Tribunals and Commissions11 May 1994
Jitendra Nath Vs MANJU GEETA MISHRA
National Consumer Disputes Redressal Commission · 1994 3 CPR 551 : 1995 1 CLT 406 : 1995 1 CPJ 96
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,266 of 1,397
Tribunals and Commissions11 May 1994
FRANCIS PERIERA AND ASSOCIATES Vs KIRAN BABURAO MATKAR
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 128 : 1994 3 CPJ 51
Tribunals and Commissions11 May 1994
LT.COL.B.L.GUPTA Vs MANAGING DIRECTOR, ARMY WELFARE HOUSING ORGANISATION
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 127 : 1994 2 CPC 400 : 1994 3 CPJ 40
Tribunals and Commissions11 May 1994
SRI GAYATRI MODERN RAW AND BOILED RICE MILL PVT. LTD. Vs DIVL: MANAGER, NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 106 : 1994 2 CPJ 89 : 1995 2 CLT 396 : 1995 2 CPC 116
Tribunals and Commissions11 May 1994
HUDA OF KARNAL Vs MAHABIR SINGH
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 130 : 1994 2 CPC 91 : 1994 2 CPJ 67
Tribunals and Commissions11 May 1994
ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY Vs J.K.KHANNA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 107 : 1994 2 CPJ 90 : 1995 2 CLT 405
Tribunals and Commissions11 May 1994
TECHNICAL ASSOCIATES INDUSTRIES LTD. Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 104 : 1994 2 CPJ 119 : 1995 2 CLT 395
Tribunals and Commissions10 May 1994Complaint dismissed
NURUDDIN KUTUBUDDIN BALATI Vs L.N.VORA
National Consumer Disputes Redressal Commission · 1995 1 CPJ 455 : 1995 2 CLT 91 : 1995 2 CPR 424
Tribunals and Commissions10 May 1994Appeal allowed
National Insurance Co. Ltd. Vs U.C. DHIMAN
National Consumer Disputes Redressal Commission · 1995 1 CPJ 14
Tribunals and Commissions10 May 1994Complaint dismissed
RINA PRAKASH Vs DECHI GANAPATHY
National Consumer Disputes Redressal Commission · 1994 2 CPR 385 : 1994 3 CPJ 358
Tribunals and Commissions10 May 1994Appeals dismissed
Balkar Singh Vs BHAGWATI BEEJ BHANDAR
National Consumer Disputes Redressal Commission · 1994 2 CPJ 536 : 1994 3 CPR 479
Tribunals and Commissions10 May 1994
METRO CHEM INDUSTRIES Vs NATIONAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 135 : 1994 2 CPJ 118 : 1995 2 CLT 399
Tribunals and Commissions10 May 1994
SWAGTHAM INVESTMENT LIMITED Vs SKIPPER CONSTRUCTION CO.PVT. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 109 : 1994 3 CPJ 53
Tribunals and Commissions09 May 1994Appeal dismissed
PUSHPA BUILDERS LTD. Vs L.R. KAPOOR
National Consumer Disputes Redressal Commission · 1994 3 CPJ 47
Tribunals and Commissions09 May 1994Appeal allowed
HUDA, MANI MAJRA Vs DHARAM PAL MEHTA
National Consumer Disputes Redressal Commission · 1994 2 CPC 136 : 1994 2 CPJ 508 : 1994 3 CPR 269
Tribunals and Commissions09 May 1994Complaint allowed
DEEPAK INDUSTRIES LIMITED Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 1 CPJ 76
Tribunals and Commissions09 May 1994Appeal allowed
T.D.M.HISAR Vs Rajesh Gupta
National Consumer Disputes Redressal Commission · 1995 1 CPJ 330
Tribunals and Commissions09 May 1994Appeal dismissed
I.P. GOYAL Vs General Manager, Haryana Roadways
National Consumer Disputes Redressal Commission · 1994 2 CPC 300 : 1995 1 CLT 62 : 1995 1 CPJ 350
Tribunals and Commissions09 May 1994
INDIAN HARDWARE STORES Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 111 : 1994 2 CPJ 101 : 1995 2 CLT 411
Tribunals and Commissions07 May 1994Complaint dismissed without costs
PRADEEP STORES Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 387 : 1995 2 CPR 352