Tribunals and Commissions19 Jan 1994Appeal dismissed
C.E.S.C. Ltd. Vs Nand Kishore Joshi
National Consumer Disputes Redressal Commission · 1994 2 CPJ 227
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,282 of 1,397
Tribunals and Commissions19 Jan 1994Appeal dismissed
D.D.A. Vs OM PRAKASH BUVEJA
National Consumer Disputes Redressal Commission · 1994 2 CPJ 301
Tribunals and Commissions19 Jan 1994Appeal dismissed
CANARA BANK Vs SREERAM SRINIVAS
National Consumer Disputes Redressal Commission · 1994 2 CPJ 580 : 1994 3 CPR 517 : 1995 1 CPC 37
Tribunals and Commissions18 Jan 1994Complaint allowed
R.P. PROCESSING UNIT Vs CHOWGOLE INDUSTRIES LTD
National Consumer Disputes Redressal Commission · 1994 1 CPR 869 : 1994 2 CPJ 312
Tribunals and Commissions18 Jan 1994Complaint allowed
KANWARSAIN AGARWAL Vs D.E.TELEPHONE
National Consumer Disputes Redressal Commission · 1994 2 CPC 361 : 1994 2 CPJ 330 : 1994 2 CPR 633 : 1995 1 CLT 113
Tribunals and Commissions17 Jan 1994Complaint allowed with costs
T.NAGARAJU Vs Tata Engineering and Locomotive Co. Ltd.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 187 : 1995 1 CPR 794
Tribunals and Commissions17 Jan 1994Complaint allowed
MOBARAK GAZI Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 2 CPJ 204
Tribunals and Commissions17 Jan 1994
Sureshchandra Vs MARUTI UDYOG LTD
National Consumer Disputes Redressal Commission · 1994 2 CPJ 316
Tribunals and Commissions14 Jan 1994Appeal allowed
MANAGER, ASHOK PIPE UDHYOG Vs SALOOK RAM
National Consumer Disputes Redressal Commission · 1994 1 CPR 605 : 1994 2 CPJ 253
Tribunals and Commissions13 Jan 1994
ARJUN LAL AGGARWAL Vs State Bank of India
National Consumer Disputes Redressal Commission · 1994 2 CPJ 238
Tribunals and Commissions13 Jan 1994
INDIAN PLYWOOD MANUFACTURING CO. LTD. Vs SKIPPER CONSTRUCTION CO. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 18 : 1994 1 CPJ 189
Tribunals and Commissions12 Jan 1994
HARYANA STATE ELECTRICITY BOARD Vs LAXMAN SINGH
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 22 : 1995 1 CPJ 234 : 1995 2 CLT 128
Tribunals and Commissions12 Jan 1994
HARYANA URBAN DEVELOPMENT AUTHORITY Vs ANTANT BIR SINGH
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 19 : 1995 2 CPJ 15 : 1995 2 CPR 636 : 1996 4 CTJ 6
Tribunals and Commissions12 Jan 1994
NEW INDIA ASSURANCE CO. LTD. Vs A.NAZAR
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 21 : 1995 2 CPJ 14
Tribunals and Commissions12 Jan 1994
ALACRITY FOUNDATIONS (PVT.) LTD. Vs CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 20 : 1995 1 CPJ 237 : 1995 2 CLT 154
Tribunals and Commissions11 Jan 1994Appeal allowed
ADHIYAMAN COLLEGE OF ENGINEERING FOR MEN And WOMEN Vs R. KRISHNAN
National Consumer Disputes Redressal Commission · 1994 2 CPJ 121
Tribunals and Commissions11 Jan 1994
DRS-87 APPLICANTS, ASSOCIATION Vs CITY INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 23 : 1995 1 CLT 690 : 1995 1 CPJ 164 : 1995 2 CPC 101
Tribunals and Commissions10 Jan 1994Complaint allowed with costs
SHANKARBHAI MAGANBHAI PRAJAPATI Vs DIVL. MANAGER, L.I.C.
National Consumer Disputes Redressal Commission · 1994 2 CPJ 188
Tribunals and Commissions10 Jan 1994Appeal dismissed
STAR AUTO And ENGINEERS Vs United India Insurance Co.
National Consumer Disputes Redressal Commission · 1994 1 CPC 328 : 1994 1 CPR 333 : 1994 2 CPJ 591
Tribunals and Commissions10 Jan 1994Complaint allowed
NILKANT R. AMONKAR, VASCO Vs NEW INDIA ASSURANCE CO., VASCO
National Consumer Disputes Redressal Commission · 1994 1 CPR 756 : 1994 2 CPJ 266