Tribunals and Commissions22 Mar 1994Appeal dismissed
SATISH MOTORS Vs NATIONAL FORUM FOR CONSUMER EDUCATION
National Consumer Disputes Redressal Commission · 1995 1 CPJ 476 : 1995 2 CLT 216 : 1995 2 CPR 427
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,273 of 1,397
Tribunals and Commissions22 Mar 1994Appeal allowed
MANOHAR DEVI Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1994 2 CPJ 479
Tribunals and Commissions22 Mar 1994Appeal allowed
ORIENTAL INSURANCE CO.LTD Vs STEEL CITY CONSUMERS ASSOCIATION
National Consumer Disputes Redressal Commission · 1994 2 CPJ 2
Tribunals and Commissions22 Mar 1994Appeal dismissed
J.F. PORATHUR Vs PUSHPAM JOY
National Consumer Disputes Redressal Commission · 1995 1 CPJ 409
Tribunals and Commissions21 Mar 1994Appeal partly allowed
BRANCH MANAGER, SAHARA INDIA Vs PENNUMALLU RAMU And OTHERS
National Consumer Disputes Redressal Commission · 1994 3 CPR 7 : 1995 1 CPJ 233
Tribunals and Commissions21 Mar 1994Appeal allowed
ASSTT. G.M. CANARA BANK Vs MAHESH KUMAR
National Consumer Disputes Redressal Commission · 1994 2 CPC 24 : 1994 2 CPJ 407 : 1994 2 CPR 27
Tribunals and Commissions19 Mar 1994Revision petition allowed
NATIONAL FORUM FOR CONSUMER EDUCATION Vs PATEL GAS AGENCY
National Consumer Disputes Redressal Commission · 1994 2 CPJ 616 : 1994 3 CPR 616
Tribunals and Commissions19 Mar 1994Complaint allowed
PIARA SINGH Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 2 CPJ 473 : 1994 2 CPR 667 : 1999 1 CPC 394
Tribunals and Commissions19 Mar 1994Appeal dismissed
BIPIN CHANDRA SARMA Vs FRENCH MOTOR CAR CO.LTD
National Consumer Disputes Redressal Commission · 1994 3 CPJ 6 : 1994 3 CPR 443
Tribunals and Commissions19 Mar 1994Appeal dismissed with costs
Oriental Insurance Co. Ltd. Vs SHEHANAZ
National Consumer Disputes Redressal Commission · 1994 2 CPJ 515 : 1994 2 CPR 56
Tribunals and Commissions18 Mar 1994Disposed Of
SOUTH DELHI UNIVERSITY TEACHERS' CO-OPERATIVE GROUP HOUSING SOCIETY LTD. Vs MADHU RATHOUR
National Consumer Disputes Redressal Commission · 1994 2 CPJ 49
Tribunals and Commissions18 Mar 1994Complaint dismissed
NEW EMPIRE SILK HOUSE Vs Carrier Aircon Ltd.
National Consumer Disputes Redressal Commission · 1994 2 CPJ 564
Tribunals and Commissions18 Mar 1994Appeal allowed without costs
YAVATMAL GRAMIN BANK Vs SHRI BALAKRISHNA KACHARUJI DHAWANE
National Consumer Disputes Redressal Commission · 1995 1 CPJ 483 : 1995 2 CLT 222
Tribunals and Commissions18 Mar 1994Appeal dismissed
DNYANESHWAR A. BELKHODE Vs SHRI SHRIKRUPA ELECTRONICS
National Consumer Disputes Redressal Commission · 1995 1 CPJ 484 : 1995 2 CLT 224
Tribunals and Commissions17 Mar 1994
DHAMI MANUFACTURERS Vs HEMKUND SUPER PACK
National Consumer Disputes Redressal Commission · 1994 1 CPC 640 : 1994 2 CPR 260 : 1994 3 CPJ 178
Tribunals and Commissions16 Mar 1994Appeal allowed
MUNICIPAL COMMITTEE OF NARWANA Vs Munshi Ram
National Consumer Disputes Redressal Commission · 1994 2 CPC 154 : 1994 2 CPJ 280
Tribunals and Commissions16 Mar 1994Appeal partly accepted
VIRSA SINGH Vs SANGRUR IMPROVEMENT TRUST
National Consumer Disputes Redressal Commission · 1994 2 CPC 55 : 1994 2 CPR 282 : 1994 3 CPJ 18
Tribunals and Commissions16 Mar 1994Appeal dismissed
THE MARKETING MANAGER, 'SAMAYAM' Vs PULLE SUBRAHMANYA SASTRY
National Consumer Disputes Redressal Commission · 1994 2 CPJ 500 : 1994 3 CPR 305 : 1995 1 CPC 97
Tribunals and Commissions16 Mar 1994
CONSUMER PROTECTION COUNCIL Vs Hindustan Motors Ltd.
National Consumer Disputes Redressal Commission · 1994 2 CPR 237 : 1995 1 CLT 613 : 1995 1 CPJ 253
Tribunals and Commissions16 Mar 1994Appeal allowed
S.D.O. (T) OF NARWANA Vs CH. TEK CHAND NAIN
National Consumer Disputes Redressal Commission · 1994 1 CPR 765 : 1995 2 CPJ 264