Tribunals and Commissions29 Apr 1994
RAJENDRA PROPERTIES AND INDUSTRIES Vs M.L.BEHL
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 191
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,269 of 1,397
Tribunals and Commissions29 Apr 1994
VICE-CHAIRMAN, DELHI DEVELOPMENT AUTHORITY Vs R.K.AJBANI
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 190 : 1994 3 CPJ 55
Tribunals and Commissions28 Apr 1994Appeal allowed
SPECIAL OFFICER, TAMIL NADU STATE COOP.BANK LTD Vs K.P.KRISHNASAMY NAICKER
National Consumer Disputes Redressal Commission · 1996 1 CPJ 47 : 1996 2 CPC 387
Tribunals and Commissions28 Apr 1994Revision Petition allFowed
SATENDER YADAV Vs SOMKO AUTOMOBILES
National Consumer Disputes Redressal Commission · 1994 2 CPJ 170
Tribunals and Commissions28 Apr 1994Appeal allowed with costs
RAMA DEVI Vs LIFE INSURANCE CORPORATION
National Consumer Disputes Redressal Commission · 1994 2 CPJ 459 : 1994 3 CPR 672
Tribunals and Commissions28 Apr 1994Complaint abates
M.L.Bajaj Vs Y.P.GOYAL
National Consumer Disputes Redressal Commission · 1994 2 CPJ 165
Tribunals and Commissions28 Apr 1994
MANOJ INVESTMENTS Vs M.D.AFZAL
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 192 : 1994 3 CPJ 10 : 1995 2 CLT 470
Tribunals and Commissions27 Apr 1994Complaint dismissed
SOHAN SINGH And SONS Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 2 CPC 348 : 1994 2 CPJ 477 : 1994 2 CPR 589 : 1995 1 CLT 74
Tribunals and Commissions27 Apr 1994Complaint dismissed
MOHAN SINGH And SONS Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 91
Tribunals and Commissions27 Apr 1994Dismissed
J.K. MAJUMDAR Vs CHAIRMAN And THE MANAGING DIRECTOR, BANK OF INDIA
National Consumer Disputes Redressal Commission · 1994 2 CPC 250 : 1994 2 CPJ 88 : 1994 2 CPR 289
Tribunals and Commissions27 Apr 1994Dismissed
HOTEL NANDADEEP Vs RAMACHANDRA BABURAO KOKIL
National Consumer Disputes Redressal Commission · 1994 2 CPJ 34 : 1994 2 CPR 210
Tribunals and Commissions27 Apr 1994
H.P. MANTRI Vs CITY BANK
National Consumer Disputes Redressal Commission · 1994 3 CPJ 93 : 1994 3 CPR 666 : 1995 1 CPC 145
Tribunals and Commissions27 Apr 1994
AGFA GEVAERT INDIA LTD. Vs JITPAL X-RAY PRIVATE LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 193 : 1994 2 CPJ 33 : 1994 2 CPR 227 : 1994 2 CTJ 698
Tribunals and Commissions27 Apr 1994
REV.FR.FERDINAND KAYAVIL Vs MAHAVIR GUPTA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 194 : 1994 2 CPJ 30 : 1994 2 CPR 228
Tribunals and Commissions25 Apr 1994Adjourned
J.M. RAO Vs ADMINISTRATOR, U.T. OF LAKSHADWEEP
National Consumer Disputes Redressal Commission · 1994 2 CPJ 95
Tribunals and Commissions25 Apr 1994Appeal dismissed
UPTRON INDIA LIMITED Vs SHEEMA
National Consumer Disputes Redressal Commission · 1994 2 CPR 225 : 1994 3 CPJ 193
Tribunals and Commissions25 Apr 1994Appeal allowed
PROPRIETRIX, ANCIENT PHARMA Vs W. PANNERSELVAM
National Consumer Disputes Redressal Commission · 1996 1 CPJ 101
Tribunals and Commissions25 Apr 1994Appeal allowed
SPECIAL TAHSILDAR (DRS) SIVAG ANGA Vs P. ANDIAPPAN
National Consumer Disputes Redressal Commission · 1996 1 CPJ 136 : 1996 1 CPR 475
Tribunals and Commissions25 Apr 1994Appeal allowed
BOARD OF SCHOOL EDUCATION HARYANA, BHIWANI Vs DARSHAN KUMARI
National Consumer Disputes Redressal Commission · 1994 2 CPJ 431
Tribunals and Commissions25 Apr 1994
SIKANDERLAL AND CO. Vs VAID PRAKASH SHARMA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 3 : 1994 2 CPJ 100