Tribunals and Commissions18 Feb 1994Complaint returned
Prasad Industries Vs Chief General Manager
National Consumer Disputes Redressal Commission · 1994 3 CPJ 100
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,278 of 1,397
Tribunals and Commissions18 Feb 1994Appeal dismissed
Municipal Council Vs A.SAMBAIAH
National Consumer Disputes Redressal Commission · 1994 2 CPJ 164
Tribunals and Commissions18 Feb 1994Appeal allowed
D.B.S. NARAYANA MURTHY Vs I. VENUGOPAL
National Consumer Disputes Redressal Commission · 1994 3 CPJ 196 : 1995 1 CPR 733
Tribunals and Commissions18 Feb 1994Appeal partly allowed
AREA MANAGER, LIC HOUSING FINANCE LTD. Vs S. GOPAL
National Consumer Disputes Redressal Commission · 1994 3 CPJ 310
Tribunals and Commissions17 Feb 1994Appeal allowed
INDIAN SEWING MACHINE CO. LTD. Vs SUPRIYA MUKHERJEE
National Consumer Disputes Redressal Commission · 1994 2 CPR 132 : 1994 3 CPJ 20
Tribunals and Commissions16 Feb 1994Appeal dismissed
Parmjit Singh Vs M.SITHA DEVI
National Consumer Disputes Redressal Commission · 1994 3 CPJ 250 : 1995 2 CPR 54
Tribunals and Commissions16 Feb 1994Appeal dismissed
GOURU LINGAIAH Vs N. CHANDRASHEKAR
National Consumer Disputes Redressal Commission · 1995 1 CLT 524 : 1995 1 CPJ 333
Tribunals and Commissions16 Feb 1994
D. YESODHARAN Vs CHAIRMAN And MANAGING DIRECTOR, CANARA BANK
National Consumer Disputes Redressal Commission · 1994 3 CPJ 63
Tribunals and Commissions16 Feb 1994Appeal allowed
RAMAKRISHNA AGENCIES Vs B. NAGESWARA RAO
National Consumer Disputes Redressal Commission · 1995 2 CPJ 51
Tribunals and Commissions16 Feb 1994Appeal partly allowed
CHAMANLAL MADHAVJI Vs GUJARAT ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1994 1 CPR 812 : 1994 2 CPJ 548
Tribunals and Commissions15 Feb 1994Complaint dismissed with costs
NATIONAL INSURANCE CO. Vs JAGDAMBA TRANSPORT CORPORATION
National Consumer Disputes Redressal Commission · 1995 3 CPJ 125
Tribunals and Commissions15 Feb 1994Complaint allowed
P.J.Joseph Vs LAKSHMI And CO.
National Consumer Disputes Redressal Commission · 1994 2 CPC 279 : 1994 2 CPJ 137 : 1994 2 CPR 81
Tribunals and Commissions15 Feb 1994
UMA EXPORTS Vs Singapore Airlines Ltd
National Consumer Disputes Redressal Commission · 1994 2 CPJ 257
Tribunals and Commissions15 Feb 1994Appeal dismissed
K.A. KADER Vs DIRECTOR, T.N.A. D.U. MILK PRODUCERS' FEDERATION
National Consumer Disputes Redressal Commission · 1994 3 CPJ 262
Tribunals and Commissions15 Feb 1994
UMA RASHMIKANT PATEL Vs L.I.C. of India
National Consumer Disputes Redressal Commission · 1994 2 CPJ 327
Tribunals and Commissions14 Feb 1994Complaint allowed with costs
LALITA BADHWAR Vs PRADEEP KUMAR KUMRA
National Consumer Disputes Redressal Commission · 1994 2 CPJ 129
Tribunals and Commissions14 Feb 1994
GOVINDBHAI SHANKARLAL And CO. Vs Mahindra And Mahindra Ltd
National Consumer Disputes Redressal Commission · 1994 2 CPR 339 : 1995 1 CLT 552 : 1995 1 CPJ 207
Tribunals and Commissions14 Feb 1994Complaint dismissed
A.IGNATIOUS JULIAN Vs Passport Officer
National Consumer Disputes Redressal Commission · 1994 3 CPJ 321 : 1995 2 CPR 108
Tribunals and Commissions12 Feb 1994Appeal dismissed
Life Insurance Corporation of India Vs MOOLI DEVI
National Consumer Disputes Redressal Commission · 1995 2 CPC 683 : 1995 3 CPJ 116 : 1995 3 CPR 256 : 1996 1 CLT 440
Tribunals and Commissions11 Feb 1994Appeal partly allowed
BANSI LAL Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 2 CPJ 289