Tribunals and Commissions25 Jul 1994
M.P.OXIDE BATTERIES PVT. LTD. Vs M.P.ELECTRICITY BOARD, THROUGH: CHIEF ENGINEER, GWALIOR
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 71 : 1994 2 CPC 432 : 1994 2 CPR 653 : 1994 3 CPJ 44
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,259 of 1,397
Tribunals and Commissions25 Jul 1994
PRAKASH INDUSTRIES Vs U.P.FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 72 : 1994 2 CPC 423 : 1994 3 CPJ 58 : 1995 1 CLT 77
Tribunals and Commissions25 Jul 1994
GARDEN SILK MILLS LTD Vs AMERICAN EXPRESS BANK LTD
National Consumer Disputes Redressal Commission · 1994 2 CPC 425 : 1994 2 CPR 603 : 1994 3 CPJ 76 : 1995 1 CLT 72
Tribunals and Commissions23 Jul 1994Complaint allowed
DIRECTOR OF PANCHAYAT AND RURAL DEVELOPMENT Vs BLUE HILLS ENGINEERING PVT. LTD.
National Consumer Disputes Redressal Commission · 1995 1 CPJ 436
Tribunals and Commissions23 Jul 1994
Union of India Vs PURANMAL RURUNA NAND
National Consumer Disputes Redressal Commission · 1995 2 CPJ 340
Tribunals and Commissions21 Jul 1994Appeals allowed
SYNDICATE BANK And OTHERS-s Vs BORROWERS
National Consumer Disputes Redressal Commission · 1994 2 CPC 630 : 1994 3 CPJ 425 : 1994 3 CPR 161 : 1995 1 CLT 290
Tribunals and Commissions20 Jul 1994
KEDAR NATH MISRA Vs U.O.I.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 73 : 1994 3 CPJ 119
Tribunals and Commissions19 Jul 1994Appeal dismissed
Somasundara Vs Mysore Urban Development Authority
National Consumer Disputes Redressal Commission · 1994 2 CPC 414 : 1994 2 CPR 658 : 1994 3 CPJ 19 : 1995 1 CLT 15
Tribunals and Commissions19 Jul 1994Complaint dismissed
T.HAREENDRAN NAIR Vs P.ASHOKAN
National Consumer Disputes Redressal Commission · 1995 1 CPJ 220
Tribunals and Commissions19 Jul 1994Complaint dismissed
P.M.NOUSHAD And ANOTHER-s Vs UNIVERSITY OF KERALA And OTHERS
National Consumer Disputes Redressal Commission · 1995 2 CPJ 334 : 1995 3 CPR 13
Tribunals and Commissions19 Jul 1994
MANAGER, SOUTHERN REGION, AIR INDIA, MADRAS Vs V.KRISHNASWAMY
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 77 : 1994 2 CPC 171 : 1994 2 CPR 684 : 1994 3 CPJ 79 : 1995 1 CLT 39
Tribunals and Commissions19 Jul 1994
MIRO DEVI Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 76 : 1994 2 CPC 416 : 1994 2 CPR 648 : 1994 3 CPJ 70 : 1995 1 CLT 32
Tribunals and Commissions19 Jul 1994
POSTMASTER GENERAL, TAMIL NADU Vs CALVIN JACOB
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 78 : 1994 2 CPC 192 : 1994 2 CPR 707 : 1994 3 CPJ 85
Tribunals and Commissions19 Jul 1994
LIFE INSURANCE CORPORATION OF INDIA Vs CONSUMER EDUCATION AND RESEARCH SOCIETY
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 75 : 1994 2 CPC 439 : 1994 2 CPR 655 : 1994 3 CPJ 65
Tribunals and Commissions19 Jul 1994
UNION OF INDIA Vs DHANJIBHAI K.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 74 : 1994 2 CPR 664 : 1995 1 CLT 583 : 1995 1 CPJ 58 : 1995 3 CTJ 36
Tribunals and Commissions18 Jul 1994
GOSWAMY Vs S.A. SHARIFF REHAMAN
National Consumer Disputes Redressal Commission · 1995 1 CPJ 362 : 1995 2 CLT 125
Tribunals and Commissions18 Jul 1994Appeal allowed
D.E. (C.F.) CALCUTTA TELEPHONE Vs MANIKANA GUPTA BHAYA
National Consumer Disputes Redressal Commission · 1994 3 CPJ 527 : 1995 1 CLT 219 : 1995 2 CPR 428
Tribunals and Commissions14 Jul 1994
G. ALPHIN Vs Joint Chief Controller of Imports and Exports
National Consumer Disputes Redressal Commission · 1995 1 CLT 438
Tribunals and Commissions14 Jul 1994Appeal dismissed
MANAGER SUPREME MOTORS Vs K. SHANTARAM SHANBHOGUE
National Consumer Disputes Redressal Commission · 1995 2 CPJ 129
Tribunals and Commissions14 Jul 1994
NARESH KUMAR SHANTILAL RADIA Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 3 CPR 343 : 1995 2 CPJ 140