Tribunals and Commissions11 Apr 1994Appeal dismissed
S.D.O./AEPO, TELEGRAPH TELEPHONE Vs SUDHIR KUMAR MEHTA
National Consumer Disputes Redressal Commission · 1994 3 CPJ 164
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,271 of 1,397
Tribunals and Commissions11 Apr 1994Appeal accepted
ASHWANI KUMAR KUKKAR, S.D.M. COURT FAZILKA Vs Larsen and Toubro Ltd
National Consumer Disputes Redressal Commission · 1994 2 CPC 63 : 1994 2 CPR 259 : 1994 3 CPJ 81
Tribunals and Commissions08 Apr 1994Complaint dismissed
P.K.ABUTHAHEER Vs COMMISSIONER, TRICHY MUNICIPALITY
National Consumer Disputes Redressal Commission · 1994 3 CPJ 68
Tribunals and Commissions08 Apr 1994Appeal dismissed
J.N. SEHGAL Vs INTERNATIONAL AIRPORT AUTHORITY OF INDIA
National Consumer Disputes Redressal Commission · 1994 2 CPJ 597
Tribunals and Commissions08 Apr 1994Appeal partly allowed
PCS DATE GENERAL INDIA LTD. Vs JYOTI KOTHARI
National Consumer Disputes Redressal Commission · 1993 2 CPR 261 : 1994 2 CPJ 568
Tribunals and Commissions08 Apr 1994
AKHIL BHARTIYA GRAHAK PANCHAYAT Vs SIMPSON And CO. LTD
National Consumer Disputes Redressal Commission · 1998 2 CPJ 176
Tribunals and Commissions08 Apr 1994
DIGVIJAYSINH A. ZALA Vs NARENDRA T. VANI
National Consumer Disputes Redressal Commission · 1994 2 CPR 355 : 1995 1 CLT 491 : 1995 1 CPJ 186
Tribunals and Commissions07 Apr 1994Appeal dismissed
RAUGHBIR WATCH CO. Vs JAMMU AND KASHMER MOTOR CORPORATION
National Consumer Disputes Redressal Commission · 1995 1 CPJ 490 : 1995 2 CLT 225
Tribunals and Commissions07 Apr 1994Appeal dismissed
PRESIDENT R.S. SAILANI, SOPAN SAHITYIK MUNCH, HISAR Vs BALBIR SINGH
National Consumer Disputes Redressal Commission · 1994 3 CPJ 111 : 1994 3 CPR 655
Tribunals and Commissions07 Apr 1994Appeal dismissed with costs
RAMCHANDRA SHRINIVASRAO GANGAKHEDKAR Vs KAUSALLAYABAI TRIMBAK KATHARVANE
National Consumer Disputes Redressal Commission · 1995 3 CPJ 406 : 1996 1 CLT 666 : 1996 1 CPC 314 : 1996 1 CPR 89
Tribunals and Commissions07 Apr 1994
ASHISH KUMAR BISWAS Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1994 2 CPC 646 : 1994 2 CPJ 607 : 1995 1 CLT 302 : 1997 2 CPR 294
Tribunals and Commissions06 Apr 1994Appeal allowed
LAXMI ENTERPRISE Vs PANKAJ TRANSPORT CO.
National Consumer Disputes Redressal Commission · 1994 2 CPR 316 : 1995 1 CLT 476 : 1995 1 CPJ 155
Tribunals and Commissions06 Apr 1994Appeal dismissed
R.S.DHULL Vs Superintendent of Post Offices
National Consumer Disputes Redressal Commission · 1994 1 CPC 528 : 1994 2 CPJ 149
Tribunals and Commissions06 Apr 1994Appeal dismissed
AJIT GOODS TRANSPORT CO. Vs PREM SEHGAL
National Consumer Disputes Redressal Commission · 1994 1 CPC 527 : 1994 2 CPJ 314 : 1994 2 CPR 605
Tribunals and Commissions05 Apr 1994
MANJIBHAI LALJIBHAI PATEL Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 2 CPR 351 : 1995 1 CLT 650 : 1995 1 CPJ 298
Tribunals and Commissions05 Apr 1994
R. KUMARI And ANOTHER-s Vs SECRETARY OF GOVT., DEPARTMENT OF INFORMATION, PUBLIC RELATIONS AND TOURISM, GOVT. OF TAMIL NADU
National Consumer Disputes Redressal Commission · 1995 2 CPJ 79
Tribunals and Commissions04 Apr 1994Complaint dismissed
Suraj Industries Vs ORION ENGINEERS
National Consumer Disputes Redressal Commission · 1996 1 CPJ 57
Tribunals and Commissions04 Apr 1994Appeals allowed
SUNDARAM MOTORS Vs K. KULANDAIVELU
National Consumer Disputes Redressal Commission · 1996 1 CPJ 104
Tribunals and Commissions04 Apr 1994Complaint dismissed
R.P.KAPUR, I.C.S.(RETD.),MADHUBAN Vs AMARJIT SINGH SANDHU, I.T.O.
National Consumer Disputes Redressal Commission · 1994 1 CPC 520 : 1994 2 CPJ 303
Tribunals and Commissions04 Apr 1994Appeal dismissed
PANKAJ OIL MILLS-s Vs EXECUTIVE ENGG H.S.E.B., KAITHAL
National Consumer Disputes Redressal Commission · 1994 2 CPJ 323 : 1994 2 CPR 701