Tribunals and Commissions14 Jul 1994Appeal dismissed
Bajaj Auto Ltd. Vs A.V.K. NAIR
National Consumer Disputes Redressal Commission · 1995 1 CPJ 349
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,260 of 1,397
Tribunals and Commissions14 Jul 1994
B.N.VENKATESH MURTHY Vs BANGALORE DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 79 : 1994 2 CPC 442 : 1994 2 CTJ 770 : 1994 3 CPJ 96 : 1994 3 CPR 36 : 1995 1 CLT 1 : 1998 2 CPJ 8
Tribunals and Commissions14 Jul 1994
RUBY KAMBOJ Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 81 : 1994 3 CPJ 116
Tribunals and Commissions14 Jul 1994
STANDARD MOTOR PRODUCTS OF INDIA LTD. Vs M.MOHAN RAO
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 83
Tribunals and Commissions14 Jul 1994
STATE BANK OF INDIA. Vs FRENNIE FITTER
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 82 : 1994 3 CPJ 117
Tribunals and Commissions12 Jul 1994Appeal allowed
RABI GOBINDA GHOSH Vs Gita Sengupta
National Consumer Disputes Redressal Commission · 1994 3 CPJ 535 : 1995 1 CPR 801
Tribunals and Commissions12 Jul 1994Appeal allowed
West Bengal Housing Board Vs GOPI BHUSAN DEY And OTHERS
National Consumer Disputes Redressal Commission · 1994 3 CPJ 401 : 1995 2 CPR 133
Tribunals and Commissions11 Jul 1994Petition allowed
DELHI DEVELOPMENT AUTHORITY Vs K.N. GUPTA
National Consumer Disputes Redressal Commission · 1994 1 CPR 471 : 1994 3 CPJ 115
Tribunals and Commissions11 Jul 1994Petition allowed
M.S. And S. ENGINEERS Vs K.V. GIRI
National Consumer Disputes Redressal Commission · 1994 1 CPC 695 : 1994 1 CPR 856 : 1994 3 CPJ 114
Tribunals and Commissions11 Jul 1994
CHACKO ZACHARIAH Vs SIPANI AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 85 : 1994 3 CPJ 113
Tribunals and Commissions08 Jul 1994Appeal dismissed
KUMARI JAYA Vs NEYYATTINKARA PRIMARI CO-OPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD.
National Consumer Disputes Redressal Commission · 1995 2 CPJ 47
Tribunals and Commissions07 Jul 1994
GITANJALI ENTERPRISES Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1995 1 CLT 443
Tribunals and Commissions07 Jul 1994Appeal allowed
Subba Reddiar Vs MANAGING DIRECTOR, THIRUVALLUVAR TRANSPORT CORPN. LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPR 239 : 1995 1 CPC 74 : 1995 1 CPJ 320
Tribunals and Commissions06 Jul 1994Appeal dismissed
BRIJ MOHAN SHARMA, ASST. D.M., RAJASTHAN STATE ROAD TRANSPORT COMPANY Vs JAG MOHAN SHARMA
National Consumer Disputes Redressal Commission · 1995 1 CPJ 5
Tribunals and Commissions01 Jul 1994
G. Krishnamurthy Vs P. BALARAMAN
National Consumer Disputes Redressal Commission · 1995 1 CPJ 385 : 1995 2 CLT 170
Tribunals and Commissions01 Jul 1994
Rakesh Vaid Vs Air India Himalaya House
National Consumer Disputes Redressal Commission · 1995 1 CLT 400 : 1995 1 CPJ 55
Tribunals and Commissions30 Jun 1994Complaint allowed with costs
PRESIDENCY KID LEATHER LTD. Vs SINGAPORE AIRLINES LTD.
National Consumer Disputes Redressal Commission · 1995 1 CPJ 459 : 1995 2 CLT 102 : 1995 2 CPR 486
Tribunals and Commissions30 Jun 1994Complaint dismissed
SHAKUNTALA MANJUNATH Vs COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1994 2 CPR 544 : 1994 3 CPJ 530 : 1995 1 CLT 224
Tribunals and Commissions30 Jun 1994Appeal allowed
J. CHINNAPPA Vs BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 3 CPJ 466
Tribunals and Commissions30 Jun 1994
M Kanagavalli Vs Divisional Manager L I C Of India
National Consumer Disputes Redressal Commission · 1995 3 CPJ 496 : 1996 1 CLT 690 : 1996 1 CPR 97