Tribunals and Commissions07 Feb 1994
ASSOCIATED ENGINEERING CORPN. Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 3 CPJ 221
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,280 of 1,397
Tribunals and Commissions04 Feb 1994Dismissed
R. GOPINATHAN Vs ESKEYCEE MEDICAL FOUNDATION PRIVATE LTD. OWNING DEVAKI HOSPITAL
National Consumer Disputes Redressal Commission · 1994 1 CLT 575 : 1994 1 CPJ 147 : 1994 1 CPR 456
Tribunals and Commissions04 Feb 1994Allowed
DEEPAK INDUSTRIES LIMITED Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · 1994 2 CPC 124 : 1995 1 CLT 602 : 1995 1 CPJ 66
Tribunals and Commissions04 Feb 1994
CONSUMER EDUCATION RESEARCH SOCIETY Vs ROTILAL B. PATEL
National Consumer Disputes Redressal Commission · 1994 2 CPJ 342
Tribunals and Commissions04 Feb 1994
ACCOUNTS OFFICER (PRO) T.D.M.AMBALA CANTT Vs SHAMSHER SINGH
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 13 : 1994 1 CLT 574 : 1994 1 CPC 464 : 1994 1 CPJ 155 : 1994 1 CPR 463
Tribunals and Commissions04 Feb 1994
PAWAN KUMAR Vs SPACETECH EQUIPMENTS AND STRUCTURAL (P) LTD.
National Consumer Disputes Redressal Commission · 1993 3 CPR 400 : 1994 0 NCDRC 14 : 1994 1 CLT 701 : 1994 1 CPJ 190
Tribunals and Commissions04 Feb 1994
A C Ohri Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1994 3 CPJ 244
Tribunals and Commissions03 Feb 1994Appeal dismissed
Regional Director, E.S.I. Corporation Vs T.I. ULAHANNAN
National Consumer Disputes Redressal Commission · 1995 1 CPJ 438 : 1995 2 CLT 202 : 1995 2 CPR 400
Tribunals and Commissions03 Feb 1994Appeal dismissed without costs
CO-OPERATIVE AGRICULTURAL And RURAL DEVELOPMENT BANK Vs K. SARADAMMA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 154 : 1995 3 CPR 316 : 1996 1 CLT 402
Tribunals and Commissions03 Feb 1994Appeal allowed
PRADYUT KUMAR CHANDRA Vs MOHIT KUMAR CHANDRA
National Consumer Disputes Redressal Commission · 1994 2 CPJ 322 : 1994 2 CPR 135
Tribunals and Commissions03 Feb 1994Appeal dismissed
ANDHARAYOSE Vs MOIDEEN RAWTHER
National Consumer Disputes Redressal Commission · 1995 1 CPJ 489 : 1995 2 CLT 223
Tribunals and Commissions03 Feb 1994
VENUS TRADERS Vs SOUTH ASSAM CARRIERS PRIVATE LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 16 : 1994 1 CLT 570 : 1994 1 CPC 458 : 1994 1 CPJ 136 : 1994 1 CPR 457 : 1994 2 CTJ 102
Tribunals and Commissions02 Feb 1994Appeal dismissed
GENERAL MANAGER, DEPTT. OF TELECOM, PANAJI Vs ZAHEDA SHAIK NABI, VASCO
National Consumer Disputes Redressal Commission · 1994 2 CPJ 196
Tribunals and Commissions02 Feb 1994Allowed
ASHISH MIDHA Vs SIPANI AUTOMOBILES
National Consumer Disputes Redressal Commission · 1994 1 CLT 713 : 1994 2 CPJ 115
Tribunals and Commissions01 Feb 1994Complaint dismissed
N.Deepak Vs AD LABS FILMS PVT.LTD
National Consumer Disputes Redressal Commission · 1994 1 CPR 878 : 1994 2 CPJ 82
Tribunals and Commissions01 Feb 1994Appeal allowed
TELECOM DISTRICT MANAGER Vs RAMANAND ROY
National Consumer Disputes Redressal Commission · 1994 3 CPJ 231
Tribunals and Commissions01 Feb 1994Appeal allowed
GOVINDRAM G. PUROHIT Vs Maharashtra State Electricity Board
National Consumer Disputes Redressal Commission · 1995 1 CLT 542 : 1995 1 CPJ 212
Tribunals and Commissions31 Jan 1994Complaint dismissed
PANDIAN PAPER PRODUCTS Vs INTEGRATED MANAGEMENT SERVICES
National Consumer Disputes Redressal Commission · 1994 2 CPJ 158
Tribunals and Commissions31 Jan 1994Complaint dismissed
FACTORY MANAGER, OM NEELKANTH CHEMICALS INDIA (P) LTD. Vs GENERAL MANAGER, NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 2 CPJ 208
Tribunals and Commissions31 Jan 1994
DIESEL MACHINERY WORKS Vs NEW BHARAT ENGINEERING WORKS PVT. LTD
National Consumer Disputes Redressal Commission · 1994 2 CPJ 236