Tribunals and Commissions02 Mar 1994Appeal partly allowed
P. RAMACHANDRA REDDY Vs LAMBADI BANSI
National Consumer Disputes Redressal Commission · 1994 2 CPC 647 : 1994 2 CPJ 595 : 1994 3 CPR 166 : 1995 1 CLT 305
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,276 of 1,397
Tribunals and Commissions02 Mar 1994Appeal dismissed
BRANCH MANAGER, THE PEERLESS GENERAL INVESTMENT CO. LTD. Vs C.K.THANKAMONY DEVI
National Consumer Disputes Redressal Commission · 1995 1 CPJ 422
Tribunals and Commissions02 Mar 1994Appeal allowed
TRILOCHAN DIPAKLAL MEHTA Vs RAMESH AMBALAL MODI
National Consumer Disputes Redressal Commission · 1994 2 CPC 259 : 1994 2 CPR 343 : 1995 1 CLT 566 : 1995 1 CPJ 203
Tribunals and Commissions02 Mar 1994Appeal dismissed
PROF. S. NAGARAJAN Vs SECRETARY, ANDHRA PRADESH HOUSING BOARD
National Consumer Disputes Redressal Commission · 1994 3 CPJ 261
Tribunals and Commissions02 Mar 1994Appeal dismissed
Sandoz (India) Ltd. Vs VISHWANATH M. SWAMI
National Consumer Disputes Redressal Commission · 1995 2 CPJ 279
Tribunals and Commissions02 Mar 1994Appeal dismissed
ANWARUL ULOOM (DAY) COLLEGE Vs KHAJA HASANUDDIN
National Consumer Disputes Redressal Commission · 1994 3 CPJ 330
Tribunals and Commissions01 Mar 1994Appeal dismissed with costs
REGIONAL PROVIDENT FUND COMMISSIONER Vs Shiv Kumar Joshi
National Consumer Disputes Redressal Commission · 1994 1 CLT 565 : 1994 1 CPC 562 : 1994 2 CPJ 179
Tribunals and Commissions01 Mar 1994
ATMARAM S. PARAB CHAPORA Vs SIPANI AUTOMOBILE LTD
National Consumer Disputes Redressal Commission · 1994 2 CPJ 186
Tribunals and Commissions01 Mar 1994
LAFFANS (INDIA) PVT. LTD. Vs CITI BANK
National Consumer Disputes Redressal Commission · 1994 3 CPJ 266
Tribunals and Commissions01 Mar 1994Appeal dismissed
BANJARA CONSTRUCTION CO. PVT. LTD. Vs B. RANGA CHARY
National Consumer Disputes Redressal Commission · 1994 3 CPJ 314
Tribunals and Commissions01 Mar 1994Complaint allowed
HIMANSHU THAKORLAL PATEL Vs GIRISH And COMPANY
National Consumer Disputes Redressal Commission · 1994 2 CPC 639 : 1994 2 CPJ 370 : 1994 3 CPR 82 : 1995 1 CLT 288
Tribunals and Commissions28 Feb 1994Appeal allowed
A. NAGARAJA RAO Vs BRANCH MANAGER, CANARA BANK
National Consumer Disputes Redressal Commission · 1994 1 CPR 883 : 1994 3 CPJ 206
Tribunals and Commissions28 Feb 1994Appeal allowed
DISTT. TELECOM ENGINEER, TELEPHONE DEPTT., KOTA Vs USHA SHARMA
National Consumer Disputes Redressal Commission · 1994 3 CPJ 263
Tribunals and Commissions28 Feb 1994Appeal dismissed
PREMA AMBERKAR Vs Sub-Inspector of Police
National Consumer Disputes Redressal Commission · 1994 1 CPC 337 : 1994 1 CPR 890 : 1994 3 CPJ 292 : 1995 1 CLT 173
Tribunals and Commissions26 Feb 1994Appeal dismissed
L.I.C. Of India Vs Chandrakala
National Consumer Disputes Redressal Commission · 1994 1 CPR 884 : 1994 2 CPJ 55
Tribunals and Commissions26 Feb 1994Appeal dismissed
New India Assurance Co. Ltd. Vs G.R. HEGDE
National Consumer Disputes Redressal Commission · 1994 1 CPR 891 : 1994 2 CPC 338 : 1994 2 CPJ 553 : 1995 1 CLT 14
Tribunals and Commissions26 Feb 1994Appeal dismissed
Rajagopal Vs COMMISSIONER
National Consumer Disputes Redressal Commission · 1994 1 CPR 893 : 1994 3 CPJ 320
Tribunals and Commissions26 Feb 1994Appeal allowed
V.B. PATIL Vs MANAGER, CANARA BANK
National Consumer Disputes Redressal Commission · 1994 1 CPC 702 : 1994 1 CPR 898 : 1994 2 CPJ 70
Tribunals and Commissions25 Feb 1994Appeal allowed without costs
Life Insurance Corporation Vs PERMILA SINGH
National Consumer Disputes Redressal Commission · 1994 2 CPC 620 : 1994 2 CPJ 492 : 1994 3 CPR 367 : 1995 1 CLT 266
Tribunals and Commissions25 Feb 1994Revision dismissed
M.S.O.BUILDING EMPLOYEES CONSUMER CO-OPERATIVE STORE LTD Vs R.S.GUPTA
National Consumer Disputes Redressal Commission · 1994 3 CPJ 315