Tribunals and Commissions30 Nov 1994
PREM G's. INTERNATIONAL Vs Central Bank of India
National Consumer Disputes Redressal Commission · 1995 2 CPJ 222
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,934 judgments · page 1,247 of 1,397
Tribunals and Commissions30 Nov 1994
DHULIA GAS AGENCY Vs ANANDA ONKAR PATIL
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 40 : 1995 1 CLT 609 : 1995 1 CPJ 67 : 1995 2 CPR 209
Tribunals and Commissions29 Nov 1994Complaint allowed with costs
WG. CDR.ANIL ROY Vs CHAIRMAN, BANGALORE DEVT. AUTHORITY
National Consumer Disputes Redressal Commission · 1995 1 CPJ 413 : 1995 1 CPR 299
Tribunals and Commissions29 Nov 1994Appeal dismissed
MADNANAND SARKAR Vs S.Mukherjee
National Consumer Disputes Redressal Commission · 1995 3 CPJ 355
Tribunals and Commissions29 Nov 1994
JATTI MOTORS (P) LTD. Vs UNITED INDIAN INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1995 1 CPJ 393 : 1995 1 CPR 304 : 1995 2 CLT 180
Tribunals and Commissions29 Nov 1994
INDIAN OIL CORPORATION LTD. Vs T.J.JOHN
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 43 : 1995 1 CLT 475 : 1995 1 CPJ 35
Tribunals and Commissions29 Nov 1994
ASSTT.ACCOUNTS OFFICER, GT/M.E.D.C./CENTRAL Vs M.R.MURALI
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 41 : 1995 1 CPJ 39
Tribunals and Commissions29 Nov 1994
HANS RAJ ANAND Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 42 : 1994 2 CPC 367 : 1994 2 CPR 638 : 1995 1 CLT 322 : 1995 1 CPJ 26
Tribunals and Commissions28 Nov 1994Appeal No. 168/93 allowed
AUTO LINES, JALNAKUM, VIJAYA J. BHUTADA Vs VIJAYA J. BHUTADA, AUTO LINES, JALNA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 163
Tribunals and Commissions28 Nov 1994Appeal allowed
BRIG. K.P. MEHWALA Vs Army Welfare Housing Organisation
National Consumer Disputes Redressal Commission · 1995 3 CPJ 184
Tribunals and Commissions28 Nov 1994
METRO TYRES LTD. Vs SAMARTH ENGINEERING WORKS
National Consumer Disputes Redressal Commission · 1994 0 NCDRC 44 : 1995 1 CLT 466 : 1995 1 CPC 484 : 1995 1 CPJ 34
Tribunals and Commissions25 Nov 1994Complaint allowed
KAYNE CONSTRUCTIONS PVT. LTD. Vs PRINTERS INDIA
National Consumer Disputes Redressal Commission · 1995 3 CPJ 438 : 1996 1 CPR 297 : 1996 2 CLT 79
Tribunals and Commissions25 Nov 1994Complaint allowed with costs
PRAMILA MALHOTRA Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1995 1 CLT 711 : 1995 1 CPJ 371
Tribunals and Commissions24 Nov 1994Appeal dismissed
OM PRAKASH PRASAD Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 576 : 1996 1 CPC 247
Tribunals and Commissions24 Nov 1994Complaint allowed
Chandra Shekhar Singh Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1995 3 CPJ 378 : 1996 1 CPR 407
Tribunals and Commissions23 Nov 1994Appeals allowed
HEADWAY FINANCE And INVESTMENT CO. LTD. Vs SARLA DEVI
National Consumer Disputes Redressal Commission · 1995 2 CPC 685 : 1995 3 CPJ 110 : 1995 3 CPR 264
Tribunals and Commissions22 Nov 1994
GANGAMMA Vs Senior Divisional Manager, LIC of India
National Consumer Disputes Redressal Commission · 1995 1 CLT 715 : 1995 1 CPJ 388 : 1995 1 CPR 313
Tribunals and Commissions17 Nov 1994Complaint allowed with costs
GOPAL NIWAS BHADUT SAHAKAR MANDAL Vs SWASTIK JANTA SAHAKARI BANK LTD.
National Consumer Disputes Redressal Commission · 1995 3 CPJ 394
Tribunals and Commissions17 Nov 1994Complaint allowed with costs
NETHAJI COLONY RESIDENTS WELFARE ASSOCIATION Vs K.GOPAL PILLAI
National Consumer Disputes Redressal Commission · 1995 3 CPJ 323
Tribunals and Commissions17 Nov 1994Complaint dismissed
PARIMAL COMPUTERS And DATA PROCESSING CENTRE (P) LTD. Vs PROJECT CO-ORDINATOR
National Consumer Disputes Redressal Commission · 1995 1 CPC 497 : 1995 1 CPJ 380 : 1995 1 CPR 312 : 1995 2 CLT 147