Tribunals and Commissions27 Jul 1994
PRIYA CHOWDHURY Vs CREATIVE DEVELOPERS
National Consumer Disputes Redressal Commission · 1994 3 CPJ 120
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,258 of 1,397
Tribunals and Commissions27 Jul 1994Appeal allowed
I. GANAPATHY Vs REGIONAL PASSPORT OFFICER
National Consumer Disputes Redressal Commission · 1994 3 CPR 457 : 1995 1 CLT 505 : 1995 1 CPC 55 : 1995 1 CPJ 346
Tribunals and Commissions27 Jul 1994
SWATANTRA LAND AND FINANCE PVT. LTD. Vs COL.BASANT SINGH
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 60 : 1994 3 CPJ 125 : 1995 2 CLT 390
Tribunals and Commissions27 Jul 1994
SURESH NARAYAN LALL Vs BIHAR STATE FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 61 : 1994 2 CPC 179 : 1994 2 CPR 678 : 1994 3 CPJ 3 : 1995 1 CLT 143 : 1995 3 CTJ 899
Tribunals and Commissions26 Jul 1994Appeal dismissed
E. SADANANDAN Vs BUREAU OF INDIAN STANDARD
National Consumer Disputes Redressal Commission · 1994 2 CPC 189 : 1994 2 CPR 675 : 1994 3 CPJ 34 : 1995 1 CLT 106
Tribunals and Commissions26 Jul 1994Allowed
C.S. Menon Vs V.V. KANNIAH
National Consumer Disputes Redressal Commission · 1994 2 CPC 199 : 1994 2 CPR 704 : 1994 3 CPJ 8 : 1995 1 CLT 83
Tribunals and Commissions26 Jul 1994
LIFE INSURANCE CORPN.OF INDIA Vs CONSUMER EDUCATION AND RESEARCH SOCIETY
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 66 : 1994 2 CPC 197 : 1994 3 CPJ 32
Tribunals and Commissions26 Jul 1994
PUNJAB STATE ELECTRICITY BOARD Vs MOHINDER SINGH
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 63 : 1994 2 CPC 447 : 1994 2 CPR 660 : 1994 3 CPJ 16 : 1995 1 CLT 48
Tribunals and Commissions26 Jul 1994
DILBAGH RAI Vs HOUSING BOARD, HARYANA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 80 : 1994 1 CPR 430 : 1994 2 CPC 435 : 1994 3 CPJ 23 : 1994 3 CPR 31 : 1998 2 CPJ 23
Tribunals and Commissions26 Jul 1994
JAYPEE BROTHERS MEDICAL PUBLISHERS (P) LTD. Vs BANK OF INDIA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 68 : 1994 2 CPC 170 : 1994 2 CPR 683 : 1994 3 CPJ 77 : 1995 1 CLT 96
Tribunals and Commissions26 Jul 1994
MAN MOHAN SHARMA Vs GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 65 : 1994 2 CPC 397 : 1994 2 CPR 646 : 1994 3 CPJ 30 : 1995 1 CLT 154
Tribunals and Commissions26 Jul 1994
CHIEF GENERAL MANAGER, MAHANAGAR TELEPHONE NIGAM LTD. Vs SURESH BHARGAV
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 64 : 1994 2 CPC 167 : 1994 2 CPR 680 : 1994 3 CPJ 28 : 1995 1 CLT 586 : 1995 1 CPJ 61
Tribunals and Commissions26 Jul 1994
TAHA LEATHER PRODUCTS Vs AIR INDIA CARGO OFFICE, MADRAS
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 62 : 1994 2 CPC 190 : 1994 2 CPR 677 : 1994 3 CPJ 103 : 1995 1 CLT 89
Tribunals and Commissions26 Jul 1994
K.M.THOMAS Vs MANAGING DIRECTOR, HINDUSTAN CIBA-GEIGY LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 67 : 1994 2 CPC 168 : 1994 2 CPR 681 : 1994 3 CPJ 36 : 1995 1 CLT 101
Tribunals and Commissions25 Jul 1994Appeal allowed
OFFICERS CO. OPERATIVE HOUSING SOCIETY LTD. Vs K.V. RAMANI
National Consumer Disputes Redressal Commission · 1994 2 CPC 184 : 1994 2 CPR 689 : 1994 3 CPJ 21 : 1995 1 CLT 137
Tribunals and Commissions25 Jul 1994Appeal dismissed
BASAVARAJ SOMAPPA PAVADI Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1994 2 CPC 427 : 1994 2 CPR 662 : 1994 3 CPJ 38 : 1995 1 CLT 127
Tribunals and Commissions25 Jul 1994Complaint Petition dismissed
JASWINDER KAUR Vs DEEPAK NIRULA
National Consumer Disputes Redressal Commission · 1994 2 CPC 421 : 1994 2 CPR 651 : 1994 3 CPJ 60 : 1995 1 CLT 133
Tribunals and Commissions25 Jul 1994Order Set Aside
ADMINISTRATOR, CIDCO Vs SHAIKH MOHAMMED MUSTAQ AHMED
National Consumer Disputes Redressal Commission · 1994 2 CPC 430 : 1994 2 CPR 644 : 1994 3 CPJ 41
Tribunals and Commissions25 Jul 1994
UNION OF INDIA Vs JUSTICE RAM
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 69 : 1994 2 CPC 195 : 1994 2 CPR 711 : 1994 3 CPJ 56
Tribunals and Commissions25 Jul 1994
DISTRICT MANAGER, PATNA TELEPHONES Vs VINAY KUMAR SINHA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 70 : 1994 2 CPC 426 : 1994 3 CPJ 11