Tribunals and Commissions03 Aug 1994Appeal dismissed
PREM LATA Vs MUNICIPAL COMMITTEE, BATHINDA
National Consumer Disputes Redressal Commission · 1994 3 CPR 520 : 1995 1 CLT 51
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,257 of 1,397
Tribunals and Commissions03 Aug 1994Appeal dismissed
DIRECTOR OF ADMISSIONS Vs RADHA NARAYANAN M.B.B.S.
National Consumer Disputes Redressal Commission · 1995 1 CLT 611 : 1995 1 CPC 235 : 1995 1 CPJ 247 : 1995 1 CPR 152
Tribunals and Commissions03 Aug 1994Application allowed
N.K.NAIR Vs CHAITHANYA BUILDERS AND LEASING PVT. LTD.
National Consumer Disputes Redressal Commission · 1995 1 CPJ 369 : 1995 2 CLT 138
Tribunals and Commissions03 Aug 1994
INDIAN MEDICAL ASSOCIATION HOUSING SOCIETY LTD. Vs RUSTUMJI DEVELOPMENTS
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 169 : 1994 2 CTJ 130 : 1994 3 CPJ 130
Tribunals and Commissions02 Aug 1994Complaint dismissed
ANJANA KHANDELWAL Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1995 3 CPR 456 : 1996 1 CPJ 86
Tribunals and Commissions02 Aug 1994
DISTRICT ENGINEER, TELECOM, CHAPRA, BIHAR Vs RAGHO JEE RAJENDRA SAROBAR
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 172 : 1994 2 CPC 353 : 1994 2 CPR 599 : 1995 1 CLT 592 : 1995 1 CPJ 62
Tribunals and Commissions02 Aug 1994
KUNJESHWARI DEVI NAUTIYAL Vs UNITED INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 171 : 1994 3 CPJ 129 : 1995 1 CPR 439 : 1995 2 CLT 392
Tribunals and Commissions01 Aug 1994Allowed
JAISONS JEWEL EXPORTS Vs National Insurance Company Ltd
National Consumer Disputes Redressal Commission · 1994 2 CPC 374 : 1994 3 CPJ 89 : 1994 3 CPR 50 : 1995 1 CLT 156
Tribunals and Commissions01 Aug 1994Complaint dismissed
UNITED CABLE SYSTEM OF INDIA Vs SHEE DEVI VIDEO CORPORATION
National Consumer Disputes Redressal Commission · 1995 1 CPJ 474 : 1995 2 CLT 213
Tribunals and Commissions01 Aug 1994Appeal dismissed
S.V. SAMPATH KUMAR Vs RAMPAL ATTAL
National Consumer Disputes Redressal Commission · 1995 2 CPJ 153
Tribunals and Commissions01 Aug 1994Appeal allowed
SECRETARY, BOARD OF INTERMEDIATE EDUCATION Vs M. SURESH
National Consumer Disputes Redressal Commission · 1995 2 CPJ 167
Tribunals and Commissions01 Aug 1994
S.JAISONS JEWEL EXPORTS Vs NATIONAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 173
Tribunals and Commissions29 Jul 1994Appeal dismissed
New India Assurance Co. Vs TANDON EMPORIUM
National Consumer Disputes Redressal Commission · 1995 3 CPJ 145 : 1995 3 CPR 315 : 1996 1 CLT 407
Tribunals and Commissions29 Jul 1994Complaint allowed with costs
SHANMUGAM CHEMICAL INDUSTRIES Vs TELE COMMUNICATION DEPARTMENT
National Consumer Disputes Redressal Commission · 1994 3 CPR 244 : 1995 1 CPC 76 : 1995 1 CPJ 302
Tribunals and Commissions29 Jul 1994
ANIL SONDHI Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 1 CLT 403
Tribunals and Commissions28 Jul 1994
KANAIYAPRASAD G. MISHRA Vs TANUMATI G. SHAH
National Consumer Disputes Redressal Commission · 1994 3 CPR 257 : 1995 1 CPC 84 : 1995 2 CPJ 159
Tribunals and Commissions28 Jul 1994Appeal allowed
EMCEE COURIERS (P) LTD. Vs MANAGING PARTNER, GEO MOTORS
National Consumer Disputes Redressal Commission · 1994 3 CPR 458 : 1995 1 CLT 600 : 1995 1 CPJ 238
Tribunals and Commissions28 Jul 1994
PARESH NATH BAKSI Vs CALCUTTA MUNICIPAL CORPORATION
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 59 : 1994 3 CPR 111 : 1995 1 CPC 41
Tribunals and Commissions28 Jul 1994
SUPREME PAPER MILLS LTD. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 174 : 1994 3 CPJ 122
Tribunals and Commissions28 Jul 1994
HOYSALA BUILDING DEVELOPMENT CO. LTD. Vs LAKSHMI VAIDYANATHAN
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 175 : 1994 3 CPJ 123