Tribunals and Commissions23 May 1994Appeal dismissed
SUB-DIVISIONAL OFFICER, TELECOMMUNICATION Vs K.C.PANDA
National Consumer Disputes Redressal Commission · 1994 3 CPJ 448 : 1994 3 CPR 348
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,265 of 1,397
Tribunals and Commissions23 May 1994Complaint allowed
SANTILATA PANDA Vs KRUSHNA CHANDRA DEHURI
National Consumer Disputes Redressal Commission · 1994 3 CPJ 397 : 1994 3 CPR 682
Tribunals and Commissions19 May 1994
MARIA FRANCIS AJIJIA Vs REVEREND FATHER R.RATCHAGAR
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 114 : 1994 2 CPJ 108 : 1995 2 CLT 432
Tribunals and Commissions19 May 1994
KRISHNA DEVI KEDIA Vs CHAIRMAN, L.I.C.OF INDIA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 115 : 1994 2 CPJ 114 : 1995 2 CLT 427
Tribunals and Commissions17 May 1994Complaint dismissed with costs
Raj Kumar Agrawal Vs B.MUKHUPADHYAY
National Consumer Disputes Redressal Commission · 1994 3 CPR 575 : 1995 1 CLT 622 : 1995 1 CPJ 260
Tribunals and Commissions17 May 1994
HARYANA URBAN DEVELOPMENT AUTHORITY Vs PREM LATA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 95 : 1994 2 CPJ 104 : 1995 2 CLT 415
Tribunals and Commissions17 May 1994
NINA ARORA Vs SR.MANAGER, CANARA BANK
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 119 : 1994 2 CPC 73 : 1994 2 CPJ 109 : 1994 3 CPR 485 : 1995 2 CLT 347
Tribunals and Commissions17 May 1994
INDIAN BANK'S ASSOCIATION Vs ARCHANA KAMATH
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 121 : 1994 2 CPC 93 : 1994 2 CTJ 695 : 1995 1 CLT 588 : 1995 1 CPJ 75
Tribunals and Commissions17 May 1994
S J M Traders Pvt Ltd Vs Dhl Worldwide Express
National Consumer Disputes Redressal Commission · 1994 2 CPC 71 : 1994 2 CPJ 84
Tribunals and Commissions16 May 1994Revision Petition allowed
Mohd. Amin Vs DEVIDAS PISARAMAJI DAMBHE
National Consumer Disputes Redressal Commission · 1994 2 CPJ 103
Tribunals and Commissions16 May 1994
HOUSING BOARD, HARYANA Vs DHARAM PAL
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 122 : 1994 0 NCDRC 98 : 1994 2 CPJ 110 : 1995 2 CLT 429
Tribunals and Commissions13 May 1994
SUSHILA AGRAWAL Vs I.T.C.AGRO TECH. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 100 : 1994 2 CPJ 93 : 1994 3 CPR 483 : 1995 1 CPC 63 : 1995 2 CLT 421
Tribunals and Commissions13 May 1994
AJAI NIDHIPAI Vs LAMA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 99 : 1994 2 CPJ 102
Tribunals and Commissions12 May 1994Appeal dismissed
EAST INDIA COTTON MFG. CO. LTD. Vs Ram Sagar
National Consumer Disputes Redressal Commission · 1994 2 CPC 131 : 1994 2 CPJ 444 : 1994 2 CPR 672
Tribunals and Commissions12 May 1994
BASANT KUMAR SHARMA Vs STATE BANK OF INDIA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 125 : 1995 2 CLT 473
Tribunals and Commissions12 May 1994
I.S.BHATIA Vs ANIL KUMAR MEHTA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 126 : 1994 2 CPJ 92 : 1994 2 CPR 484
Tribunals and Commissions11 May 1994Complaint accepted
MATESHWAR PRASAD Vs D.D.A.THROUGH CHAIRMAN
National Consumer Disputes Redressal Commission · 1994 3 CPJ 95
Tribunals and Commissions11 May 1994Appeal dismissed
NAVANEETHAN Vs Rathinasamy
National Consumer Disputes Redressal Commission · 1995 2 CLT 400
Tribunals and Commissions11 May 1994Appeal allowed
Bhagwan Dass Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 1994 2 CPC 301 : 1995 1 CLT 73 : 1995 1 CPJ 339
Tribunals and Commissions11 May 1994
WEST BENGAL STATE ELECTRICITY BOARD Vs SARA BANGLA ELECTRICITY CONSUMER ASSOCIATION
National Consumer Disputes Redressal Commission · 1994 2 CPJ 496