Tribunals and Commissions17 Jun 1994
SHRADDHANAND S.THAKUR Vs CHIEF EXECUTIVE, COX AND KINGS LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 92 : 1994 2 CPJ 113
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,262 of 1,397
Tribunals and Commissions17 Jun 1994
CHIRAYINKIL C.P.BHADRAKUMAR Vs S.MAHENDRAN
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 90 : 1994 1 CLT 295 : 1994 2 CPJ 112
Tribunals and Commissions16 Jun 1994Petition allowed
MUKTA KALYAN MANDAPAM Vs N. RADHAKRISHNA
National Consumer Disputes Redressal Commission · 1994 0 CTJ 95 : 1994 3 CPJ 54
Tribunals and Commissions15 Jun 1994Disposed Of
GIVE And TAKE PRODUCTS Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 2 CPJ 81
Tribunals and Commissions15 Jun 1994Appeal dismissed
Punjab National Bank Vs RATNA BANERJEE
National Consumer Disputes Redressal Commission · 1994 3 CPJ 491 : 1995 1 CPC 298 : 1995 1 CPR 206
Tribunals and Commissions15 Jun 1994
A.M. USMAN, GENERAL MERCHANT Vs DIRECTOR TAMIL NADU STATE RAFFLE
National Consumer Disputes Redressal Commission · 1995 2 CPC 348 : 1995 2 CPJ 197 : 1995 2 CPR 586
Tribunals and Commissions15 Jun 1994Appeal dismissed
HAKIM MAHAMMAD SELIM ASRAFI Vs Dilwar Hossain
National Consumer Disputes Redressal Commission · 1995 1 CLT 192
Tribunals and Commissions15 Jun 1994Complaint dismissed
SUBH LATA Vs CHRISTIAN MEDICAL COLLEGE
National Consumer Disputes Redressal Commission · 1994 2 CPR 691 : 1995 1 CPJ 365
Tribunals and Commissions15 Jun 1994
Goverdhan Dass Vs State Bank of India
National Consumer Disputes Redressal Commission · 1994 2 CPR 540 : 1995 1 CPJ 470
Tribunals and Commissions15 Jun 1994
SARAN MOTORS PVT. LTD. Vs M.SWAMIDAS
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 113 : 1994 2 CPJ 111 : 1995 2 CLT 425
Tribunals and Commissions14 Jun 1994Complaint allowed
SUDHA DEVI AGARWALLA Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 1994 3 CPJ 452 : 1995 1 CPR 197
Tribunals and Commissions14 Jun 1994Complaint allowed
V.K.AGARWALLA Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 1994 3 CPJ 455 : 1995 1 CPC 392 : 1995 1 CPR 273
Tribunals and Commissions14 Jun 1994Appeal dismissed
S. SADRUL HAQUE Vs INSPECTOR GENERAL OF REGISTRATION
National Consumer Disputes Redressal Commission · 1994 3 CPR 511 : 1995 1 CLT 504 : 1995 1 CPC 31 : 1995 1 CPJ 181
Tribunals and Commissions14 Jun 1994
Kamlesh Gupta Vs ECONOMIC TRANSPORT ORGANISATION-opposite party
National Consumer Disputes Redressal Commission · 1995 1 CPJ 386
Tribunals and Commissions14 Jun 1994
M. ADAM SAFIULLA Vs Roy George
National Consumer Disputes Redressal Commission · 1995 1 CPJ 410 : 1995 2 CLT 172
Tribunals and Commissions14 Jun 1994
BHARAT KUMAR AGARWAL Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 1994 3 CPJ 459 : 1995 1 CPR 195
Tribunals and Commissions13 Jun 1994Appeal dismissed
Divisional Controller, KSRTC Vs K.R.SRINIVASA
National Consumer Disputes Redressal Commission · 1994 2 CPC 340 : 1994 2 CPR 541 : 1995 1 CLT 37 : 1995 1 CPJ 423
Tribunals and Commissions13 Jun 1994Revision dismissed without cost
PALAIR CO-OPERATIVE SUGARS LTD Vs CH.KRISHNA MURTHY
National Consumer Disputes Redressal Commission · 1994 3 CPJ 431
Tribunals and Commissions13 Jun 1994Appeal allowed
KULVE GRAM SEVA SHAHAKARI SANGHA LTD. Vs MAHABALESHWAR RAMAKRISHNA BHAT
National Consumer Disputes Redressal Commission · 1994 2 CPR 545 : 1994 3 CPJ 500
Tribunals and Commissions09 Jun 1994Complaint dismissed
P. SAVITHRI Vs BRANCH MANAGER, UNITED INDIA INSURANCE CO.
National Consumer Disputes Redressal Commission · 1995 2 CPR 317 : 1995 3 CPJ 147