Tribunals and Commissions10 Jan 1994Complaint dismissed
S.S.KAHLON Vs BAWA HOSPITAL
National Consumer Disputes Redressal Commission · 1994 1 CPR 286 : 1994 3 CPJ 286
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,283 of 1,397
Tribunals and Commissions10 Jan 1994Appeal allowed with costs
SHAKSHI TRADERS Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1994 2 CPC 293 : 1995 1 CLT 26 : 1995 1 CPJ 311
Tribunals and Commissions10 Jan 1994
PANJIM PLANNING AND DEVELOPMENT AUTHORITY Vs MRS.RASHMI A.SIRSAT
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 25 : 1994 1 CPJ 195 : 1995 2 CLT 331
Tribunals and Commissions10 Jan 1994
PURUSHOTTAM NAGAR Vs ZONAL MANAGER, UCO BANK, JAIPUR
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 24 : 1994 1 CPC 272 : 1994 1 CPJ 162 : 1994 2 CPR 551
Tribunals and Commissions10 Jan 1994
Executive Engineer M S E B Vs Ashok Laxman Jere
National Consumer Disputes Redressal Commission · 1994 2 CPJ 428
Tribunals and Commissions07 Jan 1994Appeal allowed
M.S.SOUTH EASTERN ROADWAYS Vs M.S.AJEET RAJ And CO
National Consumer Disputes Redressal Commission · 1994 2 CPJ 35
Tribunals and Commissions07 Jan 1994
BHARAT BISCUIT CO. P. LTD. Vs JAIN TRANSPORT And CO
National Consumer Disputes Redressal Commission · 1994 2 CPJ 220
Tribunals and Commissions07 Jan 1994Appeal dismissed
MAHARASHTRA STATE LEVEL CROP INSURANCE CELL OF GENERAL INSURANCE CORPN. OF INDIA Vs SAMBHAJIRAO W. TODMAL
National Consumer Disputes Redressal Commission · 1994 1 CPR 860 : 1995 2 CPJ 325
Tribunals and Commissions06 Jan 1994Complaint allowed with costs
SAROJ DEVI LATH Vs Canara Bank
National Consumer Disputes Redressal Commission · 1994 3 CPJ 328
Tribunals and Commissions06 Jan 1994Appeal allowed
REKA PAL Vs AUGUSTINE ROBERT D'CRUZ
National Consumer Disputes Redressal Commission · 1994 2 CPR 126 : 1994 3 CPJ 26
Tribunals and Commissions06 Jan 1994Appeals allowed
AR. A.S.P.V.P.V. And CO. Vs PRESIDENT, SRIVILLIPUTHUR TALUK CONSUMER PROTECTION COUNCIL
National Consumer Disputes Redressal Commission · 1994 2 CPJ 252
Tribunals and Commissions06 Jan 1994Appeal dismissed
SUB DIVISIONAL OFFICER (O.P.) SUB DIVISION, H.S.E.B. Vs PREM LAL SAINI
National Consumer Disputes Redressal Commission · 1995 2 CPJ 289
Tribunals and Commissions06 Jan 1994Appeal dismissed
Allahabad Bank Ltd. Vs M.P. SINGH
National Consumer Disputes Redressal Commission · 1994 1 CPC 698 : 1994 1 CPR 871 : 1994 2 CPJ 336
Tribunals and Commissions05 Jan 1994Appeal dismissed
State of Punjab Vs Karnail Singh
National Consumer Disputes Redressal Commission · 1994 1 CPR 474 : 1994 2 CPJ 476
Tribunals and Commissions04 Jan 1994Appeal partly allowed
VIJAY TRANSPORT CO Vs SOMNATH PAPERS
National Consumer Disputes Redressal Commission · 1996 1 CPJ 383
Tribunals and Commissions03 Jan 1994
MAHANAGAR TELEPHONE NIGAM LTD. Vs BRIJ BHUSHAN GUPTA
National Consumer Disputes Redressal Commission · 1994 1 CLT 528 : 1994 3 CPJ 291
Tribunals and Commissions01 Jan 1994
DEEPALI ENTERPRISES Vs BRANCH MANAGER, BANK OF MAHARASHTRA
National Consumer Disputes Redressal Commission · 1994 3 CPJ 201
Tribunals and Commissions31 Dec 1993
R. SIVASUBRAMANIYAM Vs TAMILNADU HOUSING BOARD
National Consumer Disputes Redressal Commission · 1995 1 CPJ 396 : 1995 2 CLT 184
Tribunals and Commissions30 Dec 1993Complaint allowed
ASHOK Vs ORIENTAL INSURANCE CO. LTD., BIJAPUR
National Consumer Disputes Redressal Commission · 1994 1 CPC 484 : 1994 1 CPR 282 : 1994 2 CPJ 586
Tribunals and Commissions29 Dec 1993Complaint dismissed
COROMANDEL ENGINEERING COMPANY LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 254