Tribunals and Commissions07 Mar 1994
UGRA MOHAN JHA Vs DIGHRA, ZONAL MANAGER, CENTRAL BANK OF INDIA
National Consumer Disputes Redressal Commission · 1994 2 CPC 23 : 1994 2 CPJ 513 : 1994 2 CPR 22
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,275 of 1,397
Tribunals and Commissions07 Mar 1994Appeals dismissed
Telecom District Engineer Vs OM PRAKASH MARWAHA
National Consumer Disputes Redressal Commission · 1994 2 CPC 56 : 1994 2 CPJ 655 : 1994 2 CPR 292
Tribunals and Commissions05 Mar 1994Appeal dismissed
RAM CHANDRA CHAUDHURY Vs State Bank of India
National Consumer Disputes Redressal Commission · 1994 3 CPJ 46 : 1995 1 CPC 67
Tribunals and Commissions05 Mar 1994Dismissed
PAWAN KUMAR SHARMA Vs Nagarjuna Fertilizers and Chemicals Ltd.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 306 : 1995 2 CPR 102
Tribunals and Commissions05 Mar 1994Appeal disposed of
D.B. BARUAH Vs TELECOM DISTT. MANAGER, GUWAHATI
National Consumer Disputes Redressal Commission · 1994 3 CPJ 184
Tribunals and Commissions05 Mar 1994
BIKRAM PRASAD Vs National Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 3 CPJ 289 : 1995 1 CPR 822
Tribunals and Commissions05 Mar 1994
G. SARANGAPANI Vs G. BHARAT
National Consumer Disputes Redressal Commission · 1994 2 CPC 501 : 1994 3 CPJ 301 : 1994 3 CPR 34
Tribunals and Commissions05 Mar 1994
JALAN TRADERS Vs National Insurance Co.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 432
Tribunals and Commissions04 Mar 1994Allowed
NARAYANAN VYANKATKRISHNAN IYENGAR Vs SHAKTI FOODS
National Consumer Disputes Redressal Commission · 1994 2 CPJ 652 : 1994 3 CPR 480 : 1995 1 CPC 23
Tribunals and Commissions04 Mar 1994Appeal dismissed
QUILON RADIO SERVICE Vs P.T.Mathew
National Consumer Disputes Redressal Commission · 1995 1 CLT 174 : 1995 1 CPJ 411
Tribunals and Commissions04 Mar 1994Appeals dismissed
BRANCH MANAGER, INDIAN BANK Vs DISTT. COLLECTOR And OTHERS
National Consumer Disputes Redressal Commission · 1995 1 CPJ 450 : 1995 2 CLT 563 : 1995 2 CPC 178 : 1995 2 CPR 483
Tribunals and Commissions03 Mar 1994Appeal dismissed
DEVINDRA MITTAL Vs G.M., TELECOM, DISTT. FARIDABAD
National Consumer Disputes Redressal Commission · 1994 2 CPC 143 : 1994 2 CPJ 356
Tribunals and Commissions03 Mar 1994Appeal dismissed
NEW INDIA ASSURANCE COMPANY Vs MADAMANCHI RATTAIAH
National Consumer Disputes Redressal Commission · 1994 2 CPJ 4
Tribunals and Commissions03 Mar 1994Appeal dismissed
Seematti Vs GEETHA MATHEW
National Consumer Disputes Redressal Commission · 1995 1 CPJ 425 : 1995 2 CLT 196
Tribunals and Commissions03 Mar 1994
BHARTIYA COMMERCIAL And INDUSTRIAL RESOURCES INDIA LTD. Vs SANJAY KUMAR SAXENA
National Consumer Disputes Redressal Commission · 1994 2 CPJ 169
Tribunals and Commissions03 Mar 1994Appeal allowed
BHOJ RAJ DALMIA And SONS Vs General Manager, Calcutta Telephones
National Consumer Disputes Redressal Commission · 1995 1 CLT 494 : 1995 1 CPJ 170
Tribunals and Commissions02 Mar 1994Appeal dismissed with costs
Oriental Insurance Co. Ltd. Vs Rachpal Singh
National Consumer Disputes Redressal Commission · 1994 2 CPJ 282 : 1994 2 CPR 218
Tribunals and Commissions02 Mar 1994Revision Petitions allowed
INDIAN BANK Vs SUKHDEV SINGH And OTHERS
National Consumer Disputes Redressal Commission · 1994 1 CPC 566 : 1994 2 CPJ 275 : 1994 2 CPR 165
Tribunals and Commissions02 Mar 1994Appeal dismissed
SENIOR BRANCH MANAGER, LIC OF INDIA Vs BODDEPALLI RAMARAO
National Consumer Disputes Redressal Commission · 1994 3 CPJ 222 : 1995 1 CPR 799
Tribunals and Commissions02 Mar 1994Appeal allowed
L. WALAITI RAM Vs MANAGING DIRECTOR, H.S.M.I.T.C.
National Consumer Disputes Redressal Commission · 1994 1 CPC 453 : 1994 2 CPR 155 : 1994 3 CPJ 226