Tribunals and Commissions25 Feb 1994Appeal dismissed
BRANCH MANAGER, UNITED INDIA INSURANCE CO. Vs JAWAI CEMENT PVT. LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 434
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,277 of 1,397
Tribunals and Commissions25 Feb 1994
KRISHNA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1994 3 CPJ 74 : 1995 1 CPR 39
Tribunals and Commissions24 Feb 1994Appeal dismissed
S.Sankaran Vs KARUR VYSYA BANK
National Consumer Disputes Redressal Commission · 1994 2 CPC 248 : 1994 2 CPR 286 : 1994 3 CPJ 477
Tribunals and Commissions24 Feb 1994
Y.SAM Vs V.N.VIDYADHARAN
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 6 : 1994 1 CPJ 203 : 1994 3 CPR 680
Tribunals and Commissions23 Feb 1994Complaint allowed
JESUS CALLS TRUST Vs SREEVASTSA INDUSTRIES
National Consumer Disputes Redressal Commission · 1994 2 CPJ 216
Tribunals and Commissions23 Feb 1994Appeal allowed
M.Muthu Vs S.MURUGAN
National Consumer Disputes Redressal Commission · 1994 2 CPJ 250
Tribunals and Commissions23 Feb 1994Complaint dismissed
Rajamani Vs PRINCIPAL, LOYOLA MATRICULATION HIGHER SECONDARY SCHOOL
National Consumer Disputes Redressal Commission · 1994 2 CPJ 183
Tribunals and Commissions23 Feb 1994Appeal allowed
SR. SUPERINTENDENT OF POST OFFICES Vs Manoj Kumar Sharma
National Consumer Disputes Redressal Commission · 1994 2 CPJ 554 : 1994 2 CPR 29
Tribunals and Commissions23 Feb 1994
MOTOR GENERAL FINANCE LIMITED Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1995 1 CLT 342 : 1995 1 CPJ 93
Tribunals and Commissions22 Feb 1994Appeal allowed
DIV. MANAGER L.I.C. Vs V.MANIMEGALAI
National Consumer Disputes Redressal Commission · 1994 2 CPJ 54
Tribunals and Commissions22 Feb 1994Appeal allowed
DISTRICT COLLECTOR Vs K. MALAICHAMY
National Consumer Disputes Redressal Commission · 1994 3 CPJ 284
Tribunals and Commissions22 Feb 1994
EBENEZER Vs TOTICORIN PLASTIC PVT. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 8 : 1994 1 CPJ 208 : 1994 2 CPC 18 : 1994 2 CPR 34
Tribunals and Commissions21 Feb 1994Complaint allowed
RAMESH CHANDRA KANTILAL CHOKSI Vs GIRISH And COMPANY
National Consumer Disputes Redressal Commission · 1994 2 CPJ 231
Tribunals and Commissions21 Feb 1994Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs KHAZANI DEVI
National Consumer Disputes Redressal Commission · 1994 1 CPC 654 : 1994 1 CPR 602 : 1994 2 CPJ 290
Tribunals and Commissions21 Feb 1994Appeal allowed without costs
State Bank of India Vs HUKUM CHAND DHINGRA
National Consumer Disputes Redressal Commission · 1994 2 CPC 38 : 1994 2 CPJ 627 : 1994 2 CPR 117
Tribunals and Commissions21 Feb 1994
Sumangala Steel Ltd. Vs Oriental Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 2 CPJ 192
Tribunals and Commissions21 Feb 1994
ELTEX RUDY LTD. Vs ROSHAN FREIGHT CARRIERS
National Consumer Disputes Redressal Commission · 1994 1 CPR 562 : 1994 3 CPJ 293
Tribunals and Commissions21 Feb 1994
COMMISSIONER OF TRANSPORT Vs Y.R.GROVER
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 9
Tribunals and Commissions18 Feb 1994Appeal dismissed
P.K.MALAICHAMY Vs BANK OF MADURAI LTD
National Consumer Disputes Redressal Commission · 1994 3 CPJ 84 : 1995 1 CPC 39
Tribunals and Commissions18 Feb 1994Complaint allowed
RAMBAL ENGG. PRODUCTS (P) LTD. Vs PATEL ROADWAYS LTD.
National Consumer Disputes Redressal Commission · 1994 1 CPR 559 : 1994 2 CPJ 210