 2 CPJ 601
Tribunals and Commissions20 Jan 1994Complaint dismissed
M.B.GAJINKAR Vs ST.MARTHAS HOSPITAL
National Consumer Disputes Redressal Commission · 1994 1 CPR 490 : 1994 3 CPJ 271
Tribunals and Commissions20 Jan 1994Appeal allowed
NIZAMKHAN MUGALKHAN PATHAN Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1994 1 CPR 780 : 1994 2 CPC 650 : 1994 2 CPJ 623 : 1995 1 CLT 318
Tribunals and Commissions20 Jan 1994Appeal partly allowed
Gulf Air Company Vs NIRANJAN SINGH
National Consumer Disputes Redressal Commission · 1994 1 CLT 734 : 1994 2 CPJ 154
Tribunals and Commissions20 Jan 1994Appeal dismissed
PUNJAB STATE ELECTRICITY BOARD Vs Ajmer Singh
National Consumer Disputes Redressal Commission · 1995 2 CLT 529 : 1995 2 CPJ 285
Tribunals and Commissions20 Jan 1994Appeal allowed
Madhivanan Vs P.K. KUMAR
National Consumer Disputes Redressal Commission · 1994 3 CPJ 525 : 1995 1 CLT 215 : 1995 2 CPR 432