Tribunals and Commissions16 Sept 1994
PRABHAT NALINI DEVI Vs RASHMI TRAVELS
National Consumer Disputes Redressal Commission · 1995 2 CPC 485 : 1995 3 CPR 28
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,254 of 1,397
Tribunals and Commissions12 Sept 1994Appeal dismissed
WEST BENGAL STATE ELECTRICITY BOARD Vs TEXDYE
National Consumer Disputes Redressal Commission · 1995 2 CPJ 165
Tribunals and Commissions12 Sept 1994Appeal dismissed
New India Assurance Company Ltd. Vs BUILTWELL INDIA (P) LTD.
National Consumer Disputes Redressal Commission · 1995 1 CPJ 382 : 1995 2 CLT 151
Tribunals and Commissions09 Sept 1994Appeal dismissed
AVAS COMMISSIONER, U.P. AVAS And VIKAS PARISHAD, LUCKNOW Vs Ashok Kumar Garg
National Consumer Disputes Redressal Commission · 1995 1 CLT 629 : 1995 1 CPJ 268
Tribunals and Commissions09 Sept 1994
MANAGER, SKYPAK AGENCY Vs K.K. KARUNAKARAN PILLAI
National Consumer Disputes Redressal Commission · 1995 1 CLT 417 : 1995 1 CPJ 106
Tribunals and Commissions09 Sept 1994
BRIJ MOHAN KHER Vs N.H.BANKA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 164 : 1994 2 CPC 380 : 1994 3 CPJ 140 : 1994 3 CPR 97 : 1995 1 CPJ 99
Tribunals and Commissions08 Sept 1994Dismissed
LILLY CHAOYIN Vs CHAIRMAN And MANAGING DIRECTOR, TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
National Consumer Disputes Redressal Commission · 1995 2 CPJ 209
Tribunals and Commissions07 Sept 1994Appeal partly allowed
Rajasthan Housing Board Vs HARBANS SINGH
National Consumer Disputes Redressal Commission · 1995 2 CPJ 138
Tribunals and Commissions07 Sept 1994Appeals dismissed
K.M. SINGH Vs Unit Trust of India
National Consumer Disputes Redressal Commission · 1995 1 CLT 603 : 1995 1 CPJ 236
Tribunals and Commissions06 Sept 1994
Devendra Kumar Pandey Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1995 2 CPJ 24
Tribunals and Commissions06 Sept 1994
SHYAMPYARI Vs United India Insurance Co. Ltd
National Consumer Disputes Redressal Commission · 1995 2 CPJ 302 : 1995 2 CPR 331
Tribunals and Commissions06 Sept 1994
BALDEVBHAI M. PATEL Vs MAHESANA AGRO AUTO MACHINERY
National Consumer Disputes Redressal Commission · 1994 3 CPR 253 : 1995 1 CPJ 432 : 1995 2 CLT 208
Tribunals and Commissions03 Sept 1994Appeal dismissed
SUB-POST MASTER, DODA Vs OM PARKASH THAKUR
National Consumer Disputes Redressal Commission · 1995 1 CLT 632 : 1995 1 CPC 512 : 1995 1 CPJ 291
Tribunals and Commissions02 Sept 1994Appeal dismirssed
DIVISIONAL MANAGER, UNITED IDIA INSURANCE CO. LTD. Vs GUNASEGARAN
National Consumer Disputes Redressal Commission · 1995 2 CPJ 104 : 1995 2 CPR 580
Tribunals and Commissions02 Sept 1994Appeal allowed
COMMISSIONER, KOZHIKODE CORPORATION Vs SETHUNATHAN P. POOLAKKOTTAMMAL HOUSE
National Consumer Disputes Redressal Commission · 1995 1 CLT 421 : 1995 1 CPJ 110
Tribunals and Commissions02 Sept 1994
M.M. COURIER SERVICE-O.P. Vs MITHILESH BANSAL
National Consumer Disputes Redressal Commission · 1995 1 CLT 488 : 1995 1 CPJ 166
Tribunals and Commissions02 Sept 1994
SWARNA BHUSAN SAHU Vs ST. PAUL'S ENGLISH MEDIUM SCHOOL
National Consumer Disputes Redressal Commission · 1995 2 CPC 452 : 1995 2 CPJ 30 : 1995 2 CPR 626
Tribunals and Commissions02 Sept 1994Appeal allowed
KIRIT RAMNIKLAL PAREKH Vs BANK OF BARODA
National Consumer Disputes Redressal Commission · 1995 2 CPJ 350
Tribunals and Commissions01 Sept 1994
GILT PACK LIMITED Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1994 2 CPC 477 : 1994 3 CPR 335 : 1995 1 CPJ 271
Tribunals and Commissions01 Sept 1994Appeal partly allowed
JAGMOHAN LAL AGGARWAL Vs CHAIRMAN, UNIT TRUST OF INDIA
National Consumer Disputes Redressal Commission · 1995 1 CLT 525 : 1995 1 CPJ 310 : 1995 1 CPR 480