Tribunals and Commissions15 Mar 1994Appeal partly allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs BHAVNESH KUMAR
National Consumer Disputes Redressal Commission · 1994 1 CPC 599 : 1994 1 CPR 733 : 1994 2 CPJ 386
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,274 of 1,397
Tribunals and Commissions15 Mar 1994Appeals dismissed
South Indian Bank Ltd. Vs NAWARATHAN K. KOTHARI
National Consumer Disputes Redressal Commission · 1994 2 CPC 26 : 1994 2 CPJ 572 : 1994 2 CPR 43
Tribunals and Commissions15 Mar 1994Appeal allowed
A. KALAVATHAMMA Vs SAMBU THIRUPATHAIAH
National Consumer Disputes Redressal Commission · 1994 3 CPJ 245
Tribunals and Commissions15 Mar 1994Appeals dismissed
H.U.D.A. OF CHANDIGARH Vs NARENDER SINGH DOON
National Consumer Disputes Redressal Commission · 1994 1 CPC 509 : 1994 2 CPJ 295
Tribunals and Commissions15 Mar 1994Appeal dismissed
ASSTT. ENGINEER DISPOSAL, SUB DIVN, I, INDIRA GANDHI NAHAR PARIYOJANA, SURATGARH Vs RADHEY SHAYAM JAIN
National Consumer Disputes Redressal Commission · 1994 3 CPJ 384
Tribunals and Commissions15 Mar 1994
Ranbiri Devi Vs DELHI ELECTRIC SUPPLY UNDERTAKING
National Consumer Disputes Redressal Commission · 1994 2 CPJ 410 : 1995 1 CLT 139
Tribunals and Commissions11 Mar 1994Appeal dismissed
Expo Machinery Ltd. Vs DILIP KUMAR
National Consumer Disputes Redressal Commission · 1994 3 CPJ 106 : 1995 1 CPR 728
Tribunals and Commissions10 Mar 1994Appeal dismissed
CADILA LABORATORY LTD. Vs JAMES AMBROIES And OTHERS
National Consumer Disputes Redressal Commission · 1994 2 CPR 287 : 1995 2 CPJ 68
Tribunals and Commissions09 Mar 1994Appeal allowed
SECRETARY, AKHIL BHARATIYA MATANG SEVA MANDAL Vs KUM. MEGHA DATTATRAYA PARASWAR
National Consumer Disputes Redressal Commission · 1994 2 CPC 182 : 1994 2 CPJ 433 : 1994 2 CPR 598
Tribunals and Commissions08 Mar 1994Complaint allowed
SHAROKH ENGINEER Vs PACKWAYS PVT. LTD.
National Consumer Disputes Redressal Commission · 1994 2 CPJ 480
Tribunals and Commissions08 Mar 1994Appeal dismissed
M/s. ROOFER 'N' SHELTERER Vs P.V.NARSIMHAM
National Consumer Disputes Redressal Commission · 1994 3 CPJ 264 : 1995 1 CPR 731
Tribunals and Commissions08 Mar 1994
MAHALAKSHMI ENTERPRISES Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 1994 3 CPJ 507 : 1996 1 CPR 210
Tribunals and Commissions08 Mar 1994
SOCIETY FOR CONSUMER AWARENESS REDRESSAL AND EDUCATION Vs MANAGING DIRECTOR, JANPRIYA FINANCE AND INDUSTRIAL INVESTMENT (I) LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 5 : 1994 1 CPJ 192
Tribunals and Commissions07 Mar 1994Appeal allowed
LIC OF INDIA Vs AJIT SINGH
National Consumer Disputes Redressal Commission · 1994 1 CPC 642 : 1994 2 CPR 205 : 1994 3 CPJ 69
Tribunals and Commissions07 Mar 1994Dismissed
KESAR SINGH GANDHI Vs SIMPSON And CO. LTD
National Consumer Disputes Redressal Commission · 1995 2 CPC 340 : 1995 2 CPJ 225 : 1995 2 CPR 634
Tribunals and Commissions07 Mar 1994Complaint dismissed
S.Saravanan Vs DIRECTOR GENERAL OF POSTS
National Consumer Disputes Redressal Commission · 1994 2 CPJ 230
Tribunals and Commissions07 Mar 1994
JALAUDDIN YUSUFLALI Vs MANAGER
National Consumer Disputes Redressal Commission · 1994 2 CPR 441 : 1995 2 CPJ 115
Tribunals and Commissions07 Mar 1994Appeal dismissed
ASHA ELECTRONICS PREMISES Vs M. Venugopal
National Consumer Disputes Redressal Commission · 1994 3 CPJ 132 : 1994 3 CPR 603
Tribunals and Commissions07 Mar 1994
CHANDER PRABHA Vs DIRECTOR, NAGALAND STATE LOTTERIES
National Consumer Disputes Redressal Commission · 1995 2 CPC 334 : 1995 2 CPJ 240 : 1995 2 CPR 638
Tribunals and Commissions07 Mar 1994Appeal dismissed
CHAIRMAN, LIC OF INDIA Vs BYRA SARADA
National Consumer Disputes Redressal Commission · 1994 3 CPJ 324