Tribunals and Commissions21 Oct 1994Appeal allowed
EXECUTIVE ENGINEER P.W.D., SURATGARH Vs GOPAL DAS
National Consumer Disputes Redressal Commission · 1995 1 CPC 232 : 1995 1 CPR 20 : 1997 2 CPJ 411
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,250 of 1,397
Tribunals and Commissions21 Oct 1994
LAXMI AGRICULTURE SEED STORE Vs DHOOP SINGH
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 52 : 1994 1 CPJ 184 : 1994 1 CPR 375 : 1995 1 CLT 557 : 1995 1 CPC 519 : 1995 1 CPJ 45 : 1995 3 CTJ 209
Tribunals and Commissions20 Oct 1994Appeal allowed
INDIAN OVERSEAS BANK Vs A. HAMID GANY
National Consumer Disputes Redressal Commission · 1995 1 CLT 414 : 1995 1 CPJ 105
Tribunals and Commissions20 Oct 1994Appeal dismissed
CANARA BANK Vs S. BAVASHA
National Consumer Disputes Redressal Commission · 1995 1 CLT 434 : 1995 1 CPJ 125
Tribunals and Commissions20 Oct 1994Appeal allowed
VISHAL GOODS TRANSPORT COMPANY Vs INTER UNIVERSITY PRESS (P) LIMITED
National Consumer Disputes Redressal Commission · 1995 1 CPC 244 : 1995 1 CPR 115 : 1995 2 CPJ 163
Tribunals and Commissions20 Oct 1994Complaint dismissed
BANARASI KRUPA STEEL INDUSTRIES Vs Gujarat Industrial Development Corporation
National Consumer Disputes Redressal Commission · 1995 1 CPR 543 : 1996 1 CPJ 184
Tribunals and Commissions20 Oct 1994
P.THIAGARAJAN Vs INDIA OVERSEA BANK
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 53 : 1995 1 CLT 543 : 1995 1 CPJ 40
Tribunals and Commissions20 Oct 1994
GENERAL MANAGER TELECOMMUNICATIONS Vs NEEDLE INDUSTRIES (INDIA) LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 54 : 1995 1 CLT 621 : 1995 1 CPJ 71
Tribunals and Commissions19 Oct 1994
LAXMI VILAS BANK LTD. Vs P.R.KRISHNAN
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 56 : 1995 1 CLT 551 : 1995 1 CPJ 43
Tribunals and Commissions19 Oct 1994
SITHA VEDANAYAGAM Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 55 : 1995 1 CLT 545 : 1995 1 CPJ 41
Tribunals and Commissions18 Oct 1994Allowed
GUPTA TEXTILE MILLS Vs CHAIRMAN, UNITED INDIA INSURANCE CO. LTD
National Consumer Disputes Redressal Commission · 1994 2 CPC 329 : 1995 1 CLT 343 : 1995 1 CPJ 28
Tribunals and Commissions18 Oct 1994Complaint dismissed
ROHINI DEVI Vs H.S.CHUDAWAT
National Consumer Disputes Redressal Commission · 1994 3 CPR 621 : 1995 1 CLT 526 : 1995 1 CPJ 334
Tribunals and Commissions18 Oct 1994
C.N.RAMAKRISHNA PILLAY Vs OOMEN KOCHUMMEN
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 142 : 1995 1 CPJ 132
Tribunals and Commissions18 Oct 1994
SANTOSH KUNDAN SINGH RAWAT Vs HARSHAL BHANUDASRAO MAHALE
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 57 : 1994 3 CPJ 175 : 1995 1 CLT 18 : 1995 1 CPR 211
Tribunals and Commissions17 Oct 1994Appeal allowed
New India Assurance Co. Ltd. Vs ST. FRANCIS XAVIER FISHERIES
National Consumer Disputes Redressal Commission · 1995 1 CLT 337 : 1995 1 CPJ 29
Tribunals and Commissions17 Oct 1994Appeal allowed
SUPERINTENDENT OF TELEGRAPHS Vs M. BASAVARAJU
National Consumer Disputes Redressal Commission · 1995 1 CPR 186 : 1995 2 CPJ 85
Tribunals and Commissions17 Oct 1994
B.S.BINDRA Vs SECRETARY, UNION OF INDIA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 148 : 1995 1 CPJ 131 : 1995 2 CLT 62
Tribunals and Commissions17 Oct 1994
NEW INDIA ASSURANCE CO. LTD. Vs FRANCIS XAVIER FISHERIES
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 149
Tribunals and Commissions14 Oct 1994
PRIYADARSHAN SHEEL Vs SECRETARY, RAJASTHAN HOUSING BOARD
National Consumer Disputes Redressal Commission · 1995 1 CPC 251 : 1995 1 CPR 61 : 1995 2 CPJ 277
Tribunals and Commissions14 Oct 1994Appeal dismissed
ANIL KUMAR Vs VIPRO G.E. MEDICAL SYSTEM LTD.
National Consumer Disputes Redressal Commission · 1995 2 CPC 307 : 1995 2 CPJ 300