Tribunals and Commissions05 May 1994
L.I.C.OF INDIA Vs SHARAD
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 139 : 1995 2 CLT 414
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,267 of 1,397
Tribunals and Commissions04 May 1994Dismissed
MOHAN KUMAR , ANSAL HOUSING FINANCE And LEASING CO. LTD Vs MOHAN KUMAR , ANSAL MOUSING FINANCE And LEASING CO. LTD.
National Consumer Disputes Redressal Commission · 1994 2 CPJ 52
Tribunals and Commissions04 May 1994Appeal allowed
AREA MANAGER, INDIAN OIL CORPORATION Vs P. Natarajan
National Consumer Disputes Redressal Commission · 1994 2 CPC 75 : 1994 2 CPJ 69 : 1994 2 CPR 520
Tribunals and Commissions04 May 1994Appeal dismissed
Punjab and Sind Bank Vs MANPREET SINGH SOOD
National Consumer Disputes Redressal Commission · 1994 2 CPR 627 : 1994 3 CPJ 532
Tribunals and Commissions04 May 1994Appeal dismissed
SECRETARY, KERALA STATE ELECTRICITY BOARD Vs N.Mani
National Consumer Disputes Redressal Commission · 1995 3 CPJ 124 : 1995 3 CPR 317 : 1996 1 CLT 401
Tribunals and Commissions04 May 1994Disposed Of
PHIROZE AMROLIWALLA Vs INDIAN RAILWAYS
National Consumer Disputes Redressal Commission · 1994 2 CPJ 97 : 1994 3 CPR 6 : 1995 2 CLT 406
Tribunals and Commissions04 May 1994Appeal dismissed
Oriental Insurance Co. Ltd. Vs GENERAL SALES LTD.
National Consumer Disputes Redressal Commission · 1994 2 CPC 78 : 1994 2 CPJ 86 : 1994 2 CPR 617
Tribunals and Commissions04 May 1994Complaint allowed with costs
MOHD. SHAKEEL SIDDIQUI Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPR 371 : 1995 3 CPJ 165
Tribunals and Commissions04 May 1994Appeal allowed
NATIONAL FORUM FOR CONSUMER EDUCATION, AKOLA Vs UNION OF INDIA, DEPTT. OF RAILWAY
National Consumer Disputes Redressal Commission · 1994 3 CPJ 415
Tribunals and Commissions04 May 1994
M.JEEVA Vs R.LALITHA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 143 : 1994 2 CPC 87 : 1994 2 CPJ 73 : 1994 2 CPR 517
Tribunals and Commissions04 May 1994
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs LIFE INSURANCE CORPORATION OF INDIA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 144 : 1994 2 CPJ 77 : 1994 3 CPR 46
Tribunals and Commissions04 May 1994
C.M.JOSEPH Vs DISTRICT COLLECTOR, COIMBATORE
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 140 : 1994 3 CPJ 49
Tribunals and Commissions04 May 1994
HERO HONDA MOTORS LTD. Vs K.B.MURLEEDHARAN
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 141 : 1994 2 CPC 80 : 1994 2 CPJ 27 : 1994 2 CPR 533
Tribunals and Commissions03 May 1994Dismissed
GURUNATH TRAVELS Vs A.P. PALIWAL
National Consumer Disputes Redressal Commission · 1994 2 CPC 95 : 1994 2 CPJ 56
Tribunals and Commissions03 May 1994Revision Petition allowed
MANAGING DIRECTOR, M/S. HAMDARD WAKF LABORATORIES (INDIA) Vs VIJAY KUMAR
National Consumer Disputes Redressal Commission · 1994 2 CPJ 19
Tribunals and Commissions03 May 1994Dismissed
S. PATTABIRAMAN Vs SP. ST. PALANIAPPAN
National Consumer Disputes Redressal Commission · 1994 2 CPJ 40 : 1994 2 CPR 530
Tribunals and Commissions03 May 1994Appeal allowed
MRS. DELPHINE MENEZES PANAJI GOA Vs VINAY RAYKAR
National Consumer Disputes Redressal Commission · 1994 2 CPJ 36 : 1994 2 CPR 528
Tribunals and Commissions03 May 1994Revision Petition allowed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs DEEP KISHORE SINGH
National Consumer Disputes Redressal Commission · 1994 2 CPC 83 : 1994 2 CPJ 22 : 1994 2 CPR 535
Tribunals and Commissions03 May 1994Allowed
JANARDHAN PLYBOARD INDUSTRIES LTD. Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 2 CPJ 96 : 1995 2 CLT 417
Tribunals and Commissions03 May 1994Appeal allowed
Life Insurance Corporation of India Vs Shashi Gupta
National Consumer Disputes Redressal Commission · 1994 2 CPJ 45 : 1994 2 CPR 622