Tribunals and Commissions16 Aug 1994Complaint dismissed
MENAKA TRAVELS PVT. LTD. Vs DEPUTY GENERAL MANAGER, S.B.I.
National Consumer Disputes Redressal Commission · 1996 1 CPJ 126 : 1996 2 CPC 376
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,256 of 1,397
Tribunals and Commissions16 Aug 1994Appeal dismissed
CESC Ltd. Vs RAM PRASAD DAS
National Consumer Disputes Redressal Commission · 1994 3 CPJ 355
Tribunals and Commissions12 Aug 1994Appeal allowed
LIFE INSURANCE CORP. OF INDIA Vs PITAPURI @ PURSHOTTAM PURI GOSWAMI
National Consumer Disputes Redressal Commission · 1995 3 CPJ 556 : 1996 1 CLT 517 : 1996 1 CPC 244 : 1996 1 CPR 19
Tribunals and Commissions12 Aug 1994
KRISHNA OIL CAKE INDUSTRIES Vs RAJGURU TRANSPORT
National Consumer Disputes Redressal Commission · 1995 1 CLT 581 : 1995 1 CPJ 228
Tribunals and Commissions11 Aug 1994
K.K. AGARWAL Vs BLUE WATER POOL SYSTEM PVT. LTD
National Consumer Disputes Redressal Commission · 1995 3 CPJ 107 : 1995 3 CPR 268 : 1996 1 CLT 370
Tribunals and Commissions11 Aug 1994
DY. HOUSING COMMISSIONER, RAJASTHAN HOUSING BOARD Vs VIJAY NARAIN SAXENA
National Consumer Disputes Redressal Commission · 1995 2 CPC 407 : 1995 2 CPJ 346 : 1996 1 CLT 195
Tribunals and Commissions10 Aug 1994
NAND RAO SOORVE And ANOTHER-s Vs State Bank of India
National Consumer Disputes Redressal Commission · 1995 2 CPC 288 : 1995 2 CPJ 344
Tribunals and Commissions09 Aug 1994Appeal allowed
UNITED INDIA INSURANCE CO.LTD Vs VIRENDRA KUMAR PRAKASH RAJ MODI
National Consumer Disputes Redressal Commission · 1996 1 CLT 555 : 1996 1 CPJ 80 : 1996 1 CPR 11
Tribunals and Commissions08 Aug 1994Complaint disposed of
MODERN SYNTEX Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 3 CPR 437 : 1996 1 CLT 190 : 1996 1 CPJ 94
Tribunals and Commissions08 Aug 1994Appeal allowed subject to cost
IDEAL JAWA (INDIA) LTD. Vs C.K. KUNHIKANNAN NAMBIAR
National Consumer Disputes Redressal Commission · 1995 1 CLT 433 : 1995 1 CPJ 114
Tribunals and Commissions08 Aug 1994Ordered accordingly
JUNIOR TELECOM OFFICER Vs JULIA DAVID
National Consumer Disputes Redressal Commission · 1995 2 CPJ 13 : 1995 2 CPR 631
Tribunals and Commissions05 Aug 1994Appeal allowed
VASUNDHARA Vs RAM SINGH KACHHAVAHA
National Consumer Disputes Redressal Commission · 1996 1 CPJ 83 : 1996 1 CPR 638 : 1996 2 CLT 251
Tribunals and Commissions05 Aug 1994Revision petition allowed
ASSISTANT ENGINEER, M.P.E.B. Vs BRAJENDRA KUMAR GUPTA
National Consumer Disputes Redressal Commission · 1995 1 CPR 159 : 1995 2 CPJ 360
Tribunals and Commissions05 Aug 1994Case remitted back
POST MASTER, KUMARAKOM POST OFFICE Vs P.R. AYYAPPAN PILLAI
National Consumer Disputes Redressal Commission · 1995 1 CLT 410 : 1995 1 CPJ 104
Tribunals and Commissions05 Aug 1994Appeal allowed
Union of India Vs SINDHU PRINTING PRESS
National Consumer Disputes Redressal Commission · 1995 1 CPR 351 : 1995 2 CPJ 188
Tribunals and Commissions04 Aug 1994Petition allowed
Premier Automobiles Ltd. Vs HIRALAL JAIRAM THACKER
National Consumer Disputes Redressal Commission · 1994 2 CPC 698 : 1994 3 CPJ 131 : 1994 3 CPR 651 : 1995 1 CLT 166
Tribunals and Commissions04 Aug 1994Partly Allowed
ORISSA NURSING HOME Vs ANUREKHA SAHOO
National Consumer Disputes Redressal Commission · 1994 3 CPJ 72 : 1995 1 CPC 270 : 1995 1 CPR 494
Tribunals and Commissions04 Aug 1994
LAL CHAND Vs CHIEF MANAGER, PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 167 : 1994 2 CPC 372 : 1994 3 CPJ 101 : 1995 1 CLT 122 : 1995 1 CLT 152 : 1995 1 CPJ 68 : 1995 1 CPR 436
Tribunals and Commissions04 Aug 1994
NEW INDIA ASSURANCE CO. LTD. Vs S.K.PRUTHI
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 168 : 1994 3 CPJ 5 : 1994 3 CPR 105 : 1995 1 CPC 44
Tribunals and Commissions03 Aug 1994Order accordingly
GURBAKSHRAI Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1995 1 CPC 391 : 1995 1 CPR 249 : 1995 2 CPJ 108