Tribunals and Commissions28 Dec 1993Complaint dismissed
B.VELAYUDHAN Vs G.Shankar
National Consumer Disputes Redressal Commission · 1995 3 CPJ 478
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,284 of 1,397
Tribunals and Commissions28 Dec 1993Appeal dismissed
SOLIDAIRE INDIA LTD. Vs K.INDIRA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 529
Tribunals and Commissions24 Dec 1993Appeal allowed
V.S. GUPTA Vs RAJDHANI ELECTRONICS
National Consumer Disputes Redressal Commission · 1995 2 CPJ 72
Tribunals and Commissions24 Dec 1993
Nitin Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1995 1 CPJ 245
Tribunals and Commissions24 Dec 1993Appeal allowed
TELE COMMUNICATION DISTRICT ENGINEER Vs NARESH KUMAR
National Consumer Disputes Redressal Commission · 1995 1 CPJ 420
Tribunals and Commissions23 Dec 1993
United India Insurance Co. Ltd Vs VANGARAI AMMAN TRANSPORTS
National Consumer Disputes Redressal Commission · 1995 1 CPJ 265
Tribunals and Commissions23 Dec 1993Complaint dismissed
A.K. LAL GUPTA Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 1994 2 CPC 526 : 1994 2 CPJ 373 : 1994 3 CPR 89
Tribunals and Commissions23 Dec 1993Appeal dismissed
EXECUTIVE ENGINEER, SUB URBAN DIVN. BHIWANI Vs DHANPAT SINGH
National Consumer Disputes Redressal Commission · 1994 2 CPJ 156
Tribunals and Commissions22 Dec 1993Petition dismissed
LAXMI FABRICATORS Vs Union Bank of India
National Consumer Disputes Redressal Commission · 1994 1 CLT 688 : 1994 1 CPC 278 : 1994 1 CPJ 101 : 1994 1 CPR 88
Tribunals and Commissions22 Dec 1993Appeal disposed of
S.B. ENTERPRISES Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 1 CLT 515 : 1994 1 CPC 429 : 1994 1 CPJ 62 : 1994 1 CPR 96
Tribunals and Commissions22 Dec 1993Ordered accordingly
United India Insurance Co. Vs Mohd.Saleem
National Consumer Disputes Redressal Commission · 1994 3 CPJ 538 : 1994 3 CPR 369
Tribunals and Commissions22 Dec 1993Ordered accordingly
T.M.GEORGE Vs M.O.HASAN KUTHOOS MARICAR LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 155
Tribunals and Commissions22 Dec 1993
SKYPAK COURIERS P LTD. Vs KARUR VYSYA BANK LTD.
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 40 : 1994 1 CLT 677 : 1994 1 CPC 276 : 1994 1 CPJ 97 : 1994 1 CPR 85
Tribunals and Commissions22 Dec 1993
SAWHNEY EXPORT HOUSE PVT. LTD. Vs AMERICAN PRESIDENT LINES LTD.
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 37 : 1994 1 CPJ 145
Tribunals and Commissions22 Dec 1993
S.JAMES VINCENT Vs GREATER COCHIN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 39 : 1994 1 CPJ 174
Tribunals and Commissions22 Dec 1993
MANJULABEN R.GAJJAR Vs PARSHWANATH ASSOCIATE
National Consumer Disputes Redressal Commission · 1993 0 NCDRC 38 : 1994 1 CPC 406 : 1994 1 CPJ 157 : 1994 3 CPR 59 : 1995 2 CLT 261
Tribunals and Commissions22 Dec 1993
PURUSHOTTAM NAGAR Vs Zonal Manager Uco Bank Jaipur
National Consumer Disputes Redressal Commission · 1994 1 CPJ 107 : 1995 2 CLT 311
Tribunals and Commissions22 Dec 1993
SAWHNEY BROTHERS Vs AMERICAN PRESIDENT LINES LTD
National Consumer Disputes Redressal Commission · 1994 1 CLT 518 : 1994 1 CPC 419 : 1994 1 CPJ 64 : 1994 1 CPR 91
Tribunals and Commissions21 Dec 1993Appeal allowed
SKY GEMS Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 1 CPC 434 : 1994 1 CPJ 115 : 1994 1 CPR 103 : 1995 2 CLT 366
Tribunals and Commissions21 Dec 1993Revision Petitions allowed
Premier Automobiles Ltd. Vs MANOJ RAMACHANDRAN , RAJASHEKARA REDDY , A.M. PRASANNA
National Consumer Disputes Redressal Commission · 1994 1 CLT 509 : 1994 1 CPC 677 : 1994 1 CPJ 88 : 1994 1 CPR 681