Tribunals and Commissions09 Nov 1994Appeal allowed
RAMKRISHNA SANTU SONAWANE Vs VISHWANATH NARAYAN NAGWEKAR
National Consumer Disputes Redressal Commission · 1995 3 CPJ 217 : 1996 1 CLT 535 : 1996 1 CPR 45
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,249 of 1,397
Tribunals and Commissions09 Nov 1994
BHARAT MOTOR Vs USHA RANI SAMAL
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 47 : 1995 1 CLT 460 : 1995 1 CPJ 33
Tribunals and Commissions09 Nov 1994
RAM AGENCY Vs ASHOK CHANDMAL BORA
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 48 : 1995 1 CLT 480 : 1995 1 CPJ 36
Tribunals and Commissions08 Nov 1994Petition dismissed
POONAM VERMA Vs ASHWIN PATEL
National Consumer Disputes Redressal Commission · 1995 1 CLT 347 : 1995 1 CPC 154 : 1995 1 CPJ 11 : 1995 1 CPR 276
Tribunals and Commissions08 Nov 1994Dismissed
K.M. PONNAPPAN Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1995 1 CLT 363 : 1995 1 CLT 368 : 1995 1 CPC 1 : 1995 1 CPJ 7 : 1995 1 CPR 269
Tribunals and Commissions08 Nov 1994Appeal allowed
A. SHAMSUDDIN Vs ASSISTANT EXECUTIVE ENGINEER, KERALA WATER AUTHORITY
National Consumer Disputes Redressal Commission · 1995 1 CLT 440 : 1995 1 CPJ 117
Tribunals and Commissions08 Nov 1994
HEMANT G. LAKHANI Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1994 3 CPR 629 : 1995 1 CLT 538 : 1995 1 CPJ 344
Tribunals and Commissions08 Nov 1994
GANESH N.PUNDKAR Vs SUDHAKAR PUNDLIKRAO LOMTE
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 49 : 1995 1 CLT 328 : 1995 1 CPJ 27
Tribunals and Commissions07 Nov 1994Revision Petition allowed
Branch Manager, LIC of India Vs ZAREENA SULAIMAN
National Consumer Disputes Redressal Commission · 1995 1 CLT 375 : 1995 1 CPC 172 : 1995 1 CPJ 4 : 1995 1 CPR 227
Tribunals and Commissions07 Nov 1994
USHA RECTIFIER CORPORATION (I) LTD. Vs R.KRISHNASWAMY
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 50 : 1995 1 CPJ 121 : 1995 2 CLT 63
Tribunals and Commissions07 Nov 1994
VIJAY JUNEJA Vs UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 51 : 1995 1 CLT 379 : 1995 1 CPC 320 : 1995 1 CPJ 6 : 1995 1 CPR 209
Tribunals and Commissions31 Oct 1994Appeal dismissed
ELECTRICITY BOARD Vs KISANRAO RAMBHAUJU PULATE
National Consumer Disputes Redressal Commission · 1995 2 CPJ 224
Tribunals and Commissions29 Oct 1994
N.V. SUBRAMANYAM Vs U.B. AIR (P) LTD
National Consumer Disputes Redressal Commission · 1995 1 CPR 183 : 1995 2 CPJ 297
Tribunals and Commissions29 Oct 1994
GOWRAMMA Vs Bangalore Development Authority
National Consumer Disputes Redressal Commission · 1995 1 CPR 181 : 1995 2 CPJ 32
Tribunals and Commissions29 Oct 1994
HOMAI C.P. RANA Vs Mahanagar Telephone Nigam Ltd.
National Consumer Disputes Redressal Commission · 1995 1 CPC 290 : 1995 1 CPR 7 : 1995 2 CPJ 76
Tribunals and Commissions28 Oct 1994Appeal partly allowed
PVT. LTD. Vs CHANDRAKANT T. SHARMA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 132 : 1995 3 CPR 335 : 1996 1 CLT 434
Tribunals and Commissions26 Oct 1994
ONKAR SHANKARRAO SHINDE Vs FATEHPURIA CONSTRUCTIONS
National Consumer Disputes Redressal Commission · 1995 2 CPJ 376 : 1995 3 CPR 143
Tribunals and Commissions25 Oct 1994
R.B. PADHYA Vs KABIR AUTOMOBILES
National Consumer Disputes Redressal Commission · 1995 2 CPJ 169
Tribunals and Commissions24 Oct 1994Appeal dismissed
INDUSTRIAL ELECTRONICS CORP. Vs HONGKONG BANK
National Consumer Disputes Redressal Commission · 1994 3 CPR 546 : 1995 1 CPC 123 : 1995 2 CPJ 292
Tribunals and Commissions23 Oct 1994Appeals dismissed
N. ANAND RAO Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1995 2 CPJ 126