Tribunals and Commissions09 Jun 1994
MODERN DRY CLEANERS Vs A. KANNIAPPAN
National Consumer Disputes Redressal Commission · 1994 3 CPR 231 : 1995 1 CPC 70 : 1995 2 CPJ 19
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,263 of 1,397
Tribunals and Commissions09 Jun 1994Appeal dismissed
Blue Star Ltd. Vs S. Jayaprakash
National Consumer Disputes Redressal Commission · 1994 3 CPJ 370
Tribunals and Commissions09 Jun 1994
K. KALAIMANI Vs CENTRAL AUTOMOBILES
National Consumer Disputes Redressal Commission · 1995 3 CPJ 473 : 1996 1 CPC 309
Tribunals and Commissions08 Jun 1994Appeals allowed
HERO HONDA MOTORS LTD. Vs Suresh Babu
National Consumer Disputes Redressal Commission · 1994 3 CPJ 144 : 1995 1 CPR 741
Tribunals and Commissions08 Jun 1994Complaint partly allowed
ARUN APARTMENT FLAT OWNERS ASSOCIATION Vs ARUN APARTMENT (P) LTD.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 149 : 1995 3 CPR 254
Tribunals and Commissions08 Jun 1994Appeal allowed
BURLINGTONS' HOME SHOPPING PVT. LTD. Vs Balbir Kaur
National Consumer Disputes Redressal Commission · 1994 3 CPJ 451 : 1994 3 CPR 15
Tribunals and Commissions08 Jun 1994
UNIT TRUST OF INDIA Vs Kumari Gauthami
National Consumer Disputes Redressal Commission · 1994 3 CPJ 518
Tribunals and Commissions07 Jun 1994Complaint dismissed
U.G. SAMPATH Vs SHRIRAM INVESTMENTS LTD.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 524 : 1996 1 CLT 536 : 1996 1 CPR 58
Tribunals and Commissions07 Jun 1994Complaint allowed
SAKTHI FEEDS PVT.LTD Vs South Indian Bank Ltd
National Consumer Disputes Redressal Commission · 1994 3 CPJ 421 : 1995 1 CPC 494 : 1995 1 CPR 308
Tribunals and Commissions07 Jun 1994Complaints allowed
VEMURI BHARATHI Vs VIJAYA CREDIT CORPORATION
National Consumer Disputes Redressal Commission · 1995 1 CLT 372 : 1995 1 CPJ 10
Tribunals and Commissions07 Jun 1994Complaint dismissed
A.A. PANGE Vs PALLAVI CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 1996 1 CPJ 102
Tribunals and Commissions07 Jun 1994
K.K.E. AMALGAMATIONS Vs Post Master General
National Consumer Disputes Redressal Commission · 1994 3 CPJ 371
Tribunals and Commissions06 Jun 1994
ADWAVE TOWERS FLAT OWNERS WELFARE ASSOCIATION Vs ADWAVE ADVERTISING (P) LTD
National Consumer Disputes Redressal Commission · 1994 3 CPJ 521 : 1995 1 CLT 202 : 1995 2 CPR 96
Tribunals and Commissions03 Jun 1994Appeal dismissed
Sitaram Yadav Vs RAJASTHAN STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1995 2 CPJ 228
Tribunals and Commissions03 Jun 1994Complaint dismissed
HARJIT BROS. Vs HARYANA STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1994 3 CPJ 541 : 1995 1 CLT 230
Tribunals and Commissions03 Jun 1994Appeal dismissed
S.D.O., H.S.E.B., FARRUKH NAGAR, GURGAON Vs PRABHY DAYAL
National Consumer Disputes Redressal Commission · 1994 3 CPJ 488
Tribunals and Commissions03 Jun 1994
NARENDRA KUMAR JAIN Vs BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 1995 2 CPJ 10
Tribunals and Commissions03 Jun 1994Appeal allowed
BANK OF INDIA Vs JAIMALA
National Consumer Disputes Redressal Commission · 1994 2 CPC 323 : 1995 1 CLT 131 : 1995 2 CPJ 220
Tribunals and Commissions03 Jun 1994Appeal allowed
New India Assurance Co. Ltd. Vs NEW GULMARG RESTAURANT
National Consumer Disputes Redressal Commission · 1995 2 CPJ 357 : 1995 2 CPR 131
Tribunals and Commissions03 Jun 1994Appeal dismissed
KARAM SINGH Vs State Bank of India
National Consumer Disputes Redressal Commission · 1994 2 CPC 474 : 1995 1 CPJ 59 : 1996 2 CLT 441