RAMESH PRASAD Vs ASSISTANT ENGINEER M.P.E.B.
National Consumer Disputes Redressal Commission · 1994 3 CPR 604 : 1995 1 CPC 132 : 1995 1 CPJ 488 : 1995 2 CLT 231
COURT ARCHIVE
27,934 judgments · page 1,252 of 1,397
National Consumer Disputes Redressal Commission · 1994 3 CPR 604 : 1995 1 CPC 132 : 1995 1 CPJ 488 : 1995 2 CLT 231
National Consumer Disputes Redressal Commission · 1995 2 CPJ 102 : 1995 2 CPR 632
National Consumer Disputes Redressal Commission · 1995 2 CPJ 184
National Consumer Disputes Redressal Commission · 1995 1 CPR 60 : 1995 2 CPJ 204
National Consumer Disputes Redressal Commission · 1995 2 CPJ 27
National Consumer Disputes Redressal Commission · 1996 1 CPJ 132 : 1996 1 CPR 468
National Consumer Disputes Redressal Commission · 1995 1 CLT 570 : 1995 1 CPJ 202
National Consumer Disputes Redressal Commission · 1995 1 CPC 302 : 1995 1 CPR 192 : 1995 2 CPJ 39
National Consumer Disputes Redressal Commission · 1995 2 CPC 478 : 1995 3 CPR 22
National Consumer Disputes Redressal Commission · 1995 1 CLT 481 : 1995 1 CPC 189 : 1995 1 CPR 106
National Consumer Disputes Redressal Commission · 1994 2 CPC 569 : 1994 3 CPJ 172 : 1994 3 CPR 383 : 1995 1 CLT 217
National Consumer Disputes Redressal Commission · 1995 2 CPJ 146 : 1995 2 CPR 587
National Consumer Disputes Redressal Commission · 1995 1 CLT 561 : 1995 1 CPJ 206
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 146 : 1994 2 CPC 578 : 1994 3 CPJ 182 : 1994 3 CPR 391 : 1995 1 CLT 236
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 158 : 1994 2 CPC 572 : 1994 3 CPJ 180 : 1994 3 CPR 385 : 1995 1 CLT 222 : 1995 3 CTJ 313
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 159 : 1994 2 CPC 568 : 1994 2 CTJ 1049 : 1994 3 CPR 381 : 1995 1 CLT 213 : 1998 2 CPJ 16
National Consumer Disputes Redressal Commission · 1995 1 CPR 120 : 1995 2 CPJ 233
National Consumer Disputes Redressal Commission · 1995 1 CLT 487 : 1995 1 CPJ 182
National Consumer Disputes Redressal Commission · 1995 2 CPC 375 : 1995 2 CPJ 307 : 1995 2 CPR 672
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 160 : 1994 3 CPJ 169 : 1995 1 CLT 176